COURT ARCHIVE

Gujarat High Court judgments, 1971

107 judgments · page 6 of 6

High Courts08 Feb 1971

Malahavarao Bhagwandas Kharade Vs The State of Gujarat

Gujarat High Court · (1971) CriLJ 1626 : (1971) GLR 956

Gujarat Prohibition Act, 1949 — Section 129A, 66

High Courts03 Feb 1971

Gujarat High Court · (1971) 41 CompCas 1078

Companies Act, 1956 — Section 10, 397, 398, 406, 539

High Courts02 Feb 1971

Gujarat High Court · (1971) CriLJ 1391 : (1971) GLR 804

Penal Code, 1860 (IPC) — Section 193, 194, 195, 196, 199

High Courts29 Jan 1971

Gujarat High Court · (1972) CriLJ 200 : (1971) GLR 841

Penal Code, 1860 (IPC) — Section 109, 114, 201, 406, 408

High Courts25 Jan 1971

Gujarat High Court · AIR 1972 Guj 280 : (1972) 13 GLR 23

Bombay Civil Courts Act, 1869 — Section 24, 26, 8Bombay Court Fees Act, 1959 — Section 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115

High Courts19 Jan 1971

Gujarat High Court · (1971) 12 GLR 1041

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 417(3)Penal Code, 1860 (IPC) — Section 114, 323, 342

High Courts13 Jan 1971

Gujarat High Court · (1971) CriLJ 1381 : (1971) GLR 663

Gujarat Prohibition Act, 1949 — Section 24A, 66, 85