High Courts21 Apr 1989
Management of Singareni Collieries Ltd. Vs Industrial Tribunal (C) Hyderabad and Others
Andhra Pradesh High Court · (1989) 59 FLR 588 : (1989) 2 LLJ 608
Industrial Disputes Act, 1947 — Section 10(1), 11A, 22(1), 7A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,419 of 1,751
High Courts20 Apr 1989
Smt. Andem Laxmamma and others Vs The Tahsildar (Land Acquisition Officer) Mothkur, Nalgonda Dist.
Andhra Pradesh High Court · AIR 1990 AP 152
Land Acquisition Act, 1894 — Section 18, 23, 4, 4(1)
High Courts20 Apr 1989
Raman C. Amin and Others Vs Dock Labour Board, Visakhapatnam and Others
Andhra Pradesh High Court · (1990) 2 LLJ 553
Dock Workers (Regulation of Employment) Act, 1948 — Section 5
High Courts19 Apr 1989
State of Andhra Pradesh Vs Vikash Traders and Another
Andhra Pradesh High Court · (1990) 1 AnWR 623 : (1990) 78 STC 269
Andhra Pradesh General Sales Tax Act, 1957 — Section 38, 7(1)Central Sales Tax Act, 1956 — Section 5(3)
High Courts17 Apr 1989
Konduru Veeraiah and Others Vs Food Corporation of India, Hyderabad and Others
Andhra Pradesh High Court · AIR 1989 AP 324 : (1989) 2 APLJ 28
Constitution of India, 1950 — Article 12, 226
High Courts13 Apr 1989
Bommineni Laxmi Devamma Vs Bommineni Konappa
Andhra Pradesh High Court · AIR 1990 AP 115
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 5, Order 7 Rule 1
High Courts11 Apr 1989Allowed
Kandavilli Abbulu Vs State of A.P.
Andhra Pradesh High Court · (1992) 2 ALT 125
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 383Penal Code, 1860 (IPC) — Section 302, 392
High Courts05 Apr 1989
R. Venkoba Rao and Another Vs The State
Andhra Pradesh High Court · (1989) 2 APLJ 11
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Apr 1989Allowed
Susheela Bajpai Vs Andhra Pradesh State Road Trans. Corpn.
Andhra Pradesh High Court · (1989) 04 AP CK 0014
Motor Vehicles Act, 1988 — Section 110A
High Courts03 Apr 1989
New India Assurance Co. Ltd. Vs Malapatinaramma and Others
Andhra Pradesh High Court · (1991) 1 ACC 208 : (1989) 3 ALT 109
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 21, 300A
High Courts03 Apr 1989
Western India Gunnies Private Limited Vs Commercial Tax Officer (FAC), Mehdipatnam Circle, Hyderabad and Another Ramnarayan Shahu Vs Commercial Tax Officer (FAC), Mehdipatnam Circle, Hyderabad and Another
Andhra Pradesh High Court · (1990) 68 CompCas 673
Andhra Pradesh General Sales Tax Act, 1957 — Section 16B
High Courts03 Apr 1989
New India Assurance Co. Ltd. Vs Madapati Naramma and others
Andhra Pradesh High Court · (1990) ACJ 878 : AIR 1990 AP 11
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 21, 300Motor Vehicles Act, 1939 — Section 92
High Courts31 Mar 1989Allowed
ESIC Vs Tamil Nadu Handloom Weavers Co-op. Society Ltd.
Andhra Pradesh High Court · (1993) 3 LLJ 414
Employees State Insurance Act, 1948 — Section 1(5)
High Courts31 Mar 1989
Shaik Mahboob Basha Vs Shaik Karimunnisa Begum and Others
Andhra Pradesh High Court · (1989) 03 AP CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts31 Mar 1989
Md. Tajuddin Vs Quamarunnisa Begum and Others
Andhra Pradesh High Court · (1989) 1 APLJ 353
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(3)
High Courts31 Mar 1989
Jangam Srinivasa Rao Vs Jangam Rajeswari and Another
Andhra Pradesh High Court · (1989) 2 APLJ 41 : (1989) CivCC 470 : (1990) CriLJ 2506 : (1991) 1 RCR(Criminal) 243
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 482
High Courts30 Mar 1989
Coromandal Fertilizers Ltd. Vs Union of India
Andhra Pradesh High Court · (1989) 1 ALT 12 : (1990) 48 ELT 333
Central Excise Rules, 1944 — Rule 56A, 56A(3)
High Courts29 Mar 1989
M/s. Royal Printing Works and others Vs Oriental Bank of Commerce
Andhra Pradesh High Court · AIR 1990 AP 120
Civil Procedure Code, 1908 (CPC) — Section 145Registration Act, 1908 — Section 17, 17(1)
High Courts28 Mar 1989Dismissed
Pujari Changal Reddy and Others Vs M. Santha Kumari and Others
Andhra Pradesh High Court · (1992) 1 ALT 340
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(3)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 105, 115, 96Evidence Act, 1872 — Section 90
High Courts27 Mar 1989
Oriental Insurance Company Ltd. Vs S.A. Gafer and Others
Andhra Pradesh High Court · (1990) 1 ACC 85 : (1989) ACJ 938
Evidence Act, 1872 — Section 114