High Courts19 Oct 1989Dismissed
Smt. C. Susheela and Others Vs Smt. Chanda Patwari
Andhra Pradesh High Court · (1989) 10 AP CK 0012
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,414 of 1,751
High Courts18 Oct 1989
Commissioner of Income Tax (Investigation) Vs H.M.T. Bearings Ltd.
Andhra Pradesh High Court · (1990) 182 ITR 183
Income Tax Act, 1961 — Section 129, 143(3), 144B, 144B(1), 153
High Courts18 Oct 1989Dismissed
Pothana Tata Rao Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (1991) 2 ALT 13
High Courts17 Oct 1989Dismissed
Nomula Anjaneyulu Vs Nomula Hymavathi and Others
Andhra Pradesh High Court · (1990) 3 ALT 374 : (1991) 1 DMC 368
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts16 Oct 1989
T. Venkateswarlu Vs Branch Manager, State Bank of India, Vijayawada and Another
Andhra Pradesh High Court · (1989) 3 ALT 549 : (1990) 1 LLJ 533
Industrial Disputes Act, 1947 — Section 18(1), 2, 25F, 25J
High Courts16 Oct 1989
Andhra Pradesh Dairy Development Co-operative Federation Ltd. Workers Union Vs Guntur Dt. Milk Producers Cooperative Union Ltd.
Andhra Pradesh High Court · (1989) 2 APLJ 455 : (1990) 1 LLJ 367
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(3), 18(3), 19(2), 2, 25F
High Courts16 Oct 1989
Lamina Suspension Products (P.) Limited Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1991) 187 ITR 105 : (1990) 78 STC 429 : (1991) 56 TAXMAN 7
High Courts13 Oct 1989
B.V. Rao Vs Chittivalasa Jute Mills and Another
Andhra Pradesh High Court · (1989) 2 APLJ 511 : (1990) 1 LLJ 513
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 10, 18(1), 2A, 33C, 9ASpecific Relief Act, 1963 — Section 14, 34
High Courts05 Oct 1989
Andhra Pradesh Dairy Development Co-operative Federation Ltd. Vs Shivadas Pillay and Others
Andhra Pradesh High Court · (1991) 1 APLJ 410 : (1992) 1 LLJ 153
Factories Act, 1948 — Section 46, 46(1)Industrial Disputes Act, 1947 — Section 2, 25
High Courts04 Oct 1989
Vajrakayala Ramani Vs Sub-Collector, Ramachodavaram and others
Andhra Pradesh High Court · AIR 1990 AP 271
Constitution of India, 1950 — Article 342
High Courts29 Sept 1989
G. Radha Krishna Murthy and Company and Others Vs Commercial Tax Officer, Vijayawada and Others
Andhra Pradesh High Court · (1991) 81 STC 431
Central Sales Tax Act, 1956 — Section 14
High Courts26 Sept 1989Dismissed
K. Siddaiah Vs The Executive Officer, Tirumala Tirupathi Devasthanams and Another
Andhra Pradesh High Court · (1991) 2 ALT 184
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 86(5)Constitution of India, 1950 — Article 226
High Courts25 Sept 1989
K.K.R. Nair Vs Mohan Das and Another
Andhra Pradesh High Court · (1990) CriLJ 1641
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), 115, 129, 2(2)Constitution of India, 1950 — Article 136, 215, 227Contempt of Courts Act, 1971 — Section 12, 12(1), 23
High Courts22 Sept 1989
P. Ugender Rao and Others Vs J. Sampoorna and Others
Andhra Pradesh High Court · (1989) 2 APLJ 412 : (1990) CriLJ 762
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 220, 244, 245
High Courts21 Sept 1989Allowed
A.P. Agricultural University Vs T.V. Sanath Kumara and Others
Andhra Pradesh High Court · (1995) 3 LLJ 334
Constitution of India, 1950 — Article 14, 16, 32, 39
High Courts21 Sept 1989
Karna Siva Kanchi Reddy (A2) and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1990) 1 APLJ 1 : (1990) CriLJ 2743
Arms Act, 1959 — Section 27, 3Constitution of India, 1950 — Article 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 167, 190, 2, 209, 366
High Courts20 Sept 1989
Rajeshwari Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1990) CriLJ 2631 : (1990) ECR 228
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(2)Constitution of India, 1950 — Article 22
High Courts18 Sept 1989
Anwar Jahan and Another Vs Mohammed Osman Ali and Another
Andhra Pradesh High Court · (1989) 2 APLJ 523 : (1990) CriLJ 920 : (1990) 2 DMC 349
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Sept 1989
Y.V. Anjaneyulu Vs Income Tax Officer
Andhra Pradesh High Court · (1990) 89 CTR 43 : (1990) 182 ITR 242
Gift Tax Act, 1958 — Section 5(1)Income Tax Act, 1961 — Section 139, 143, 143(3), 147, 148
High Courts14 Sept 1989
Nutrine Confectionery Co., Ltd., Chittoor Vs Government of A.P. and others
Andhra Pradesh High Court · (1999) 6 ALD 618 : (1999) 6 ALT 87 : (2000) 1 LLJ 655
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2A(2)