High Courts15 Jan 1976
Commissioner of Income Tax, Gujarat Vs Laxmi Cement Distributors Pvt. Ltd.
Gujarat High Court · (1976) 104 ITR 711
Income Tax Act, 1961 — Section 37
COURT ARCHIVE
162 judgments · page 9 of 9
Gujarat High Court · (1976) 104 ITR 711
Gujarat High Court · (1976) 105 ITR 588