High Courts21 Aug 1971
Thakorprasad Tribhovandas Pandya Vs The State of Gujarat and Another
Gujarat High Court · (1973) CriLJ 313 : (1972) GLR 785
Penal Code, 1860 (IPC) — Section 405, 406, 415
COURT ARCHIVE
Gujarat High Court judgments, 1971
107 judgments · page 4 of 6
High Courts20 Aug 1971
Commissioner of Income Tax, Gujarat I Vs Mayur Madhukant Mehta
Gujarat High Court · (1972) 85 ITR 230
Income Tax Act, 1922 — Section 2(6A), 23A
High Courts17 Aug 1971
Pitambar Shivlal Vs Patel Hargovanbhai Amthabhai
Gujarat High Court · AIR 1972 Guj 119 : (1972) GLR 527
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts05 Aug 1971
The State of Gujarat Vs Anilkumar Umebhai and Others
Gujarat High Court · AIR 1972 Guj 125 : (1972) 13 GLR 723
Bombay Public Trusts Act, 1950 — Section 32, 67Bombay Public Trusts Rules, 1951 — Rule 17
High Courts03 Aug 1971
Lallubhai Keshavram Joshi Vs Nirmalaben Lalluram Joshi
Gujarat High Court · AIR 1972 Guj 174 : (1972) GLR 626
Hindu Marriage (Amendment) Act, 1958 — Section 24, 28Hindu Marriage Act, 1955 — Section 23, 24, 25
High Courts02 Aug 1971
Deodatt Purshottam Patel Vs Alembic Glass Industries Ltd.
Gujarat High Court · (1972) 42 CompCas 63
Companies Act, 1956 — Section 234(6), 235, 236, 237, 251
High Courts28 Jul 1971
Kurji Jinabhai Kotecha Vs Ambalal Kanjibhai Patel
Gujarat High Court · AIR 1972 Guj 63 : (1972) GLR 334
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts28 Jul 1971
Gujarat Electricity Board Vs S.A. Jais and Co. and Others
Gujarat High Court · AIR 1972 Guj 192
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 92
High Courts28 Jul 1971
Thakkar Anandhi Parshottamdas and Others Vs Dharamshi Kalabhai and Others
Gujarat High Court · AIR 1972 Guj 70 : (1972) GLR 819
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jul 1971
Special Land Acquisition Officer, Baroda Vs Sushilaben Chhanganlal Thakkar and Another
Gujarat High Court · AIR 1972 Guj 189
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32Land Acquisition Act, 1894 — Section 23
High Courts21 Jul 1971
Amratlal Ramanlal and Others Vs The State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 260
Constitution of India, 1950 — Article 14, 226
High Courts20 Jul 1971
Ambalal Morarji Soni Vs Union of India and Others
Gujarat High Court · AIR 1972 Guj 126 : (1972) 13 GLR 117
Customs Act, 1962 — Section 110(2), 124, 153Gold (Control) Act, 1968 — Section 79
High Courts15 Jul 1971
Chimanlal Chhaldas Patel Vs Lilachand Veniram Panchal and Another
Gujarat High Court · AIR 1972 Guj 26 : (1971) GLR 732
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 151, 75
High Courts14 Jul 1971
Patel Bachubhai Vs Bai Lalita and Others
Gujarat High Court · AIR 1972 Guj 31
Civil Procedure Code, 1908 (CPC) — Section 11, 60(1)
High Courts12 Jul 1971
Shubhkaran Rameshwarlal Agarwal Vs Durgaprasad Private Ltd.
Gujarat High Court · AIR 1972 Guj 208 : (1972) 13 GLR 179
Evidence Act, 1872 — Section 34
High Courts12 Jul 1971
Jagannath L. Pandya and Another Vs Manilal Nathulal
Gujarat High Court · AIR 1972 Guj 145
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Transfer of Property Act, 1882 — Section 108
High Courts08 Jul 1971
Soni Vrajlal Jethalal Vs Soni Jadavji Govindji and Others
Gujarat High Court · AIR 1972 Guj 148 : (1972) GLR 555
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 11, 115, 151
High Courts08 Jul 1971
Amarsing Ratansing and Another Vs Gosai Mohangir Somvargir and Others
Gujarat High Court · AIR 1972 Guj 74
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 122, 3
High Courts07 Jul 1971
Nathu and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 35
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 1
High Courts06 Jul 1971
Tata Chemicals Limited Vs Excise Authorities
Gujarat High Court · (1971) 07 GUJ CK 0011
Central Excise Rules, 1944 — Rule 10, 10(1), 10(2), 10A, 233Central Excises and Salt Act, 1944 — Section 12, 3, 37, 6