High Courts05 Apr 1961
State Vs Bai Rani and Another
Gujarat High Court · (1962) CriLJ 328 : (1961) GLR 623
Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3)Limitation Act, 1908 — Section 29
COURT ARCHIVE
Gujarat High Court judgments, 1961
149 judgments · page 6 of 8
High Courts05 Apr 1961
Commissioner of Income Tax, Bombay North Vs A. Abdul Rahim and Co.
Gujarat High Court · (1961) GLR 555 : (1961) 43 ITR 8
Income Tax Act, 1922 — Section 26A
High Courts05 Apr 1961
Maharaja Salt Works Co. (Private) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1961) 43 ITR 107
Income Tax Act, 1922 — Section 66(1)
High Courts03 Apr 1961
Motilal Harilal and Co. Ltd. Vs Commissioner of Income Tax, Bombay North
Gujarat High Court · (1962) 45 ITR 557
Income Tax Act, 1922 — Section 23A
High Courts03 Apr 1961
MOTILAL HARILAL AND CO. LTD. Vs COMMISSIONER OF Income Tax, BOMBAY NORTH.
Gujarat High Court · (1962) 45 ITR 557
Income Tax Act, 1961 — Section 23A, 23A, 23A(4)
High Courts03 Apr 1961
Vinubhai Harilal Panchal Vs N.H. Shethan, Deputy Commissioner of Police and Others
Gujarat High Court · (1962) 3 GLR 66
Bombay Cinemas (Regulation) Rules, 1954 — Rule 131Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(5)
High Courts29 Mar 1961
Sitaram Motiram Jain Vs Commissioner of Income Tax
Gujarat High Court · (1961) 43 ITR 405
Income Tax Act, 1922 — Section 23(5), 24, 24(2)
High Courts23 Mar 1961Dismissed
Guriya Bucha Vs State of Gujarat
Gujarat High Court · AIR 1962 Guj 39
Penal Code, 1860 (IPC) — Section 100, 300, 302, 99
High Courts22 Mar 1961
Vallabh alias Munna Govan Vs The State
Gujarat High Court · (1962) CriLJ 540
Penal Code, 1860 (IPC) — Section 304
High Courts20 Mar 1961
Himatsing Shivsing Vs The State of Gujarat
Gujarat High Court · (1962) CriLJ 415 : (1961) GLR 678
Penal Code, 1860 (IPC) — Section 390
High Courts20 Mar 1961Dismissed
Raising Mohmia Vs The State of Gujarat
Gujarat High Court · AIR 1962 Guj 203 : (1962) 3 GLR 152
Penal Code, 1860 (IPC) — Section 103, 98
High Courts16 Mar 1961
Kumbhar Narsi Bechar Vs The State
Gujarat High Court · AIR 1962 Guj 77 : (1961) 2 GLR 716
Penal Code, 1860 (IPC) — Section 300, 304
High Courts15 Mar 1961Allowed
Amarshi Jeram Vs Hazrat and Co. and Another
Gujarat High Court · AIR 1962 Guj 262 : (1962) 4 FLR 340 : (1962) 3 GLR 197 : (1962) 2 LLJ 187
Workmens Compensation Act, 1923 — Section 11, 17, 28
High Courts09 Mar 1961
Maqanlal Bechardas Vs Shah Kesharimal Dalichand and Others
Gujarat High Court · (1961) 2 GLR 625
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 9, Order 21 Rule 9
High Courts09 Mar 1961
Chimanlal Bhogilal Singh and Another Vs Pandurao Bhailal Desai and Another
Gujarat High Court · (1962) CriLJ 329 : (1962) GLR 27
Legal Practitioners Act, 1879 — Section 36
High Courts06 Mar 1961
State Vs Venishanker Kalidas Bhatt
Gujarat High Court · (1962) 3 GLR 33
Bombay Money Lenders Act, 1946 — Section 18(2), 34
High Courts02 Mar 1961
Ambelal Makanji Vs Manual Narharishanker and Another
Gujarat High Court · (1961) 2 GLR 614
Bombay Public Trusts Act, 1950 — Section 70A, 70A, 72, 72, 72(1)
High Courts28 Feb 1961Dismissed
Mohanlal Chhaganlal Mithaiwala Vs Vipanchandra R. Gandhi and Another
Gujarat High Court · AIR 1962 Guj 44 : (1961) GLR 735
Constitution of India, 1950 — Article 14, 19(1), 21Prevention of Food Adulteration Act, 1954 — Section 13, 13(5)
High Courts27 Feb 1961
Chandulal Dahyabhai Vs The State
Gujarat High Court · (1961) 2 GLR 514
Bombay Public Trusts Act, 1950 — Section 35, 35, 35(1), 35(1), 66
High Courts27 Feb 1961Allowed
Suleman Usman Memon Vs The State of Gujarat
Gujarat High Court · AIR 1961 Guj 120 : (1961) GLR 402
Bombay Prohibition Act, 1949 — Section 66(1)Criminal Procedure Code, 1898 (CrPC) — Section 510, 510(2)Evidence Act, 1872 — Section 45