High Courts13 Feb 1990
A. Ramakoteswara Rao Vs The Vice-Chancellore, Nagarjuna University, Guntur and another
Andhra Pradesh High Court · AIR 1991 AP 71
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,411 of 1,751
High Courts12 Feb 1990
State of Andhra Pradesh Vs Guntur District Milk Producers Co-operative Unit Ltd.
Andhra Pradesh High Court · (1990) 79 STC 211
Andhra Pradesh General Sales Tax Act, 1957 — Section 9
High Courts07 Feb 1990
T. Raja Rao Vs T. Neelamma and Others
Andhra Pradesh High Court · (1990) CriLJ 2430 : (1991) 1 RCR(Criminal) 52
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(2)Evidence Act, 1872 — Section 41Hindu Marriage Act, 1955 — Section 13
High Courts06 Feb 1990Allowed
V. Narasimlu Vs K. Dwarakadas and Others
Andhra Pradesh High Court · (1990) 02 AP CK 0017
High Courts02 Feb 1990
Prabhudayal Ramanand Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1990) 77 STC 122
Andhra Pradesh General Sales Tax Act, 1957 — Section 5, 5A, 5C, 5E, 6Central Sales Tax Act, 1956 — Section 14, 8
High Courts02 Feb 1990
S. Narayana Reddy and others Vs S. Sai Reddy
Andhra Pradesh High Court · AIR 1990 AP 263 : (1990) 1 APLJ 252
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), 2(2)
High Courts02 Feb 1990
Koneru Aruna Kumari Vs Shaik Ali
Andhra Pradesh High Court · AIR 1991 AP 191
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 23(6), 23(7)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 151
High Courts01 Feb 1990
Tropical Agro System (P) Ltd. and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1990) 1 APLJ 313 : (1990) CriLJ 2739
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 29, 33, 33(1), 33(2)
High Courts31 Jan 1990Dismissed
K. Mangamma and Others Vs M. Venkateswarlu and Others
Andhra Pradesh High Court · (1992) 1 ALT 560 : (1990) 1 ALT 560 : (1990) 1 AnWR 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 29A
High Courts31 Jan 1990
Kolloru Kantharao Vs Tamana Narayana Murthy and another
Andhra Pradesh High Court · AIR 1991 AP 24
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 11A, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 2
High Courts30 Jan 1990
K. Pavithra Devi Vs Collector and District Magistrate, Warangal and Others
Andhra Pradesh High Court · (1990) CriLJ 2457
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 21, 22, 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1), 3(2), 8
High Courts29 Jan 1990
State of Andhra Pradesh Vs Lakshmi Traders
Andhra Pradesh High Court · (1991) 80 STC 268
High Courts29 Jan 1990
Golla Seetharamulu Vs Golla Rathanamma and Another
Andhra Pradesh High Court · (1990) 1 APLJ 261 : (1991) CriLJ 1533 : (1990) 2 DMC 257 : (1991) 2 RCR(Criminal) 478
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4), 482Hindu Marriage Act, 1955 — Section 13(1), 9
High Courts25 Jan 1990
Vijayalaxmi Printing Press Vs Nandula Shankar and Others
Andhra Pradesh High Court · (1991) 1 ALT 249 : (1991) 1 APLJ 183
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts22 Jan 1990Dismissed
Smt. K. Neelamma Vs B. Suryanarayana and Others
Andhra Pradesh High Court · (1990) 01 AP CK 0011
Evidence Act, 1872 — Section 63
High Courts17 Jan 1990Dismissed
Dariboina Ramesh Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1990) 2 DMC 465
Penal Code, 1860 (IPC) — Section 302
High Courts16 Jan 1990
D. Venkata Rao and Others Vs Principal, D.A. Government Polytechnic, Ongole and Another
Andhra Pradesh High Court · (1990) 3 ALT 380 : (1990) 2 APLJ 215 : (1992) 1 LLJ 651
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 3
High Courts09 Jan 1990
G. Venkat Ram Reddy Vs The State
Andhra Pradesh High Court · (1990) CriLJ 2741
Criminal Procedure Code, 1973 (CrPC) — Section 441(4)
High Courts28 Dec 1989
Kodali Nagaiah Vs Sri Arani Kaniappa Maistry Choultry
Andhra Pradesh High Court · (1990) 1 APLJ 245 : (1990) 2 LLJ 537
Andhra Pradesh Shops and Establishments Act, 1966 — Section 2(10), 41
High Courts28 Dec 1989
Oriental Fire and General Insurance Co. Ltd. Vs M. Bhanumathi and others
Andhra Pradesh High Court · (1990) ACJ 1043 : AIR 1990 AP 370 : (1990) 1 APLJ 415
Motor Vehicles Act, 1939 — Section 2(8), 42, 68, 94(1), 95(1)