High Courts20 Jan 1970
Challa Appalaswamy Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1971) 82 ITR 731
Income Tax Act, 1922 — Section 26AIncome Tax Rules, 1922 — Rule 2, 4
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,589 of 1,744
High Courts20 Jan 1970Dismissed
Sait Goverchand Manchalal Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1971) 1 AnWR 120 : (1971) 28 STC 498
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)
High Courts19 Jan 1970
Union of India (UOI) and Another Vs Salankayala Pulleswara Rao
Andhra Pradesh High Court · (1972) 85 ITR 109
Partnership Act, 1932 — Section 46, 48, 49
High Courts02 Jan 1970
J. Devaraja Rao and Others Vs Income Tax Officer, Anantapur and Another
Andhra Pradesh High Court · AIR 1970 AP 426 : (1970) 1 APLJ 491
High Courts02 Jan 1970
L. Rama Goud (died) Lrs. Gopinath and Others Vs Raju Bai and Others
Andhra Pradesh High Court · AIR 1971 AP 336
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 48
High Courts31 Dec 1969
Pithana Apprao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1970 AP 318
Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 15, 3, 3(1), 4, 6Constitution of India, 1950 — Article 14, 31(2)
High Courts29 Dec 1969
Government of Andhra Pradesh and Others Vs Durga Suryanarayna
Andhra Pradesh High Court · AIR 1971 AP 192
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 163Motor Vehicles Act, 1939 — Section 44, 44(2), 68(1)
High Courts29 Dec 1969
K. Parvathamma Vs The Commissioner of Excise (Board of Revenue), Govt. of Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · AIR 1970 AP 333 : (1970) 1 APLJ 471
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Hyderabad Land Revenue Act, 1317 — Section 138
High Courts29 Dec 1969
S.N. Sharma and Others Vs The State
Andhra Pradesh High Court · (1971) CriLJ 1056
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts27 Dec 1969
Commissioner of Income Tax Vs B. Gopalakrishna Murthy
Andhra Pradesh High Court · (1971) 79 ITR 333
Income Tax Act, 1922 — Section 7(1)
High Courts26 Dec 1969Dismissed
Assistant Collector, Central Excise Vs Nizam Sugar Factory Ltd.
Andhra Pradesh High Court · (1978) 2 ELT 489
Central Excise Rules, 1944 — Rule 175, 175(3)
High Courts24 Dec 1969
Commissioner of Income Tax Vs Kesarimal Hirachand
Andhra Pradesh High Court · (1971) 81 ITR 693
Income Tax Act, 1922 — Section 26A
High Courts16 Dec 1969
The Public Prosecutor Vs Babulal
Andhra Pradesh High Court · AIR 1971 AP 345
Criminal Procedure Code, 1898 (CrPC) — Section 517Customs Act, 1962 — Section 123, 135Defence of Indian Rules, 1962 — Rule 126(Q)
High Courts05 Dec 1969
Salam, Abood Vs The Gift-tax Officer, Income Tax Cum Wealth Tax, Hyderabad
Andhra Pradesh High Court · AIR 1970 AP 381 : (1971) 81 ITR 688
Gift Tax Act, 1958 — Section 3
High Courts03 Dec 1969Dismissed
The State of Andhra Pradesh Vs Sri Satyanarayana Cloth Dyeing and Printing (Kalamkari) Labour Works
Andhra Pradesh High Court · (1970) 26 STC 18
Andhra Pradesh General Sales Tax Act, 1957 — Section 41
High Courts03 Dec 1969
G.P.V.A. Subrhmanyam and Others Vs Commissioner, Corporation of Hyderabad
Andhra Pradesh High Court · AIR 1970 AP 332 : (1970) 2 AnWR 152 : (1971) 4 APLJ 307
Hyderabad Municipal Corporation Act, 1956 — Section 252
High Courts03 Dec 1969
The Premier Insurance Co. Ltd., Madras Vs Gokar Ranfaraju and Others
Andhra Pradesh High Court · AIR 1970 AP 310
Motor Vehicles Act, 1939 — Section 110, 96(2)
High Courts26 Nov 1969
Rambhotla Ramanna by power of Attorney holder, T.V. Ramanujarao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1971 AP 196
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 123
High Courts25 Nov 1969
Palacharala Hymavathamma Vs Revenue Divisional Officer, Parvatipuram and Others
Andhra Pradesh High Court · AIR 1971 AP 103
High Courts17 Nov 1969
Sri Venkateswara Rice Mill Vs The Special Commercial Tax Officer (Evasions) and Others
Andhra Pradesh High Court · (1970) 2 AnWR 367 : (1970) 26 STC 208
Andhra Pradesh General Sales Tax Act, 1957 — Section 32, 32(1)(a)