High Courts23 Mar 1976
Additional Commissioner of Income Tax, Gujarat Vs Tarun Commercial Mills Ltd.
Gujarat High Court · (1978) 113 ITR 745
Income Tax Act, 1961 — Section 40
COURT ARCHIVE
Gujarat High Court judgments, 1976
162 judgments · page 7 of 9
High Courts22 Mar 1976
Prem Conductors Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1977) 108 ITR 654
Income Tax Act, 1922 — Section 2(11)Income Tax Act, 1961 — Section 28, 3(1)
High Courts21 Mar 1976
Mohanlal Motilal Sevak Vs Bhikhabhai Himatlal Sevak and Another
Gujarat High Court · (1978) 19 GLR 865
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 22
High Courts18 Mar 1976
Keshavlal Vithaldas Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1976) 105 ITR 601
Income Tax Act, 1961 — Section 20, 21, 22, 22(3), 24
High Courts18 Mar 1976
Topandas Kundanmal Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1978) 114 ITR 237
Income Tax Act, 1961 — Section 5Wealth Tax Act, 1957 — Section 2
High Courts17 Mar 1976
Vasava Hiraben Vs Ishwar Bharti Karsanbharti Gauswami and Another
Gujarat High Court · (1976) ACJ 464 : AIR 1977 Guj 146 : (1977) 18 GLR 467
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 110
High Courts17 Mar 1976
Bombay Conductors and Electricals (Pvt.) Ltd. Vs Union of India
Gujarat High Court · (1976) 03 GUJ CK 0023
Central Excise Rules, 1944 — Rule 8(1)
High Courts15 Mar 1976
Trilokchand Chunilal Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1976) 104 ITR 732
Income Tax Act, 1961 — Section 260
High Courts15 Mar 1976
Das and Company Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1976) 104 ITR 780
High Courts12 Mar 1976Dismissed
Ushaben Navinchandra Trivedi and another Vs Bhagyalaxmi Chitra Mandir and others
Gujarat High Court · (1976) 03 GUJ CK 0015
Cinematograph Act, 1952 — Section 5BCivil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 12, 13, 17, 19, 226
High Courts10 Mar 1976
U.H. Shah Vs Abdulhabib Abdulmajeed and Others
Gujarat High Court · (1976) 17 GLR 990
Constitution of India, 1950 — Article 134(1)(c)Prevention of Food Adulteration Act, 1954 — Section 10(1)(a)(i), 16(1)(a)(i), 16(1)(a)(i), 7(1), 7(1)
High Courts08 Mar 1976
Bai Halima (since deceased by her heirs) and Others Vs Mohmedbhai Rajebhai
Gujarat High Court · (1977) 18 GLR 264
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(g)(h), 13(1)(g)(h)Civil Procedure Code, 1908 (CPC) — Section 26Criminal Procedure Code, 1973 (CrPC) — Section 26
High Courts03 Mar 1976
Omkar Engineering Works Vs Superintendent of Central Excise, Anand
Gujarat High Court · (1991) 33 ECR 384
Constitution of India, 1950 — Article 226
High Courts27 Feb 1976
Commissioner of Income Tax, Gujarat III Vs Poonjabhai Vanmalidas
Gujarat High Court · (1976) 105 ITR 388
General Clauses Act, 1897 — Section 24Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 128, 128(4), 155(6), 156, 23(2)
High Courts27 Feb 1976
Motilal Ambaidas Vs Commissioner of Income Tax, Gujarat-II
Gujarat High Court · (1977) 108 ITR 137
Income Tax Act, 1961 — Section 28, 29, 3, 30, 31
High Courts26 Feb 1976
Vikram Mills Limited Vs Income Tax Officer, Company Circle VI, Ahmedabad
Gujarat High Court · (1976) 105 ITR 423
Income Tax Act, 1961 — Section 154(7), 155, 155(5), 28, 29
High Courts25 Feb 1976
Manager, Rajkot Dist. Gopalak Co-operative, Milk Producers'' Union Vs Rajkot Muni. Corporation and Others
Gujarat High Court · (1977) 18 GLR 177
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197, 197(1)Penal Code, 1860 (IPC) — Section 109, 477APrevention of Food Adulteration Act, 1954 — Section 16, 16, 7, 7
High Courts24 Feb 1976
The Chief Controlling Revenue Authority, Gujarat State, Ahmedabad Vs Chaturbhuj and Another
Gujarat High Court · (1976) GLR 898
Bombay Stamp Act, 1958 — Article 46, 47B, 2Partnership Act, 1932 — Section 4 , 48
High Courts23 Feb 1976
Sukhdev Ratilal Patel Vs Chairman, Bank of Baroda and Another
Gujarat High Court · (1977) 2 LLJ 409
Banking Regulation Act, 1949 — Section 5Industrial Disputes Act, 1947 — Section 12
High Courts20 Feb 1976
Commissioner of Income Tax, Gujarat-III Vs Bipinbhai Vadilal
Gujarat High Court · (1978) 113 ITR 664
Income Tax Act, 1961 — Section 23(1), 260(1)