COURT ARCHIVE

Gujarat High Court judgments, 1961

149 judgments · page 8 of 8

High Courts25 Jan 1961

Hemaji Tarsanji and Another Vs The State and Others

Gujarat High Court · (1961) 2 GLR 240

Criminal Procedure Code, 1898 (CrPC) — Section 522, 522, 522(1)Penal Code, 1860 (IPC) — Section 341, 453

High Courts24 Jan 1961

Gujarat High Court · (1961) 2 GLR 505

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 4Constitution of India, 1950 — Article 227Easements Act, 1882 — Section 52

High Courts24 Jan 1961Allowed

Gujarat High Court · AIR 1961 Guj 151 : (1961) 2 GLR 343

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 3 , 4

High Courts23 Jan 1961Dismissed

Gujarat High Court · AIR 1961 Guj 130 : (1961) GLR 331

Constitution of India, 1950 — Article 311, 311(2)

High Courts17 Jan 1961

Gujarat High Court · (1961) GLR 487 : (1962) 45 ITR 294

Income Tax Act, 1922 — Section 2(6A), 35(10)

High Courts13 Jan 1961

Gujarat High Court · (1961) CriLJ 227 : (1961) 2 GLR 218

Penal Code, 1860 (IPC) — Section 302, 369, 379

High Courts12 Jan 1961

Gujarat High Court · (1961) 2 GLR 285

Constitution of India, 1950 — Article 227Gujarat Taluqdars Act, 1888 — Section 22Land Acquisition Act, 1894 — Section 23, 23 , 23(2), 24, 7(1)(iii)

High Courts11 Jan 1961

Gujarat High Court · (1961) 2 GLR 572

Saurashtra Rent Control Act, 1951 — Section 4(3)

High Courts10 Jan 1961

Gujarat High Court · AIR 1961 Guj 144 : (1961) GLR 227

Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 66(2)