High Courts19 Apr 1973
Jivatben Shamuben Vs The Manager, the Saraspur Co-Op. Supply Society Ltd. Another
Gujarat High Court · (1974) 15 GLR 451
Factories Act, 1948 — Section 43, 46Workmens Compensation Act, 1923 — Section 12, 12, 3
COURT ARCHIVE
Gujarat High Court judgments, 1973
158 judgments · page 7 of 8
High Courts17 Apr 1973
Jintan Clinical Thermometer Co. (India) Pvt. Ltd. Vs Union of India and Another
Gujarat High Court · (1974) 15 GLR 616 : (1975) 1 LLJ 169
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 1(5), 14, 14(1), 14(2)Payment of Bonus Act, 1965 — Section 37
High Courts17 Apr 1973
Nanavati Jayantilal Chunilal Vs Shah Ashabhai Mahijibhai P.A.H. For Shah R.A.
Gujarat High Court · (1974) 15 GLR 675
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 114A, 114A
High Courts10 Apr 1973
Phonix Assurance Co. Ltd. Vs Shushilaben Shantilal Mehta and Others
Gujarat High Court · (1974) ACJ 326 : AIR 1974 Guj 157 : (1974) 15 GLR 231
Motor Vehicles Act, 1939 — Section 110, 96(2)
High Courts09 Apr 1973
Abdulahed Moulvi Abdulsamad and Others Vs Gulamahmed Gulamnabi Bardoliwala and Others
Gujarat High Court · AIR 1975 Guj 1
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13 , 13(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 6 Rule 2Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 116
High Courts06 Apr 1973
Neon Motor Stores and Others Vs Alliance Stores Trading Co. Ltd.
Gujarat High Court · AIR 1974 Guj 168 : (1974) 15 GLR 272
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15(1)
High Courts06 Apr 1973
Commissioner of Wealth Tax, Gujarat II Vs Phirozsha Pestanji
Gujarat High Court · (1974) 96 ITR 185
Wealth Tax Act, 1957 — Section 21(1), 5(1)
High Courts05 Apr 1973
Commissioner of Income Tax, Gujarat II Vs Ochhavlal Panalal Kothari
Gujarat High Court · (1974) 97 ITR 414
Income Tax Act, 1922 — Section 22(1), 28(1)Income Tax Act, 1961 — Section 271, 271(1), 273, 274, 274(1)
High Courts30 Mar 1973
Mirchumal Samandas and Others Vs The Union of India and Others
Gujarat High Court · AIR 1974 Guj 174
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 14, 36Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 42
High Courts26 Mar 1973
Shaikh Kasambhai Nurbhai Vs Jenatbibi
Gujarat High Court · (1974) 15 GLR 603
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32, 32G, 32G, 85, 85ACriminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Mar 1973
The State of Gujarat Vs Somabhai Lalabhai
Gujarat High Court · (1975) CriLJ 74 : (1974) 15 GLR 147
Criminal Procedure Code, 1898 (CrPC) — Section 162, 162
High Courts17 Mar 1973
Shantilal Bhailal Gandhi Vs Mahendra Naginlal Desai
Gujarat High Court · AIR 1974 Guj 200 : (1974) 15 GLR 303
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 31, 49, 49(2)Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948 — Rule 5, 5(1), 5(2), 7, 8Presidency Small Cause Courts Act, 1882 — Section 9
High Courts15 Mar 1973
Kanbi Ramji Hirji Vs Kanbi Ramji Gopal and Others
Gujarat High Court · AIR 1974 Guj 153 : (1974) 15 GLR 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 63Limitation Act, 1963 — Article 98Transfer of Property Act, 1882 — Section 53
High Courts14 Mar 1973
Luhar Bhimji Govind Vs Mansukhlal Keshavlal and Others
Gujarat High Court · AIR 1974 Guj 205
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89(1)
High Courts14 Mar 1973
Vallabhdas Nandlal Panchamiya Vs Mansukhlal Bhagwanji and Another
Gujarat High Court · (1974) 15 GLR 225
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10, 146, 151
High Courts13 Mar 1973
H. Mohmed and Company Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1977) 107 ITR 637
Income Tax Act, 1961 — Section 32, 32(1), 34
High Courts13 Mar 1973
Kumbhar Pragji Bechar Vs Parekh Harilal Jagjivan
Gujarat High Court · AIR 1974 Guj 84 : (1974) 15 GLR 133
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts08 Mar 1973
Commissioner of Income Tax, Gujarat III Vs Kiranchandra Madhusudan Patel
Gujarat High Court · (1975) 98 ITR 141
Income Tax Act, 1922 — Section 18A(3), 18A(9), 22(2), 25A, 28(1)Income Tax Act, 1961 — Section 143, 144, 171, 171(3), 297(1)
High Courts08 Mar 1973
Commissioner of Income Tax, Gujarat I Vs S.P. Bhatt
Gujarat High Court · (1974) 97 ITR 440
Income Tax Act, 1922 — Section 28Income Tax Act, 1961 — Section 143, 144, 145(2), 147, 234
High Courts06 Mar 1973
Chanchalaben and Others Vs Shaileshkumar and Others
Gujarat High Court · AIR 1974 Guj 145 : (1974) 15 GLR 364
Motor Vehicles Act, 1939 — Section 96, 96(2)