High Courts03 Dec 1973
Padmavati Jaykrishna Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1975) 101 ITR 153
Income Tax Act, 1961 — Section 280C, 37, 57
COURT ARCHIVE
Gujarat High Court judgments, 1973
158 judgments · page 2 of 8
High Courts29 Nov 1973
Addl. Commissioner of Income Tax, Gujarat Vs A.A. Bibijiwala Trust
Gujarat High Court · (1975) 100 ITR 516
Income Tax Act, 1961 — Section 11, 11(1)
High Courts28 Nov 1973
Additional Commissioner of Income Tax, Gujarat Vs Cloth Traders (P.) Ltd.
Gujarat High Court · (1974) 97 ITR 140
Income Tax Act, 1961 — Section 14, 14(2), 2, 2(1), 2(45)
High Courts26 Nov 1973
Addl. Commissioner of Income Tax, Gujarat Vs United Commercial Co.
Gujarat High Court · (1977) 108 ITR 264
Income Tax Act, 1961 — Section 143, 144, 184, 184(7), 187(2)
High Courts26 Nov 1973
Lilaben Ambadas Chandorker Vs State of Gujarat
Gujarat High Court · (1975) 16 GLR 190
Bombay Primary Education Act, 1947 — Section 25, 25, 6(1), 6(2)
High Courts23 Nov 1973
National Clothing Industries Vs Assistant Collector of Central Excise and Customs, Surat
Gujarat High Court · (1973) 11 GUJ CK 0001
Central Excise Rules, 1944 — Rule 176, 8(1)Central Excises and Salt Act, 1944 — Section 40
High Courts17 Nov 1973
Darbar Saheb Harishchandra Sinhji Dansinhji Vs Suraj Bhan, Income Tax Officer, Ward "H", Rajkot
Gujarat High Court · (1974) 95 ITR 350
Income Tax Act, 1922 — Section 22(2), 34(1)Income Tax Act, 1961 — Section 139, 139(2), 142(1), 144, 146
High Courts16 Nov 1973
Lalsing Kishansing Vs The Police Sub-Inspector and Others
Gujarat High Court · (1974) 15 GLR 799
Bombay Prevention of Gambling Act, 1887 — Section 4, 5, 5, 6, 6Criminal Procedure Code, 1898 (CrPC) — Section 496, 496
High Courts14 Nov 1973
Ambalal Maganlal Vs Union of India and Another
Gujarat High Court · (1975) 98 ITR 237
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 2, 2(1), 2(14), 2(47), 33Wealth Tax Act, 1957 — Section 2(1)
High Courts14 Nov 1973
Soja Dudh Utpadak Sahakari Mandli Ltd. and Others Vs District Registrar
Gujarat High Court · (1975) 16 GLR 178
Gujarat Co-operative Societies Act, 1961 — Section 86(1), 96, 96
High Courts09 Nov 1973
Controller of Estate Duty Vs N.A. Merchant
Gujarat High Court · (1975) 101 ITR 270
Estate Duty Act, 1953 — Section 59, 62Gift Tax Act, 1958 — Section 17Income Tax Act, 1961 — Section 147
High Courts06 Nov 1973
Commissioner of Wealth Tax, Gujarat I Vs Harshadlal Manilal
Gujarat High Court · (1974) 97 ITR 86
High Courts06 Nov 1973
Karamchand Premchand Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1975) 101 ITR 46
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 33AIncome Tax Act, 1961 — Section 264, 264(1)
High Courts05 Nov 1973
Rahimbhai Karimbhai Nagriwala Vs B.B. Patel and Others
Gujarat High Court · (1974) 97 ITR 660
Constitution of India, 1950 — Article 14, 19(1)Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2), 52Wealth Tax Act, 1957 — Section 18
High Courts03 Nov 1973
Gujarat Electricity Board Vs Rajratna Naranbhai Mills Co. Ltd. (In Liquidation)
Gujarat High Court · (1974) 44 CompCas 127 : (1975) 16 GLR 90
Companies (Court) Rules, 1959 — Rule 156Companies Act, 1910 — Section 24Companies Act, 1956 — Section 528, 529
High Courts03 Nov 1973
The Gujarat Electricity Board Vs Shri Rajratna Naranbhai Mills Co. Ltd. (In Liquidation)
Gujarat High Court · (1975) 16 GLR 90
Companies (Court) Rules, 1959 — Rule 164Companies Act, 1956 — Section 483Contract Act, 1872 — Section 74
High Courts02 Nov 1973
Bhagwanji Devraj Vs The Union of India (UOI) and Another
Gujarat High Court · (1975) 16 GLR 357
Partnership Act, 1932 — Section 25, 25
High Courts02 Nov 1973
J.K. Bardolia Mills Vs M.L. Khunger, Dy. Collector of Central Excise and Customs and Others
Gujarat High Court · (1975) 16 GLR 119
Constitution of India, 1950 — Article 141Customs Act, 1962 — Section 129, 129
High Courts02 Nov 1973
Sureshchandra Bothalal Vs State and Another
Gujarat High Court · (1974) 15 GLR 404
Criminal Procedure Code, 1898 (CrPC) — Section 245(1)Gujarat Municipalities Act, 1963 — Section 13, 193
High Courts02 Nov 1973
Rai and Sons Pvt. Ltd. Vs Trikamji Kanji Gajjar and Sons and Others
Gujarat High Court · (1975) 16 GLR 31
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 20(a)Contract Act, 1872 — Section 28, 28