High Courts06 Jul 1961

Naginlal Nandlal Vs State of Gujarat

Gujarat High Court · (1962) CriLJ 142 : (1961) GLR 664

Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 157, 159, 160, 161, 165Penal Code, 1860 (IPC) — Section 161, 165, 165A
High Courts28 Jun 1961

Miyana Hasam Abdulla Vs The State

Gujarat High Court · (1962) 3 GLR 107

Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 151Penal Code, 1860 (IPC) — Section 302, 34, 34