High Courts12 Nov 1963

Bhadurmal Vs Bizaatunnisa Begum and Others

Andhra Pradesh High Court · AIR 1964 AP 365 : (1964) 1 AnWR 290

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 41 Rule 22Hyderabad Jagirdars Debt Settlement Act, 1952 — Section 11, 28, 35, 47, 51Limitation Act, 1908 — Article 75, 20