High Courts09 May 2016Allowed
Professor Jayashankar Vs The Minorities Commission
Andhra Pradesh High Court · (2016) 5 ALT 144 : (2016) 5 AndhLD 129
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 168 of 1,770
High Courts29 Apr 2016Partly Allowed
Mohamad Nazma Begum Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2016) 4 AICLR 905 : (2016) 5 ALT 411 : (2016) 3 ALTCrl 166 : (2016) 2 AndhLDCriminal 688
Constitution of India, 1950 — Article 226Criminal Procedure (Amendment) Act, 2005 — Section 176Penal Code, 1860 (IPC) — Section 302
High Courts29 Apr 2016Disposed Off
State of Telangana Vs Bommareddy Rama Koti Reddy and another
Andhra Pradesh High Court · (2016) 4 AICLR 790 : (2016) 2 ALTCrl 333 : (2016) 3 CriCC 599 : (2016) 3 Crimes 195
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 439(2), 91
High Courts27 Apr 2016Disposed Off
N. Samba Murthy (died) Vs The Chairperson, APREI Society
Andhra Pradesh High Court · (2016) 5 ALT 466 : (2016) 6 AndhLD 28
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20Constitution of India, 1950 — Article 226
High Courts26 Apr 2016Dismissed
M/s. Thirumala Transport Vs Telangana State Civil Supplies Corporation Limited
Andhra Pradesh High Court · (2016) 6 ALT 194 : (2016) 5 AndhLD 522 : (2017) 2 BC 341
High Courts26 Apr 2016Dismissed
Mohd. Taufeeq Vs Ahmadi Begum
Andhra Pradesh High Court · (2016) 5 ALT 680 : (2016) 5 AndhLD 268
High Courts26 Apr 2016Dismissed
M. Pentamma Vs B. Seshagiri Rao
Andhra Pradesh High Court · (2016) 168 AIC 309 : (2016) 5 ALT 580 : (2016) 5 AndhLD 348 : (2016) 4 ICC 587
High Courts25 Apr 2016Disposed Off
J. Venkatarami Reddy Vs State of Andhra Pradesh and another
Andhra Pradesh High Court · (2016) 4 ALT 209
Constitution of India, 1950 - Article 226
High Courts25 Apr 2016Disposed Off
K.M. Pratap Vs State of Telangana and others
Andhra Pradesh High Court · (2016) 4 ALT 426 : (2016) 5 AndhLD 252
Andhra Pradesh Building Rules, 2012 - Rule 13, 5Hyderabad Municipal Corporation Act, 1955 - Section 441, 452
High Courts25 Apr 2016Disposed Off
Sabza Ali and others Vs Mr. M. Raghunandan
Andhra Pradesh High Court · (2016) 5 ALT 226 : (2016) 4 AndhLD 520
High Courts25 Apr 2016Disposed Off
Yeddula Satheesh Kumar Reddy Vs Sankireddy Bakkireddi Aseervad Kumar Reddy
Andhra Pradesh High Court · (2016) 167 AIC 534 : (2016) 5 ALT 36 : (2016) 5 AndhLD 228 : (2016) 4 ICC 625
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Transfer of Property Act, 1882 - Section 52
High Courts22 Apr 2016Disposed Off
Tarigonda Mallikarajuna Vs Shaik M.A. Ahammad
Andhra Pradesh High Court · (2017) 2 HLT 11 : (2017) 1 HLT 807
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151
High Courts22 Apr 2016Disposed Off
P. Naga Raju Vs State of Telangana
Andhra Pradesh High Court · (2016) 3 ALTCrl 274 : (2016) 2 AndhLDCriminal 639
High Courts22 Apr 2016Disposed Off
Vemula Chinnamma @ Chinnammai Vs Battula China Kannaiah and others
Andhra Pradesh High Court · (2016) 166 AIC 740 : (2016) 4 ALT 592 : (2016) 5 AndhLD 221
Civil Procedure Code, 1908 (CPC) - Section 21
High Courts22 Apr 2016Dismissed
Shaik Afzal Vs Mohd. Amjad Ali
Andhra Pradesh High Court · (2016) AIR(Hyderabad) 230 : (2016) 5 AndhLD 299 : (2016) 4 ICC 584
High Courts21 Apr 2016Disposed Off
Yarramadha Ashok Vs Gade Ram Reddy
Andhra Pradesh High Court · (2017) 1 ALTCrl 38
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts21 Apr 2016Disposed Off
The State of Andhra Pradesh, rep. by its Principal Secretary, Higher Education Department, Secretariat, Hyderabad and Others - Petitioners @HASH Sri K. Venkata Ramana and another
Andhra Pradesh High Court · (2016) 5 ALT 781 : (2016) 6 AndhLD 592
High Courts21 Apr 2016Dismissed
Itha Saritha Vs The Telangana Power Generation Corporation Limited
Andhra Pradesh High Court · (2016) 6 ALT 49 : (2016) 6 AndhLD 34
High Courts20 Apr 2016Allowed
P. Srinivasa Rao Vs Indian Oil Corporation Ltd.
Andhra Pradesh High Court · (2016) 5 ALT 389 : (2016) 5 AndhLD 378
High Courts19 Apr 2016Allowed
Elamuthu Selvam Vs State of A.P.
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 315