High Courts20 Aug 1973
Shanabhai P. Patel Vs R.K. Upadhyaya, Income Tax Officer, Ahmedabad
Gujarat High Court · (1974) 96 ITR 141
Income Tax Act, 1961 — Section 139, 139(2), 147, 148, 148(1)
COURT ARCHIVE
Gujarat High Court judgments, 1973
158 judgments · page 5 of 8
High Courts17 Aug 1973
Rana Gokaldas Zinabhai Vs Dadhra Thakorlal Chunilal and (Deed, Through His Heirs) Ors.
Gujarat High Court · (1974) 15 GLR 842
Transfer of Property Act, 1882 — Section 105, 105
High Courts16 Aug 1973
Union of India (UOI) Vs The New Vijay Weaving Works
Gujarat High Court · (1974) 15 GLR 322
Civil Procedure Code, 1908 (CPC) — Section 80Post Office Act, 1898 — Section 6, 6Railways Act, 1890 — Section 73
High Courts08 Aug 1973
Manjula Zaverilal Kothari Vs Zaveriial Vithaldas Kothari
Gujarat High Court · AIR 1975 Guj 158 : (1974) GLR 758
Hindu Marriage Act, 1955 — Section 9(1)
High Courts08 Aug 1973
Hiranand Shyamdas Vs The Assistant Commissioner of Sales Tax (Administration-cum-appeals), Range I, Ahmedabad and Others
Gujarat High Court · (1973) 08 GUJ CK 0008
Bombay Sales Tax Act, 1959 — Section 36(3), 38Gujarat Sales Tax Act, 1969 — Section 14, 22, 32, 33, 34
High Courts08 Aug 1973
Gangaben Poonjabhai Amin Vs Narayan Sonia and Another
Gujarat High Court · (1974) 15 GLR 310
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 12(3)(a), 12(3)(b)
High Courts31 Jul 1973
Ghanchi Amthalal Magnalal Ors. Vs Mehta Popatlal Mangalji Ors.
Gujarat High Court · (1974) 15 GLR 591
Civil Procedure Code, 1908 (CPC) — Section 100(1), 115Provincial Insolvency Act, 1920 — Section 41, 41, 42, 42(1), 53
High Courts30 Jul 1973
Laxmikant Amritlal Upadhyay Vs Drumangauri Jagdishchandra
Gujarat High Court · (1974) 15 GLR 518
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 12(3), 12(3)(a), 12(3)(a)
High Courts30 Jul 1973
Pravinaben Vs Sureshbhai Tribhovan Arva
Gujarat High Court · AIR 1975 Guj 69 : (1974) GLR 169
Hindu Marriage Act, 1955 — Section 9
High Courts27 Jul 1973
Anjar Municipality Vs Gaurishankar Purshottam Joshi and Others
Gujarat High Court · (1974) 15 GLR 91
Gujarat Municipalities Act, 1963 — Section 101, 101(c), 101(c), 102, 99(1)(b)Gujarat Municipalities Octroi (Agricultural Produce) Rules, 1968 — Rule 3, 3, 3(c)
High Courts27 Jul 1973
Maheshkumar Dhirajlal Thakkar Vs State of Gujarat
Gujarat High Court · (1974) 15 GLR 293
Penal Code, 1860 (IPC) — Section 168, 168, 21Railway Services (Conduct) Rules, 1966 — Rule 102(13), 15
High Courts20 Jul 1973
Raj Kapoor Vs Narendra Alias Naranbhai Nagardas and Another
Gujarat High Court · (1974) 15 GLR 125
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 500, 500
High Courts13 Jul 1973
Hansraj Devram and Another Vs State of Gujarat Another
Gujarat High Court · (1974) 15 GLR 250
Gujarat Agricultural Produce Markets Act, 1963 — Section 36(1), 36(1), 6, 6, 8
High Courts11 Jul 1973
State of Gujarat Vs Patel Manu Ranchhod and Others
Gujarat High Court · (1974) 15 GLR 235
Penal Code, 1860 (IPC) — Section 109, 307, 323, 326, 395
High Courts11 Jul 1973
The State of Gujarat Vs Premraj Ganpatram and Another
Gujarat High Court · (1974) 33 STC 159
Bombay Sales Tax Act, 1959 — Section 61
High Courts05 Jul 1973Dismissed
Vilas Udyog Ltd., Jamnagar Vs M/s. Prag Vanaspati Products
Gujarat High Court · AIR 1975 Guj 112
Sales of Goods Act, 1930 — Section 37(2)Sales of Goods Act, 1980 — Section 37(2)
High Courts05 Jul 1973
The State of Gujarat Vs Jayantilal Bhimji and Sons
Gujarat High Court · (1974) 15 GLR 513 : (1973) 32 STC 527
Bombay Sales Tax Act, 1959 — Section 2, 2(29), 2(36)
High Courts04 Jul 1973
Gagu Vs The State of Gujarat and Another
Gujarat High Court · (1975) CriLJ 670 : (1974) GLR 584
Evidence Act, 1872 — Section 24, 3Penal Code, 1860 (IPC) — Section 161, 165, 165A, 216A, 302
High Courts04 Jul 1973
The State of Gujarat Vs Chelabhai Bhanabhai Prajapati
Gujarat High Court · (1974) 33 STC 147
Bombay Sales Tax Act, 1959 — Section 57Central Sales Tax Act, 1956 — Section 15
High Courts29 Jun 1973
Manilal Gafoorbhai Shah Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1974) 95 ITR 624
Finance Act, 1965 — Section 24Income Tax Act, 1961 — Section 11, 132, 139, 142, 143