High Courts30 Oct 1973
The State of Gujarat Vs Patel Pramkhlal Gordhandas
Gujarat High Court · (1975) CriLJ 324 : (1974) 15 GLR 174
Criminal Procedure Code, 1898 (CrPC) — Section 167, 167, 167(2), 344, 344
COURT ARCHIVE
Gujarat High Court judgments, 1973
158 judgments · page 3 of 8
High Courts15 Oct 1973
V.P. Minocha, Income Tax Officer, Special Investigation Circle VII, Ahmedabad Vs Income Tax Appellate Tribunal, Ahmedabad Bench and Another
Gujarat High Court · (1977) 106 ITR 691
Income Tax Act, 1922 — Section 30(1), 35, 35(1)Income Tax Act, 1961 — Section 154, 155, 155(5), 23, 246
High Courts11 Oct 1973Allowed
Shah Harichand Ratanchand Vs Virbbal and others
Gujarat High Court · (1973) 10 GUJ CK 0005
Civil Procedure Code, 1908 (CPC) — Section 21, 21, 99Guardians and Wards Act, 1890 — Section 25Guardians and Wards Act, 1960 — Section 25
High Courts10 Oct 1973
Rajnagar Bobbin Works Vs The Ahmedabad Municipal Corporation
Gujarat High Court · (1975) 16 GLR 156
Bombay Provincial Municipal Corporations Act, 1949 — Section 260, 260, 260(1), 260(2)
High Courts08 Oct 1973
Commissioner of Gift Tax, Gujarat I Vs Chhotalal Mohanlal
Gujarat High Court · (1974) 97 ITR 393
Gift Tax Act, 1958 — Section 2(xii), 2(xxiv)(d)Partnership Act, 1932 — Section 4
High Courts08 Oct 1973
Ramagauri Girdharlal Vs Narottam Narandas
Gujarat High Court · (1975) 16 GLR 176
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(k)
High Courts08 Oct 1973
Tajbhai Alibhai (Decd.) (By Legal Heirs) Vs Commissioner of Gift Tax, Gujarat I
Gujarat High Court · (1974) 97 ITR 566
Gift Tax Act, 1958 — Section 2(XX)
High Courts08 Oct 1973
Merani Ranibai Ata Vs Mer Khima Jakhra Another
Gujarat High Court · (1974) 15 GLR 850
Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts01 Oct 1973
Commissioner of Income Tax, Gujarat I Vs Shantikumar Jagabhai
Gujarat High Court · (1973) 10 GUJ CK 0009
Hindu Succession Act, 1956 — Section 14, 19(b), 30, 4, 6
High Courts01 Oct 1973
Commissioner of Wealth Tax, Gujarat II Vs Arvind Narottam
Gujarat High Court · (1976) 102 ITR 232
Income Tax Act, 1961 — Section 2(1B)Wealth Tax Act, 1957 — Section 21, 21(1), 21(2), 21(4), 3
High Courts27 Sept 1973
Mansuri Ismail Gulamnabi and Another Vs Heirs of Decd. Vithalbhai Laljibhai Ors.
Gujarat High Court · (1974) 15 GLR 833
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(2), 6, 6
High Courts25 Sept 1973
Commissioner of Income Tax Vs Hasanali Khanbhai and Sons
Gujarat High Court · (1987) 165 ITR 195
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 114, 182, 2, 2(24), 2(31)
High Courts25 Sept 1973
Commissioner of Income Tax Vs Navinchandra Tribhovandas Shah
Gujarat High Court · (1987) 165 ITR 192
Income Tax Act, 1961 — Section 114, 154, 182
High Courts24 Sept 1973
Commissioner of Income Tax, Gujarat II Vs Broach District Co-Operative Cotton Sales, Ginning and Pressing Society Ltd.
Gujarat High Court · (1974) 97 ITR 575
Income Tax Act, 1961 — Section 81
High Courts18 Sept 1973
Petlad Nagarpalika Vs Rajratna Naranbhai Mills Co. Ltd.
Gujarat High Court · (1974) 44 CompCas 517 : (1975) 16 GLR 193
Bombay Electricity Duty Act, 1958 — Section 4Companies Act, 1956 — Section 530(1)
High Courts17 Sept 1973
Sayaji Iron and Engineering Works Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat II
Gujarat High Court · (1974) 96 ITR 240
Income Tax Act, 1961 — Section 37(1)
High Courts14 Sept 1973
The State of Gujarat and Another Vs Dashrathlal Fakirbhai Mukhi and Another
Gujarat High Court · AIR 1975 Guj 63 : (1975) 16 GLR 137
Land Acquisition Act, 1894 — Section 17(4), 4, 55, 5A, 6Land Acquisition Rules — Rule 2
High Courts14 Sept 1973
Somabhai Ishwarbhai Bhagat Vs Natwerlal Chhanalal and Co. and Others
Gujarat High Court · (1975) 16 GLR 130
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Patents and Designs Act, 1911 — Section 29(1), 29(1), 7
High Courts14 Sept 1973
D.V. Patel and Co. Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1975) 100 ITR 524
Income Tax Act, 1961 — Section 260, 271(1)
High Courts14 Sept 1973
Shah Harichand Ratanchand Vs Virbbal and Others
Gujarat High Court · AIR 1975 Guj 150 : (1974) GLR 499
Civil Procedure Code, 1908 (CPC) — Section 21Guardians and Wards Act, 1890 — Section 25(1), 4(5), 9, 9(1)