High Courts27 Dec 1990Allowed
Gude Lakshmi Basava Poornima Vs State of A.P.
Andhra Pradesh High Court · (1991) 1 ALT 368 : (1991) 1 APLJ 359
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 204, 210
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,400 of 1,751
High Courts26 Dec 1990
Hakim and Co. Vs Government of India and others
Andhra Pradesh High Court · AIR 1991 AP 249 : (1991) 1 ALT 383
Andhra Pradesh Forest Act, 1967 — Section 2Andhra Pradesh Forest Produce Transit Rules, 1970 — Rule 3, 5Railways Act, 1989 — Section 77B
High Courts26 Dec 1990Dismissed
Nakka Hanumanthu and Another Vs Karnati Shankariah and Others
Andhra Pradesh High Court · (1991) 1 ALT 540
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Dec 1990Allowed
M.A. Dharman Vs State of Andhra Pradesh by Secretary to Government, General Administration Department and Others
Andhra Pradesh High Court · (1991) 1 ALT 315
Constitution of India, 1950 — Article 20, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(3), 309, 309(2)Customs Act, 1962 — Section 104, 135
High Courts21 Dec 1990Allowed
K. Pentamma alias K. Prameela and Another Vs The Addl. Commissioner, Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · (1991) 1 ALT 160 : (1991) 2 APLJ 207
Constitution of India, 1950 — Article 226Hyderabad Municipal Corporation Act, 1955 — Section 429, 434
High Courts20 Dec 1990Allowed
P. Rangachary Vs The State Bank of Hyderabad and Others
Andhra Pradesh High Court · (1991) 1 ALT 391 : (1991) 1 APLJ 267
Constitution of India, 1950 — Article 226State Bank of Hyderabad (Officers) Service Regulations, 1979 — Regulation 68
High Courts19 Dec 1990Allowed
Phipson and Co. Ltd. and Another Vs The Excise Superintendent and Others
Andhra Pradesh High Court · (1991) 1 ALT 378 : (1991) 1 APLJ 251
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 10, 10(5), 10(6), 5(1)Andhra Pradesh Excise Act, 1968 — Section 21Constitution of India, 1950 — Article 226
High Courts19 Dec 1990
Delta Paper Mills Limited , Coastal Chemicals Ltd., Costal Agro Industrial Complex (P) Ltd., Southern Magnesium and Chemicals Ltd. Vs Oil and Natural Gas Commission and Others
Andhra Pradesh High Court · (1991) 81 STC 339
Andhra Pradesh General Sales Tax Act, 1957 — Section 39, 5, 5A, 5B, 5B(1)Central Sales Tax Act, 1956 — Section 8(3)
High Courts07 Dec 1990
N.V. Raghava Reddy Vs The Inspector of Police-II, Anti-corruption Bureau
Andhra Pradesh High Court · (1991) 1 ALT 132 : (1991) 1 APLJ 175 : (1991) CriLJ 2144
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 465, 466, 467
High Courts07 Dec 1990
The Land Acquisition Officer, Vijayawada Guntur-Tenali Urban Development Authority and Another Vs Jonnadula Sambasiva Rao and Others
Andhra Pradesh High Court · (1991) 1 ALT 273 : (1991) 1 APLJ 341
Land Acquisition Act, 1894 — Section 11(1), 31(3), 31(4)
High Courts06 Dec 1990
The Deputy Commissioner of Endowments, Hyderabad and 2 others Vs Saibaba Samsthanam
Andhra Pradesh High Court · AIR 1991 AP 253 : (1991) 1 ALT 164
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(3), 45, 47, 6, 87Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226
High Courts04 Dec 1990Dismissed
Government of A. P. and Another Vs P. Narsimloo and Others
Andhra Pradesh High Court · (1991) 1 ALT 370
Motor Vehicles Act, 1939 — Section 68C, 68DMotor Vehicles Act, 1988 — Section 100, 217, 217(1), 217(2), 99
High Courts29 Nov 1990Dismissed
Belilneni Venkatappaiah and Others Vs Thungutla China Panduranga Rao and Another
Andhra Pradesh High Court · (1991) 1 ALT 140
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 — Section 3Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 96Contract Act, 1872 — Section 2
High Courts29 Nov 1990
Devangula Laxminarayana Vs The Director of Mines and Geology Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1991 AP 167
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9, 9, 9(3)Companies Act, 1956 — Section 617Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 4(1)
High Courts29 Nov 1990Dismissed
Vana Adamma and Others Vs District Collector and Another
Andhra Pradesh High Court · (1991) 1 ALT 478 : (1991) 1 APLJ 330
Constitution of India, 1950 — Article 254Land Acquisition (Amendment) Act, 1984 — Section 17, 17(5), 4(1), 5A, 6
High Courts29 Nov 1990Allowed
Devangula Laxminarayana, President Stone Quarry Workers, Labour Contract Co-operative Society Vs The Director of Mines and Geology, Govt. of A.P. and Others
Andhra Pradesh High Court · (1991) 1 ALT 53
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(3), 9A(3)Constitution of India, 1950 — Article 226
High Courts29 Nov 1990
Commissioner of Income Tax Vs A.P. Paper Mills
Andhra Pradesh High Court · (1991) 188 ITR 517
Income Tax Act, 1961 — Section 256, 36(1), 37
High Courts28 Nov 1990
Commissioner of Income Tax Vs Sri Krishna Pharmaceuticals Ltd.
Andhra Pradesh High Court · (1991) 188 ITR 316
Income Tax Act, 1961 — Section 256(2), 43B
High Courts28 Nov 1990Dismissed
Mohd. Iqbal Vs K. Narasimha Rao and Another
Andhra Pradesh High Court · (1991) 1 ALT 58 : (1991) 1 AnWR 18 : (1991) 1 APLJ 255
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439, 482, 70(2)
High Courts27 Nov 1990Dismissed
Loharn and Steel Industries Ltd. Vs The Govt. of A.P. and Another
Andhra Pradesh High Court · (1991) 1 ALT 424
Andhra Pradesh General Sales Tax Act, 1957 — Section 9Constitution of India, 1950 — Article 14, 226