High Courts16 Mar 1983
Andhra Pradesh State Civil Supplies Corporation Ltd. Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (1984) 148 ITR 497
Constitution of India, 1950 — Article 12, 289, 289(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,486 of 1,751
High Courts15 Mar 1983
Kamana Vanaraju Vs The A.P. State Road Transport Corporation and Another
Andhra Pradesh High Court · (1984) 1 ACC 438 : (1983) 1 APLJ 367
Motor Vehicles Act, 1988 — Section 110, 110D
High Courts15 Mar 1983
Commissioner of Income Tax Vs Coromandel Fertilisers Ltd.
Andhra Pradesh High Court · (1985) 156 ITR 283
Income Tax Act, 1961 — Section 10(5), 10(6), 17, 17(3), 2(15)
High Courts15 Mar 1983
Coramandel Fertilizers Limited Vs Income Tax Officer, Hyderabad and Others
Andhra Pradesh High Court · (1984) 1 AnWR 190 : (1984) 149 ITR 672
Income Tax Act, 1961 — Section 197, 80K
High Courts15 Mar 1983
Commissioner of Income Tax, Andhra Pradesh Vs Andhra Pradesh Police Welfare Society
Andhra Pradesh High Court · (1983) 37 CTR 294 : (1984) 148 ITR 287
Income Tax Act, 1961 — Section 10(23C), 11, 12, 13, 2(15)
High Courts15 Mar 1983Dismissed
R. Vanamaraju Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (1984) ACJ 336
Motor Vehicles Act, 1988 — Section 110, 110(1), 110A, 110D
High Courts14 Mar 1983
Senior Regional Manager, Food Corporation of India, Hyderabad Vs Gopinath Rao
Andhra Pradesh High Court · (1984) 1 LLJ 424
Constitution of India, 1950 — Article 226
High Courts14 Mar 1983
Special Deputy Collector, Land Acquisition (S.S.P.), Kurnool Vs C. Sai Reddy and Others
Andhra Pradesh High Court · AIR 1984 AP 24 : (1984) 3 APLJ 365
Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(2), 29
High Courts13 Mar 1983
Premchand Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1984) 17 TAXMAN 90
High Courts11 Mar 1983
Pavuluri Murahari Rao Vs Povuluri Vasantha Manohari
Andhra Pradesh High Court · AIR 1984 AP 54
Hindu Marriage Act, 1955 — Section 13(1A)(ii)
High Courts09 Mar 1983
Eswara Oil Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1983) 53 STC 340
Andhra Pradesh General Sales Tax Act, 1957 — Section 7
High Courts04 Mar 1983
Nutrine Confectionary Company Ltd. Vs Assistant Collector of Central Excise, Nellore
Andhra Pradesh High Court · (1984) 2 ECC 201 : (1983) ECR 459D : (1983) 12 ELT 736
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3(1)
High Courts04 Mar 1983
Duncan Agro Industries Limited Vs Subbanna, B.
Andhra Pradesh High Court · (1984) 1 LLJ 96
Industrial Disputes Act, 1947 — Section 2Payment of Gratuity Act, 1972 — Section 2, 3, 4
High Courts04 Mar 1983
P. Krishna Rao Vs Andhra Pradesh Co-operative Central Agricultural Development Bank Ltd.
Andhra Pradesh High Court · (1984) 1 LLJ 475
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts03 Mar 1983
The Insecticides Inspector, Ananthapur Vs S. Srinivasan and Another
Andhra Pradesh High Court · (1983) 2 ALT 309
Insecticides Act, 1968 — Section 29(1), 3, 31, 33
High Courts01 Mar 1983
Controller of Estate Duty Vs Estate of Late K. Gangareddy
Andhra Pradesh High Court · (1983) 143 ITR 937
Estate Duty Act, 1953 — Section 34, 35(3)
High Courts24 Feb 1983
A. Suhasini Vs Controller of Estate Duty, Andhra Pradesh
Andhra Pradesh High Court · (1983) 37 CTR 81 : (1984) 145 ITR 220
Estate Duty Act, 1953 — Section 2(15), 27, 9
High Courts24 Feb 1983
Natraj Construction Co. and Others Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1984 AP 59
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 14, 2, 59(1), 6Constitution of India, 1950 — Article 19, 19(1), 226Hyderabad Municipal Corporation Act, 1956 — Section 586, 588, 589
High Courts22 Feb 1983
Lanka Sarmma Vs Rajendra Singh and Others
Andhra Pradesh High Court · AIR 1984 AP 32
Motor Vehicles Act, 1939 — Section 110B, 2(24), 95Workmens Compensation Act, 1923 — Section 3
High Courts22 Feb 1983
Commissioner of Wealth-tax, Andhra Pradesh Vs Mukundgirji
Andhra Pradesh High Court · (1983) 37 CTR 84 : (1983) 144 ITR 18
Hindu Succession Act, 1956 — Section 8