COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 53 of 1,770

High Courts05 Jun 2026Disposed Of

Javvaji Praveen, S/O. Javvaji Srirama Murthy Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 06 AP CK 0331

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 179

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High Courts05 Jun 2026Allowed

Polavarapu Durga, W/O Nookaraju Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 06 AP CK 0330

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 108

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High Courts05 Jun 2026Dismissed

Patnala Naresh Kumar & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 06 AP CK 0329

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 318(4)Banning Of Unregulated Deposit Schemes Act, 2019 - Section 21(1), 21(2), 21(3)

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High Courts05 Jun 2026Allowed/ Dismissed

Shabina Alias Gowri Shabina Khanam Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 06 AP CK 0327

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 316(5), 318(4)Information Technology Act, 2000 - Section 66

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High Courts05 Jun 2026Partly Allowed

Kandukuri Srinivasulu & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 06 AP CK 0326

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 316(5), 318(2), 351(3)

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High Courts04 Jun 2026Disposed Of

Mattaparthi Chandra Sekhar, S/O.Subrahmanyam Vs Union Government Of India & Ors

Andhra Pradesh High Court · (2026) 06 AP CK 0207

Passport Act, 1967 - Section 6, 6(2)(f)Passport Rules 1980 - Rule 12Constitution Of India, 1950 - Article 21

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High Courts04 Jun 2026Disposed Of

Darapu Baburao, S/O Late Gurayya Vs Union Of India & Ors

Andhra Pradesh High Court · (2026) 06 AP CK 0206

Passport Act, 1967 - Section 6(2)(f)Passport Rules, 1980 - Rule 12

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High Courts04 Jun 2026Disposed Of

A. Sreenivasulu,, S/O. A. Ramu Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 06 AP CK 0205

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High Courts04 Jun 2026Allowed

Ayodhya Siva Kumar Alias Siva Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 06 AP CK 0204

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Indian Penal Code, 1860 - Section 34, 379, 447Andhra Pradesh Forest Act, 1967 - Section 20(1)(d)(i)(a), 20(1)(c)(ii), 20(1)(c)(iii), 20(1)(c)(iv), 20(1)(c)(ix), 20(1)(c)(x)

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High Courts04 Jun 2026Disposed Of

Robbi Sri Vardhan Alias Vardhan Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 06 AP CK 0203

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High Courts29 May 2026Partly Allowed

Kiran Alias M. Kiran, S/O. Muneppa & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 05 AP CK 0551

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 109(1)

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High Courts29 May 2026Disposed Of

Nagidi Balaji, S/O Veeriah Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 05 AP CK 0550

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 482

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High Courts29 May 2026Allowed

Chennu Chanti, S/O.Peraiah Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 05 AP CK 0549

Bharatiya Nyaya Sanhita, 2023 - Section 65(1)Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4, 7, 8, 11(ii), 12Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(e), 3(1)(w)(i), 3(2)(v)

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High Courts28 May 2026Allowed