High Courts16 Nov 1971
Mehboob Usmanbhai Vs The State of Gujarat
Gujarat High Court · (1973) CriLJ 80
Explosive Substances Act, 1908 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 115, 120B, 302, 304A, 326
COURT ARCHIVE
Gujarat High Court judgments, 1971
107 judgments · page 2 of 6
High Courts12 Nov 1971
Chhotubhai Babarbhai Patel and Others Vs The State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 153
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11
High Courts10 Nov 1971
Indulal Kanaiyalal Yagnik Vs Prasannadas D. Patwari and Others
Gujarat High Court · AIR 1972 Guj 92 : (1972) GLR 269
Constitution of India, 1950 — Article 133(1)Representation of the People Act, 1951 — Section 82, 86
High Courts29 Oct 1971
Trustees of Religious Public Trust of Salam Jamadar''s Mosque and Others Vs Vaghri Sana Ratna
Gujarat High Court · AIR 1972 Guj 162
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 151
High Courts26 Oct 1971
Baburao Vithal Survade Vs State of Gujarat
Gujarat High Court · (1972) CriLJ 1574
Penal Code, 1860 (IPC) — Section 100, 302, 304, 99
High Courts26 Oct 1971
Hiragar Dayager and Another Vs Ratanlal Chunilala and Others
Gujarat High Court · AIR 1973 Guj 15
Bombay Public Trusts Act, 1950 — Section 72
High Courts08 Oct 1971
Parasram Manjimal and Others Vs The Kalol Municipality, Kalol
Gujarat High Court · AIR 1972 Guj 54 : (1972) 13 GLR 497
Constitution of India, 1950 — Article 14Gujarat Municipalities Act, 1963 — Section 185, 185(1), 185(2), 2(13), 279
High Courts06 Oct 1971
Jankhan Kalukhan and Others Vs The State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 103 : (1972) GLR 577
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32
High Courts05 Oct 1971
C.B. Pandey Vs Employees'' State Insurance Corporation and Others
Gujarat High Court · (1973) 2 LLJ 585
Employees State Insurance Act, 1948 — Section 97, 97(3)
High Courts05 Oct 1971
Hasmukhlal N. Vakilna Vs Bhairavnathsingh and Others
Gujarat High Court · (1972) CriLJ 560 : (1972) GLR 811
Official Secrets Act, 1923 — Section 5Penal Code, 1860 (IPC) — Section 109, 116, 120B, 165A, 182
High Courts04 Oct 1971
Naiabhai Ranchhod and Another Vs The State of Gujarat
Gujarat High Court · (1972) CriLJ 1605
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 34, 419
High Courts01 Oct 1971
The State of Gujarat Vs Lohana Dhirajlal Mohanlal
Gujarat High Court · (1973) CriLJ 82 : (1972) GLR 826
Gujarat Prohibition Act, 1949 — Section 66, 67
High Courts28 Sept 1971
Manubhai Tribhovandas Patel and Others Vs State of Guiarat and Another
Gujarat High Court · (1972) CriLJ 388 : (1971) GLR 968
Constitution of India, 1950 — Article 19, 226Penal Code, 1860 (IPC) — Section 124A, 153A, 295A, 505
High Courts27 Sept 1971
State of Gujarat Vs Shah Construction Co. and Another
Gujarat High Court · (1972) 29 STC 64
Bombay Sales Tax Act, 1953 — Section 11, 12B, 2(1), 2(13), 2(6)
High Courts27 Sept 1971
Jethalal Motilal Vs The State of Gujarat and Another
Gujarat High Court · AIR 1972 Guj 131
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Evidence Act, 1872 — Section 101Land Acquisition Act, 1894 — Section 4
High Courts24 Sept 1971
Commissioner of Income Tax, Gujarat Vs Mohanbhai Pamabhai
Gujarat High Court · (1973) 91 ITR 393
Income Tax Act, 1961 — Section 2(47), 45, 47, 48
High Courts23 Sept 1971
Ambee India Pvt. Ltd. and Another Vs Rao Raja Jamirsinhji Dolatsinhji and Another
Gujarat High Court · AIR 1972 Guj 137
Bombay Land Revenue Code, 1879 — Section 69Bombay Merged Territories and Areas (Jagirs Abolition) Act, 1953 — Section 10, 2(1)
High Courts22 Sept 1971
Shri Maharana Mills Pvt. Ltd. Vs Harvadan Manharrai and Others
Gujarat High Court · AIR 1972 Guj 226 : (1972) GLR 522
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29, 29(3)
High Courts22 Sept 1971
Commissioner of Wealth Tax, Gujarat-1 Vs Manna G. Sarabhai
Gujarat High Court · (1972) 86 ITR 153
Transfer of Property Act, 1882 — Section 21, 6Wealth Tax Act, 1957 — Section 2, 21, 21(4), 3, 4
High Courts22 Sept 1971
Narayanbhai Mahijibhai Patel and Others Vs Dolatram Chauharmal and Another
Gujarat High Court · AIR 1972 Guj 166
Limitation Act, 1963 — Article 62