COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 298 of 1,763

High Courts23 Jan 2014Allowed

The Chairman, Board of Trustees of Coal Mines Provident Fund Ltd. and Another Vs The Andhra Pradesh State Human Rights Commission, Ministry of Home Affairs and Another

Andhra Pradesh High Court · (2014) 2 ALD 682 : (2014) 3 ALT 303

Constitution of India, 1950 - Article 12 14 15 16 19Protection of Human Rights Act, 1993 - Section 10 12 13 14 15

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High Courts23 Jan 2014

Asia Vs National Insurance Company Ltd. National Insurance Company Ltd. Vs Asia

Andhra Pradesh High Court · (2014) 4 ALT 77

Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 10, 14, 147, 149, 149(2)

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High Courts23 Jan 2014Allowed

Goli Venkata Appa Rao Chowdary Vs Land Acquisition Officer (Spl. Dy. Collector), Yeleru Reservoir Project

Andhra Pradesh High Court · (2014) 3 ALD 608 : (2014) 5 ALT 676 : (2014) ALT(Rev) 407

Land Acquisition Act, 1894 — Section 18, 4(1)

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High Courts23 Jan 2014Dismissed

R. Venkateswarlu Vs The Chief Manager and Disciplinary Authority Andhra Bank Zonal Office

Andhra Pradesh High Court · (2015) 2 ALD 572 : (2015) LabIC 1313

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2-A

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High Courts23 Jan 2014Dismissed

Sri Maruthi Charitable Trust Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 3 ALD 251 : (2014) 4 ALT 50 : (2014) CriLJ 2012

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High Courts23 Jan 2014Allowed

Smt. Apparaju Sobha Rani Vs Midiyam Rama Rao and Another

Andhra Pradesh High Court · (2014) ACJ 2714 : (2014) 3 ALT 555 : (2014) 2 AnWR 179

Motor Vehicles Act, 1988 - Section 158 166

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High Courts23 Jan 2014Disposed Off

Garikala Venkateshwarlu Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 3 ALD 237 : (2014) 4 ALT 76 : (2014) ALT(Rev) 315

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High Courts23 Jan 2014Disposed Off

K. Sree Devi Vs K. Vidya Sagar

Andhra Pradesh High Court · (2015) 3 ALD 258 : (2014) 5 ALT 162

Hindu Marriage Act, 1955 - Section 13(1)(ia) 13(1)(ib)

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High Courts23 Jan 2014Allowed

Smt.K. Swarnalatha Vs P. Ravi Kanth Rao

Andhra Pradesh High Court · AIR 2014 AP 64 : (2014) 2 ALD 624 : (2014) 3 ALT 633 : (2014) 3 DMC 345

Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13 13(1)(ia)(ib) 9

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High Courts22 Jan 2014

Dilawar Hussain Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 447

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(3), 173(5), 242Penal Code, 1860 (IPC) — Section 341, 427, 447, 506

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High Courts22 Jan 2014

Harijana Maddanappa Vs State of A.P.

Andhra Pradesh High Court · (2014) 3 ALT(Cri) 241 : (2015) 1 Crimes 428

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302

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High Courts22 Jan 2014

Smt. S. Swarnalaxmi Vs The State of A.P. and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 719

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 164, 164-A, 53AEvidence Act, 1872 — Section 45

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High Courts22 Jan 2014Dismissed

Oleti Bhaskara Ramakrishna Vs Oleti Rama Kumari

Andhra Pradesh High Court · (2014) 2 ALD 679 : (2014) 3 ALT 695 : (2014) 2 DMC 803

Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(ia)

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High Courts22 Jan 2014Allowed

Panyam Cements and Mineral Industries Ltd. and 2 Others Vs The Hon''ble Industrial Tribunal-II and 2 Others

Andhra Pradesh High Court · (2014) 3 ALD 508 : (2015) 1 ALT 85 : (2014) 142 FLR 678 : (2014) 3 LLJ 233

Industrial Disputes Act, 1947 - Section 10 2A 2A(2)

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High Courts22 Jan 2014Allowed

G. Nageswara Rao and Others Vs The Land Acquisition Officer

Andhra Pradesh High Court · (2014) 4 ALD 89 : (2014) 5 ALT 76 : (2014) ALT(Rev) 365

Land Acquisition Act, 1894 — Section 11A, 18, 23, 4(1), 51ARegistration Act, 1908 — Section 57

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High Courts22 Jan 2014Allowed

Smt. Sunkara Sujana Vs The District Collector, The Revenue Divisional Officer and The Tahsildar

Andhra Pradesh High Court · (2014) 3 ALD 70 : (2014) ALT(Rev) 106

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 2(1)

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High Courts22 Jan 2014Allowed

Sheikh Qutubuddin and Another Vs Goli Vishwanatham and Others

Andhra Pradesh High Court · (2014) 2 ALD 329 : (2014) 2 ALT 275

Stamp Act, 1899 - Section 36

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High Courts22 Jan 2014Allowed

Vundavalli Veera Raghavamma and two Others Vs The Government of A.P. and three Others

Andhra Pradesh High Court · (2014) 3 ALD 91 : (2014) 2 ALT 35 : (2014) ALT(Rev) 109

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High Courts22 Jan 2014

M/s. Kamma Sangham Vs The Director of Income Tax (Exemptions)

Andhra Pradesh High Court · (2014) 362 ITR 30 : (2014) 222 TAXMAN 264

Income Tax Act, 1961 - Section 11 11(2) 11(5) 12 12(A)

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High Courts21 Jan 2014

Sri Phanidra Finance Corporation Vs Gali Brahmanandham and Others

Andhra Pradesh High Court · (2014) 01 AP CK 0146

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 158, 166, 2(30), 50

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