High Courts28 Jun 1976
Rambhai Jethabhai Patel Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1977) 108 ITR 771
Income Tax Act, 1961 — Section 113, 113(1), 113(3), 113(4), 113(5)
COURT ARCHIVE
Gujarat High Court judgments, 1976
162 judgments · page 5 of 9
High Courts26 May 1976
Kottam Raju Vikram Rao Vs State of Gujarat
Gujarat High Court · (1977) 18 GLR 107
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 161(3)Evidence Act, 1872 — Section 124Explosives Act, 1884 — Section 5(3)(a)(b)
High Courts06 May 1976
Smt. Sarla Shyamasunder Purohit Vs Anandrai Harishanker Trivedi and Another
Gujarat High Court · (1977) 18 GLR 581
Guardians and Wards Act, 1890 — Section 25
High Courts06 May 1976
Pankaj Oil Mills Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · AIR 1978 Guj 226 : (1978) 115 ITR 824
Income Tax Act, 1961 — Section 24, 43(5), 73
High Courts04 May 1976
Hindustan Brown Bovari, Ltd., Baroda Vs C.A. Panchal
Gujarat High Court · (1977) 18 GLR 498 : (1977) 2 LLJ 127
Gratuity Act, 1972 — Section 2, 4Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2
High Courts03 May 1976
Jayantilal Kalabhai Mehta Vs Ratilal Gulabdas Mehta
Gujarat High Court · (1977) 18 GLR 374
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10, 10, 10A, 10A, 10AA
High Courts03 May 1976
Addl. Commissioner of Income Tax, Gujarat Vs I.M. Patel and Co.
Gujarat High Court · (1977) 107 ITR 214
Income Tax Act, 1961 — Section 12(5), 133, 139(1), 139(2), 139A
High Courts30 Apr 1976
Anandji Haridas and Co., Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (1977) 18 GLR 271
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35(3), 35
High Courts29 Apr 1976
Punjabhai Prabhudas and Co. and others Vs Sakinaben Mohamabhai and others
Gujarat High Court · (1976) 04 GUJ CK 0019
Limitation Act, 1963 — Section 1, 6, 7
High Courts29 Apr 1976Dismissed
Punjabhai Prabhudas and Company and Others Vs Sakinaben Mohamadbhai and Others
Gujarat High Court · (1977) ACJ 44 : AIR 1977 Guj 179
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 151Limitation Act, 1963 — Section 6, 6, 7Motor Vehicles Act, 1939 — Section 110A, 110A(3), 96, 96(2)
High Courts27 Apr 1976
Udayan Chinubhai and Others Vs Commissioner of Income Tax and Another
Gujarat High Court · (1978) 111 ITR 584
Income Tax Act, 1961 — Section 5
High Courts23 Apr 1976
Jadeja Shivubha Dolubha Vs Gujarat State Road Transport Corporation
Gujarat High Court · (1977) 18 GLR 656
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16, 16Motor Vehicles Act, 1988 — Section 110F
High Courts21 Apr 1976
In Re: Shahibag Entrepreneurs P. Ltd. and Others
Gujarat High Court · (1976) 46 CompCas 642
Companies Act, 1956 — Section 391, 394, 394(1)
High Courts19 Apr 1976
Brahmchari Satyanarayan Maharaj Vs Kantilal L. Dave and Others
Gujarat High Court · (1976) CriLJ 1806 : (1976) GLR 979
Criminal Procedure Code, 1973 (CrPC) — Section 106, 144, 145, 203, 204
High Courts19 Apr 1976
State of Gujarat Vs Haribhai Motichand
Gujarat High Court · (1976) 17 GLR 1172
Prevention of Food Adulteration Act, 1954 — Section 16(a)(i), 16(a)(i)Prevention of Food Adulteration Rules, 1955 — Rule 8
High Courts15 Apr 1976
Commissioner of Income Tax, Gujarat Vs Cellulose Products of India Ltd.
Gujarat High Court · (1985) 151 ITR 532
Income Tax Act, 1961 — Section 253, 254, 84
High Courts14 Apr 1976
Commissioner of Income Tax Vs Prakash Industries
Gujarat High Court · (1976) 04 GUJ CK 0011
Income Tax Act, 1961 — Section 2(14), 45
High Courts14 Apr 1976
Goswami Vrajraiji Ranchhodlalji Maharaj Vs Controller of Estate Duty, Gujarat-I
Gujarat High Court · (1976) 1 GLR 967 : (1978) 112 ITR 851
Estate Duty Act, 1953 — Section 5, 6Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3
High Courts08 Apr 1976
Nanduben Dayalji Vs Bhatia Ranchhoddas Lalji and Another
Gujarat High Court · AIR 1977 Guj 173 : (1977) 18 GLR 140
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 13Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111
High Courts06 Apr 1976
Ramniklal Chhotalal Vs Commissioner of Gift-Tax Gujarat
Gujarat High Court · (1976) 04 GUJ CK 0009
Gift Tax Act, 1958 — Section 16(1)