High Courts13 Oct 2026
P. Tanmai Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2596
Constitution of India-Article 226, 14 and 21Revised BDS Course Regulations, 2007CPC-Section 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 23 of 1,770
High Courts13 Oct 2026
J Manjula Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2594
High Courts13 Oct 2026Allowed
Gottipati Siva Naga Deepthi Vs The Assistant Commissioner ST & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2593
GST Act-Section 93
High Courts13 Oct 2026Disposed Of
B Parimala Devi Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2624
Constitution of India-Article 226CPC-Section 151
High Courts13 Oct 2026
Boya Nagaraju Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2623
High Courts13 Oct 2026
Boya Nagaraju Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2622
High Courts13 Oct 2026Allowed
Gotipati Siva Naga Deepthi Vs The Assistant Commissionerst & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2621
GST Act-Section 93
High Courts13 Oct 2026
K Satya Naga Bhushanam Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2620
Prevention of Corruption Act, 1988
High Courts13 Oct 2026
Kessireddy Rajasekhar Reddy Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · 2026 INSC 1022
Constitution of India-Article 226, 14, 19, 21, 22, 20(3), 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 179, 35, 530, 94, 193, 195IPC-Section 409, 420, 468, 471, 120-B
High Courts13 Oct 2026
D Mahadev Kumar Showri, D. Mahadev Kumar Shown Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2617
Constitution of India-Article 226CPC-Section 151
High Courts13 Oct 2026
Relangi Sai @ Relani Leela Sainadh & Anr. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2616
Indian Penal Code-Sections 376, 493, 420SC/ST (POA) Amendment Act 2015-Section 3(2)(Va), 3(1)(r)(s)Cr.P.C-Sections 437, 438, 439, 482
High Courts13 Oct 2026
G Chenaiah Vs Praveen Prakash & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2615
Contempt of Courts Act, 1971-Sections 10, 11, 12Constitution of India-Article 215CPC-Section 151
High Courts13 Oct 2026
Shaik Hussain Basha Alias Bade Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 2614
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B), 27(a) read with 8(c)
High Courts13 Oct 2026
Gumma Hari Krishna & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 2613
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(C), 8(c)
High Courts13 Oct 2026Allowed
Suresh Baliram Dayal & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 2612
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B), 8(c)
High Courts13 Oct 2026
Viswanath Kamarthi & Anr. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2611
Indian Penal Code-Section 498-ACr.P.C-Sections 437, 438, 439, 482BNSS-Section 528
High Courts13 Oct 2026
Trinadh Ratho Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 2610
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B), 8(c)
High Courts13 Oct 2026Allowed
Madala Bosu Babu Vs The State Of A P & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2609
N.I. Act, 1881-Section 138, 147Cr.P.C-Section 397/401CPC-Section 151
High Courts13 Oct 2026
Vemuri Subrahmanyam Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 2636
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Prevention of Immoral Traffic Act, 1956-Sections 3(1), 4(1), 5(1)(a)
High Courts13 Oct 2026
Chitikina Nageswara Rao Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2635
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442