High Courts22 Dec 1965
A. SUBRAHMANYAM Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1966) 2 ALT 367 : (1966) 2 AnWR 24 : (1967) 64 ITR 367
Hindu Succession Act, 1956 — Section 14
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,614 of 1,744
High Courts15 Dec 1965
Guntupalli Basavaiah Vs Nalamothu Venkamma
Andhra Pradesh High Court · AIR 1967 AP 275
Negotiable Instruments Act, 1881 (NI) — Section 9
High Courts15 Dec 1965Dismissed
Kuchi Rajeswara Sastry and Sons and Another Vs Commercial Tax Officer
Andhra Pradesh High Court · (1967) 20 STC 548
Constitution of India, 1950 — Article 286
High Courts13 Dec 1965
Chadalavada Subba Rao Vs Kasu Brahmananda Reddy and Others
Andhra Pradesh High Court · AIR 1967 AP 155 : (1967) CriLJ 691
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Conduct of Elections Rules, 1961 — Rule 93Criminal Procedure Code, 1898 (CrPC) — Section 337
High Courts10 Dec 1965
K. APPALANARASIMHAM AND OTHERS Vs UNION OF INDIA AND OTHERS
Andhra Pradesh High Court · (1966) 1 AnWR 453 : (1967) 64 ITR 307
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 46
High Courts06 Dec 1965
Munakala Appanna Reddy Vs Board of Trustees, Visakhapatnam and Another
Andhra Pradesh High Court · AIR 1967 AP 73 : (1967) 2 LLJ 700
Constitution of India, 1950 — Article 309Fundamental Rules — Rule 14, 9(13)
High Courts03 Dec 1965Partly Allowed
Pingle Venkatrama Reddy (died) and Another Vs Income Tax and Expenditure Tax Officer, Income Tax cum Wealth Tax Circle No. 1, Hyderabad
Andhra Pradesh High Court · AIR 1966 AP 318
Constitution of India, 1950 — Article 226Expenditure Tax Act, 1957 — Section 2, 4, 5, 6
High Courts02 Dec 1965
Vuppalapati Butchiraju and Another Vs Rajah Sri Ranga Satyanarayana Ramachandra Venkata Narasimha Bhupala Bhalavayunim Varu and Others
Andhra Pradesh High Court · AIR 1967 AP 63
Specific Relief Act, 1877 — Section 22Specific Relief Act, 1963 — Section 20
High Courts02 Dec 1965
Vuppalapati Butchiraju and another Vs Rajah Sri Ranga Satyanarayana Ramachandra Venkata Narasimha Bhupala Bhalavayunim Varu and others
Andhra Pradesh High Court · AIR 1967 AP 63
Specific Relief Act, 1963 — Section 20, 22
High Courts01 Dec 1965
Managing Member Nirmal Industries, Khairatabad, Hyderabad Vs Naseemudding and Others
Andhra Pradesh High Court · AIR 1967 AP 370
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Hyderabad Shops and Establishments Act, 1951 — Section 36, 37
High Courts26 Nov 1965Dismissed
Ramdas and Others Vs State
Andhra Pradesh High Court · AIR 1966 AP 344 : (1966) 2 ALT 80 : (1966) CriLJ 1234
Penal Code, 1860 (IPC) — Section 395, 400
High Courts19 Nov 1965Partly Allowed
Kommapalle Narayana Reddy and Others Vs Kalavapalle Venkatramanappa and Others
Andhra Pradesh High Court · AIR 1966 AP 329
Civil Procedure Code, 1908 (CPC) — Section 151, 152Easements Act, 1882 — Section 18Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts19 Nov 1965
Vinay Construction and Development Company, Hyderabad Vs Inspector General of Registration and Stamps, Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · AIR 1967 AP 90
Stamp Act, 1899 — Article 31, 57, 59(1)Transfer of Property Act, 1882 — Section 105
High Courts15 Nov 1965Allowed
Pamjula Venkatramayya Vs Pamjula Mahalakshmamma
Andhra Pradesh High Court · AIR 1966 AP 289 : (1966) 1 AnWR 346
Evidence Act, 1872 — Section 101, 102, 103, 104Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
High Courts05 Nov 1965
B. Guruswamy Vs K. Kotayya
Andhra Pradesh High Court · AIR 1967 AP 188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 38, 47
High Courts04 Nov 1965Dismissed
Pentala Kotiah Vs State Public Prosecutor
Andhra Pradesh High Court · AIR 1966 AP 375 : (1966) CriLJ 1376 : (1966) 12 FLR 423 : (1966) 2 LLJ 343
Industrial Disputes Act, 1947 — Section 15(5), 25F(B)Payment of Wages Act, 1936 — Section 2
High Courts04 Nov 1965
Munagala Munemma Vs Munagala Chengiah Chetty and Another
Andhra Pradesh High Court · AIR 1967 AP 40
Civil Procedure Code, 1908 (CPC) — Section 35Hindu Adoptions and Maintenance Act, 1956 — Section 23
High Courts03 Nov 1965Allowed
Nuli Kanaka Rao and Others Vs Tetali Sriranga Venkata Ramalinga Reddy
Andhra Pradesh High Court · AIR 1966 AP 297
Contract Act, 1872 — Section 70
High Courts02 Nov 1965
Polamarasetti Atchanna and Others Vs Doddi Appanna and Another
Andhra Pradesh High Court · AIR 1967 AP 147
High Courts29 Oct 1965Allowed
Chalasani Subbarayudu Vs Kalagara Venkata Subbarao and Others
Andhra Pradesh High Court · AIR 1966 AP 343
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33