High Courts06 Apr 1976
Commissioner of Income Tax, Gujarat-I Vs Ramjibhai Hirjibhai and Sons
Gujarat High Court · (1977) 110 ITR 411
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 139(8)Income Tax Rules, 1962 — Rule 117A
COURT ARCHIVE
Gujarat High Court judgments, 1976
162 judgments · page 6 of 9
High Courts05 Apr 1976
Patel Mohanlal Prabhudas and Others Vs Bai Rai and Others
Gujarat High Court · (1977) 18 GLR 442
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 25A, 25A
High Courts05 Apr 1976
Gujarat Ginning and Mfg. Co. Ltd. Vs Commissioner of Income Tax, Gujarat I.
Gujarat High Court · (1977) 107 ITR 590
Income Tax Act, 1961 — Section 110, 14, 22, 23, 24
High Courts02 Apr 1976
Kansara Mohanlal Kanji Vs Chhipa Darji Nathubhai
Gujarat High Court · (1977) 18 GLR 398
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(k), 13(1)(k)
High Courts01 Apr 1976
Sarabhai Chemicals Ltd., Baroda Vs Ambaram Amtharam Patel
Gujarat High Court · (1977) 35 FLR 15 : (1977) 18 GLR 455 : (1978) 1 LLJ 105
Industrial Disputes Act, 1947 — Section 2Payment of Gratuity Act, 1972 — Section 2, 4Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2
High Courts01 Apr 1976
Commissioner of Income Tax, Gujarat-III Vs Tarun Commercial Mills Co. Ltd.
Gujarat High Court · (1977) 107 ITR 172
Income Tax Act, 1961 — Section 37
High Courts31 Mar 1976
Chokshi Metal Refinery Vs Commissioner of Income Tax, Gujarat-II
Gujarat High Court · (1977) 107 ITR 63
Income Tax Act, 1961 — Section 32, 32(1), 33A, 34(1), 80
High Courts31 Mar 1976
A.K. Mehta, Asstt. Coll. of Customs Vs Rameshchandra Gokaldas Thakker and Others
Gujarat High Court · (1977) 18 GLR 316
Customs Act, 1962 — Section 108, 135, 135
High Courts30 Mar 1976
Additional Commissioner of Income Tax, Gujarat Vs Arvind Mills Ltd.
Gujarat High Court · (1977) 109 ITR 212
Income Tax Act, 1961 — Section 28, 37, 37(1)
High Courts29 Mar 1976
Thakkar Babulal Dayashanker Vs Mehta Natwarlal Kaluram and Another
Gujarat High Court · AIR 1978 Guj 94 : (1977) GLR 388
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, Order 8 Rule 9
High Courts29 Mar 1976
The State of Gujarat and Another Vs Ambalal Ramjibhai
Gujarat High Court · (1977) CriLJ 1359
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts26 Mar 1976
Semabhai Chaturbhai Patel Vs The State of Gujarat
Gujarat High Court · (1977) CriLJ 1523 : (1977) GLR 131
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 419, 467, 468, 511
High Courts25 Mar 1976
Commissioner of Income Tax, Gujarat-III Vs Manilal Somnath
Gujarat High Court · (1977) 106 ITR 917
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63Income Tax Act, 1922 — Section 2(4A)Income Tax Act, 1961 — Section 2(14), 45, 53, 54
High Courts25 Mar 1976
Balkrishna Sakalchand Shah Vs Mohamed Ikbal Mohmed Husen
Gujarat High Court · (1977) 18 GLR 336
Ahmedabad Small Causes Court Rules, 1961 — Rule 8Presidency Small Cause Courts Act, 1882 — Section 50, 53, 54, 60
High Courts25 Mar 1976
State of Gujarat Vs Shri Ravindra Thakiya Keny and Others
Gujarat High Court · (1977) 18 GLR 346
Criminal Procedure Code, 1973 (CrPC) — Section 246(3)Customs Act, 1962 — Section 135, 135
High Courts24 Mar 1976
The State of Gujarat Vs Thakar Lalshanker Umiyashanker and Others
Gujarat High Court · AIR 1977 Guj 170 : (1977) 18 GLR 420
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 291, 292(2)Motor Vehicles Act, 1939 — Section 110
High Courts24 Mar 1976
Gujarat Ginning and Mfg. Co. Ltd. Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1977) 108 ITR 674
Income Tax Act, 1961 — Section 147, 148
High Courts23 Mar 1976
A.P. Jain and Others Vs C.N. Jotwani, Inspector and Others
Gujarat High Court · (1977) 18 GLR 299
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Employees State Insurance Act, 1948 — Section 2(14A), 2(17)
High Courts23 Mar 1976
State of Gujarat and Another Vs Dahyabhai Desaibhai Parmar
Gujarat High Court · (1977) 18 GLR 232
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 16(1)(a)(i), 17(i), 7(i)
High Courts23 Mar 1976
Malangbhai Gabubhai Vs Dhankorben and Others
Gujarat High Court · AIR 1977 Guj 97 : (1977) 18 GLR 305
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)