High Courts10 Jun 1985
Muppala Ranganayakamma Vs K. Ramalakshmi and Others
Andhra Pradesh High Court · (1985) 06 AP CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179, 190, 200
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,464 of 1,751
High Courts10 Jun 1985
Divisional Manager, New India Assurance Co. Ltd. Vs D. Latcha Naidu
Andhra Pradesh High Court · (1987) 62 CompCas 736
Criminal Procedure Code, 1973 (CrPC) — Section 202, 294, 319, 319(1), 482Penal Code, 1860 (IPC) — Section 109, 351, 418, 420, 465
High Courts05 May 1985
Coromandal Fertilizers Ltd. Vs P. Venugopal and Others
Andhra Pradesh High Court · (1986) 1 LLJ 417
Industrial Disputes Act, 1947 — Section 11, 17(2), 2, 2A, 33
High Courts26 Apr 1985
M.V. Elisabeth and Others Vs Harwan Investment and Trading Pvt. Ltd.
Andhra Pradesh High Court · AIR 1986 AP 184
Admiralty Courts Act, 1861 — Section 35, 6Constitution of India, 1950 — Article 225, 372
High Courts25 Apr 1985
A. Jogi Naidu Vs Koyalada Venkataramana and Others
Andhra Pradesh High Court · (1985) 04 AP CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(3), 399(3), 402Penal Code, 1860 (IPC) — Section 148, 307, 324, 326
High Courts25 Apr 1985
K. Sivarama Krishna Prasad Vs K. Bharathi and Another
Andhra Pradesh High Court · (1985) 2 ALT 123 : (1985) 2 APLJ 305
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts25 Apr 1985
Mariabhilli Ramanna and Others Vs Andhavarapu Dharmayya and Another
Andhra Pradesh High Court · (1985) 04 AP CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 249, 482
High Courts24 Apr 1985
Fatimunnisa Begum Vs Mohammed Zainulabuddin Saheb (deceased by Lrs) and Others
Andhra Pradesh High Court · AIR 1986 AP 355
Limitation Act, 1963 — Article 136
High Courts22 Apr 1985
Hyderabad Race Club Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 153 ITR 521
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11, 11(2), 2(15), 256, 80G
High Courts22 Apr 1985
Ghiasuddin Babu Khan Vs Commissioner of Income Tax Mirza Asaf Alikhan Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 153 ITR 707
Income Tax Act, 1961 — Section 256(2), 296, 64, 64(1)Wealth Tax Act, 1957 — Section 4(1)
High Courts22 Apr 1985
Pannabai Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 153 ITR 608
Gift Tax Act, 1958 — Section 2Income Tax Act, 1961 — Section 139(2), 143(2), 143(3), 148, 160Wealth Tax Act, 1957 — Section 14(2), 17, 3
High Courts19 Apr 1985
United India Fire and General Insurance Co. Ltd. (Now United India Insurance Co. Ltd.) Vs Pithani Venkanna and Others
Andhra Pradesh High Court · (1987) ACJ 48 : (1987) 62 CompCas 330
Motor Vehicles Act, 1939 — Section 110A, 110AA, 95(1)
High Courts19 Apr 1985
Government of Andhra Pradesh and Others Vs Dasari Subbayamma and Another
Andhra Pradesh High Court · AIR 1986 AP 154
Constitution of India, 1950 — Article 342
High Courts19 Apr 1985
Parre Prasad Rao Vs State of A.P.
Andhra Pradesh High Court · (1985) CriLJ 1930
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 2, 202Telegraph Wires (Unlawful Possession) Act, 1950 — Section 3, 5, 7
High Courts19 Apr 1985
Parre Prasad Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1985) CriLJ 1930
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 2, 4
High Courts18 Apr 1985
Pedda Yerrappagari Venkataramana Reddy and Another Vs District Collector, Chittoor and Another
Andhra Pradesh High Court · AIR 1986 AP 162
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5, 5A
High Courts18 Apr 1985
C.H. Jagdeshwar and Another Vs S. Rajaiah and Another
Andhra Pradesh High Court · (1987) 2 ACC 479
Motor Vehicles Act, 1938 — Section 110, 95(2)
High Courts18 Apr 1985
Vittal Reddy Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 30 TAXMAN 252
Income Tax Act, 1961 — Section 139, 143, 144, 217, 246Land Acquisition Act, 1894 — Section 11, 28
High Courts18 Apr 1985
C.H. Jagdeshwar Vs S. Rajaiah and Another
Andhra Pradesh High Court · (1986) ACJ 740 : (1987) 62 CompCas 32
Motor Vehicles Act, 1939 — Section 110, 95(2)
High Courts17 Apr 1985
E. Madan Mohan Rao Vs Registrar, Kakatiya University, Warangal
Andhra Pradesh High Court · (1988) 1 LLJ 65
Kakatiya University Act, 1976 — Section 29