High Courts17 Sept 1971
Commissioner of Income Tax, Gujarat I Vs Lakhdhir Lalji
Gujarat High Court · (1972) 85 ITR 77
Income Tax Act, 1961 — Section 270, 271, 271(1), 272, 273
COURT ARCHIVE
Gujarat High Court judgments, 1971
107 judgments · page 3 of 6
High Courts17 Sept 1971
C. Commissioner of Income Tax, Gujarat II Vs Himatlal Bhagubhai
Gujarat High Court · (1972) 86 ITR 481
Income Tax Act, 1961 — Section 144, 146, 147, 149(1), 155
High Courts16 Sept 1971
D.S. Virani and Others Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1973) 90 ITR 255
Income Tax Act, 1961 — Section 28
High Courts15 Sept 1971
COMMISSIONER OF Income Tax, GUJARAT II Vs RAIPUR MANUFACTURING COMPANY LTD.
Gujarat High Court · (1972) 84 ITR 508
Income Tax Act, 1922 — Section 10(2)(x)Income Tax Act, 1961 — Section 37
High Courts15 Sept 1971
Commissioner of Income Tax, Gujarat II Vs Raipur Manufacturing Company Ltd.
Gujarat High Court · (1972) 84 ITR 508
Income Tax Act, 1961 — Section 37
High Courts14 Sept 1971
Commissioner of Income Tax, Gujarat Vs Gurjargravures Pvt. Ltd.
Gujarat High Court · (1971) 09 GUJ CK 0008
Income Tax Act, 1961 — Section 147, 251, 263, 84
High Courts08 Sept 1971
Swastik Engineering Works Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1973) 87 ITR 117
Income Tax Act, 1961 — Section 139, 140A, 141, 141A, 143
High Courts06 Sept 1971
Amritlal Chhaganlal (deceased) and Another (By Legal Representative) Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1972) 84 ITR 677
Income Tax Act, 1961 — Section 4
High Courts06 Sept 1971
AMRITLAL CHHAGANLAL (DECEASED) AND ANOTHER (BY LEGAL REPRESENTATIVE) Vs COMMISSIONER OF Income Tax, GUJARAT.
Gujarat High Court · (1972) 84 ITR 677
High Courts04 Sept 1971
Jai Hind Printing Press Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1972) 86 ITR 309
Income Tax Act, 1961 — Section 139, 147
High Courts04 Sept 1971
Patel Shanabhai Vithalbhai Vs Patel Bakorbhai Vithalbhai and Others
Gujarat High Court · AIR 1972 Guj 184
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 15, 29(4), 31(1), 32, 32
High Courts01 Sept 1971
Lilaram Jamiatrai and Others Vs Meghraj Hardasmal Kalwani and Others
Gujarat High Court · AIR 1972 Guj 66
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29 , 29(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 7, 115
High Courts01 Sept 1971
Chhotu Bhagirath Vs The State of Gujarat
Gujarat High Court · (1972) CriLJ 548 : (1972) GLR 794
Criminal Procedure Code, 1898 (CrPC) — Section 243, 243Railways Act, 1890 — Section 120b, 121Railways Act, 1989 — Section 120(b)
High Courts30 Aug 1971
The State of Gujarat Vs Vedva Vaghari Moti Nagji and Another
Gujarat High Court · (1973) CriLJ 148 : (1972) GLR 684
Penal Code, 1860 (IPC) — Section 114, 435, 436
High Courts30 Aug 1971
The Union of India and Another Vs The Municipal Corporation of the City of Ahmedabad
Gujarat High Court · AIR 1972 Guj 61
Motor Vehicles (Amendment) Act, 1969 — Section 110, 110(1)Motor Vehicles Act, 1939 — Section 110
High Courts27 Aug 1971
Commissioner of Income Tax, Gujarat II Vs Ramji Dayawala and Sons Pvt. Ltd.
Gujarat High Court · (1972) 85 ITR 37
Income Tax Act, 1922 — Section 23A
High Courts23 Aug 1971
Commissioner of Income Tax, Gujarat Vs Khetshibhai Madhani
Gujarat High Court · (1972) 85 ITR 315
Income Tax Act, 1961 — Section 271(1), 274, 274(1), 274(2)
High Courts23 Aug 1971Dismissed
Mohanlal Narandas Vs State of Gujarat and others
Gujarat High Court · AIR 1972 Guj 178 : (1972) 13 GLR 597
Civil Procedure Code, 1908 (CPC) — Section 80Land Acquisition (Gujarat Unification and Amendment) Act, 1963 — Section 21, 21
High Courts23 Aug 1971
Mohanlal Narandas Vs State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 178 : (1972) 13 GLR 597
Land Acquisition Act, 1894 — Section 47
High Courts21 Aug 1971
Motilal Lalchand Shah Vs L.M. Kaul and Another
Gujarat High Court · (1984) 17 ELT 294
Customs Act, 1962 — Section 11, 112, 113, 114, 121