High Courts21 Aug 1970
O.C. Ranganna and Another Vs The Secretary, Regional Transport Authority, Anantapur and Another
Andhra Pradesh High Court · AIR 1971 AP 265
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48, 64
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,584 of 1,744
High Courts13 Aug 1970
Bussa Ansuya Vs Bussa Rajaiaha
Andhra Pradesh High Court · AIR 1971 AP 296
Hindu Marriage Act, 1955 — Section 25
High Courts07 Aug 1970
K. Nagappa Vs T.D. Krishansa and Another
Andhra Pradesh High Court · AIR 1971 AP 243 : (1971) 2 AnWR 141
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts07 Aug 1970
The Depot. Manager, A.P.S.R.T. Corporation Secunderabad Depot Vs M. Mammanna and Others
Andhra Pradesh High Court · AIR 1971 AP 144
Motor Transport Workers Act, 1961 — Section 2(3)
High Courts06 Aug 1970Allowed
Lakshminarayana Commercial Corporation and Others Vs The Commercial Tax Officer and Others
Andhra Pradesh High Court · (1972) 29 STC 527
Constitution of India, 1950 — Article 13, 246, 254
High Courts04 Aug 1970
Reddi Veerraju Vs Chittori Lakshminarasamma and Others
Andhra Pradesh High Court · AIR 1971 AP 266
Partnership Act, 1932 — Section 15, 29, 29(1)
High Courts03 Aug 1970
M.C. Mulajkar Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1971 AP 169
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts30 Jul 1970
Gundlapalli Mohan Rao and Others Vs Gundlapalli Satyanarayana and Others
Andhra Pradesh High Court · (1972) 84 ITR 685
Income Tax Act, 1961 — Section 66(1)
High Courts24 Jul 1970
Malakayya and Another Vs Avait Bhommayya and Another
Andhra Pradesh High Court · AIR 1971 AP 270
High Courts23 Jul 1970
A. Sriamareddy and Others Vs The District Manager, Telephones, Hyderabad
Andhra Pradesh High Court · AIR 1971 AP 166
Telegraph Act, 1885 — Section 7(2)Telegraph Rules, 1951 — Rule 2
High Courts21 Jul 1970Allowed
K. Mohd. Osman Saheb and Co. Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1971) 27 STC 303
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(1)
High Courts17 Jul 1970
Nadikatla Anjanna and Others Vs Bandi Ramakrishna and Others
Andhra Pradesh High Court · AIR 1971 AP 165
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts16 Jul 1970Allowed
Srimanthu Rani Yarlagadda Venkata Durgamba Bahadur Vs Srimanthu Raja Yarlagadda Sivarama Prasad Bahadur Zamindar and others
Andhra Pradesh High Court · (1970) 07 AP CK 0013
High Courts16 Jul 1970Dismissed
Thallam Bala Subrahmanyam and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1973) 31 STC 498
Central Sales Tax Act, 1956 — Section 15(1)(a), 15(1)(b), 8, 9
High Courts15 Jul 1970
Mohd. Siddique Ansari Vs The Chairman, Disciplinary Proceddings Tribunal
Andhra Pradesh High Court · (1971) CriLJ 866
Civil Procedure Code, 1908 (CPC) — Section 4Constitution of India, 1950 — Article 142, 226, 227Prevention of Corruption Act, 1988 — Section 5
High Courts10 Jul 1970
Mallampalli Mallikarjuna Rao and Another Vs Godavarthi Seshamma and Another
Andhra Pradesh High Court · AIR 1971 AP 298
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 4, 6
High Courts08 Jul 1970
Chand Begum Vs Hyderabaig
Andhra Pradesh High Court · (1972) CriLJ 1270
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 2, 23
High Courts08 Jul 1970
V. Seetha Rama Raju Vs K. Venkata Narsamma
Andhra Pradesh High Court · AIR 1971 AP 408
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts07 Jul 1970
Gogireddy Sambireddy Vs Gogireddy Jayamma and Another
Andhra Pradesh High Court · AIR 1972 AP 156
Constitution of India, 1950 — Article 15(1), 25(2)Hindu Marriage Act, 1955 — Section 11, 17
High Courts07 Jul 1970
R. Rukmaji Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1971 AP 114