Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 13, 35, 35A, 5Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 11, 12, 13, 15, 2

Read judgment

High Courts05 Oct 1990

Talari Venkatarayappa and Others Vs Madumuri Venkataramana and Others

Andhra Pradesh High Court · (1992) 1 ALT 158

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

Read judgment

High Courts21 Sept 1990Allowed

D.Y. Moghe and Another Vs The Singareni Collieries Co. Ltd. and Others

Andhra Pradesh High Court · (1992) 1 ALT 165

Constitution of India, 1950 — Article 226

Read judgment

High Courts18 Sept 1990

B. Kota Mallaiah and Others Vs Commissioner and Registrar of Co-operative Societies and Others

Andhra Pradesh High Court · (1991) 3 ALT 433

Business Rules — Rule 21Constitution of India, 1950 — Article 123, 14, 21, 213, 226Evidence Act, 1872 — Section 106

Read judgment

High Courts17 Sept 1990

Andhra Pradesh Concrete Pipe Manufacturing Association and Another Vs Chief Engineer, Rural Water Supply, Hyderguda and Others

Andhra Pradesh High Court · (1991) 83 STC 110

Andhra Pradesh General Sales Tax Act, 1957 — Section 5(1)

Read judgment

High Courts17 Sept 1990

Hig Temp Chemicals Pvt.Ltd. Vs Satya Steel Strips (P.) Ltd.

Andhra Pradesh High Court · (1991) 1 ALT 24 : (1991) 72 CompCas 447

Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 20, 22

Read judgment

High Courts17 Sept 1990

T. Ramanuja Setty and Brothers Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1991) 81 STC 82

Read judgment

High Courts12 Sept 1990

Maddela Narsimlu and others Vs The Special Deputy Collector, Land Acquisition Unit-I, Sriramsagar Project, Nizamabad

Andhra Pradesh High Court · AIR 1991 AP 123

Land Acquisition Act, 1894 — Section 11, 11(1), 12(1), 12(2), 18

Read judgment

High Courts12 Sept 1990

A.A. Balasundaram Vs A. Vijayakumari and Another

Andhra Pradesh High Court · (1990) 2 APLJ 511 : (1991) CriLJ 2254 : (1991) 1 DMC 149 : (1991) 3 RCR(Criminal) 433

Criminal Procedure Code, 1973 (CrPC) — Section 125, 488Hindu Marriage Act, 1955 — Section 11, 2, 5, 8

Read judgment

High Courts11 Sept 1990

N. Bikshapathi Vs The Joint Sub-Registrar, Hanamakonda and another

Andhra Pradesh High Court · AIR 1991 AP 80

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 10, 35

Read judgment

High Courts11 Sept 1990Dismissed

K.V. Krishna Reddy Vs District Consumers Dispute Redressal Forum

Andhra Pradesh High Court · (1990) 09 AP CK 0004

Consumer Protection Act, 1986 — Section 12, 13(4), 17, 2, 2(3)

Read judgment

High Courts10 Sept 1990

State of Andhra Pradesh Vs Budha Vinyl (P) Ltd.

Andhra Pradesh High Court · (1992) 84 STC 131

Andhra Pradesh General Sales Tax Act, 1957 — Section 8Central Sales Tax Act, 1956 — Section 8, 8(2A)

Read judgment