High Courts24 Feb 1961Dismissed

Chunilal Chhaganlal and Others Vs State

Gujarat High Court · AIR 1961 Guj 127 : (1961) CriLJ 85 : (1961) 2 GLR 431

Bombay Prevention of Gambling Act, 1887 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 102, 103