High Courts21 Feb 1973
Keshavlal Trikamlal Vs Indian Overseas Bank Ltd.
Gujarat High Court · (1973) 14 GLR 1005
COURT ARCHIVE
Gujarat High Court judgments, 1973
158 judgments · page 8 of 8
High Courts20 Feb 1973
Bai Champa and Others Vs Chandrakanta Hiralal Dahyabhai Sodagar and Others
Gujarat High Court · AIR 1973 Guj 227 : (1974) 15 GLR 54
Hindu Succession Act, 1956 — Section 14(1)Transfer of Property Act, 1882 — Section 123
High Courts19 Feb 1973
Mahomed Kasam Abubakar and Others Vs The Municipal Corporation of City of Ahmedabad
Gujarat High Court · AIR 1974 Guj 160 : (1974) 15 GLR 267
Bombay Provincial Municipal Corporations Act, 1949 — Section 210 , 211, 212, 213, 214
High Courts16 Feb 1973Allowed
Smt. Vimlaben Vashrambhai and Others Vs The Gujarat Housing Board and Others
Gujarat High Court · (1975) ACJ 84
Workmens Compensation Act, 1923 — Section 12(1), 12(3), 2, 3, 4
High Courts10 Feb 1973
Rabari Nagjibhai Haribhai Vs Bai Zaber and Others
Gujarat High Court · (1974) CriLJ 551 : (1974) GLR 153
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts08 Feb 1973Allowed
Extrusion Process Pvt. Ltd. Vs N.R. Jadhav, Superintendent of Central Excise
Gujarat High Court · (1979) 4 ELT 380 : (1974) GLR 161
Central Excises and Salt Act, 1944 — Section 2, 3, 3(1), 6
High Courts06 Feb 1973
The State of Gujarat Vs Chimanlal Maganlal Shah
Gujarat High Court · (1974) CriLJ 716
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 3, 6A, 6B, 6C
High Courts02 Feb 1973
Prem Govindram Sajnani Vs H.M. Methwani
Gujarat High Court · AIR 1974 Guj 140 : (1973) GLR 952
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12
High Courts30 Jan 1973
Babubhai Ratanchand and Others Vs Motilal Jesingbhai and Others
Gujarat High Court · AIR 1974 Guj 152 : (1973) GLR 915
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts30 Jan 1973
Lalji Kunverji Vs Bhatia Dungershi Jivandas
Gujarat High Court · AIR 1974 Guj 42 : (1974) 15 GLR 128
Civil Procedure Code, 1908 (CPC) — Section 52, 52(1)
High Courts29 Jan 1973
Laxmanbhai Hirajibhai Vs The State of Gujarat
Gujarat High Court · (1974) CriLJ 1189 : (1974) 15 GLR 183
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 18
High Courts24 Jan 1973
Bai Ganga and Others Vs Bai Kamla and Others
Gujarat High Court · (1974) 15 GLR 345
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31, 31(3), 32, 32, 32F
High Courts22 Jan 1973
Bhogilal Harilal Dave Vs The State of Gujarat
Gujarat High Court · (1974) CriLJ 178 : (1974) GLR 203
Penal Code, 1860 (IPC) — Section 292
High Courts22 Jan 1973
Patel Dhanji Mavji and Others Vs Gadhvi Govind Jiva and Another
Gujarat High Court · (1974) CriLJ 241 : (1974) GLR 136
Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts18 Jan 1973
Hari Chaku Vs Mamlatdar Lalpur and Others
Gujarat High Court · AIR 1973 Guj 233 : (1974) GLR 64
Constitution of India, 1950 — Article 14Gujarat Panchayats (Amendment) Act, 1962 — Section 20(1)
High Courts17 Jan 1973
Nandalal Khodidas Barot Vs V.B. Buch and Others
Gujarat High Court · AIR 1974 Guj 45 : (1973) GLR 903
Gujarat Municipalities Act, 1963 — Section 32, 32(3), 33, 33(1), 36
High Courts17 Jan 1973
Nandlal Khodidas Barot Vs V.B. Buch, Collector and Others
Gujarat High Court · (1973) 14 GLR 903
Constitution of India, 1950 — Article 133(1)(3), 133(1)(3)Gujarat Municipalities Act, 1963 — Section 32, 32, 33, 33(1), 33(1)
High Courts11 Jan 1973
K.S. Nair Vs Oil Natural Gas Commission Ors.
Gujarat High Court · (1974) 15 GLR 7
Oil and Natural Gas Commission Act, 1959 — Section 12, 12, 12(2)