High Courts28 Oct 2026
Sammeta Sai Naga Haneesh Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4488
Constitution of India-Article 226, 14, 16, 21CPC-Section 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 14 of 1,770
High Courts28 Oct 2026
Anisha Busa Vs Sibar Institute Of Dental Sciences & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4487
UGC Act 1956-Section 12(d), 12(j)Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts28 Oct 2026
Sree Arihant Dham Jain Shwetamber Trust Vs The Union Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4486
Societies Registration Act, 1860Income Tax Act, 1961-Section 12(a)(b), 11, 10(23C), 288, 119(2)(b)Finance Act, 2022
High Courts28 Oct 2026Disposed Of
Koyya Doondy Sai Vyshnavi Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4485
Constitution of India-Article 226, 14 and 21CPC-Section 151
High Courts28 Oct 2026
Sree Arihant Dham Jain Shwetamber Trust Vs The Union Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4484
Societies Registration Act, 1860Income Tax Act, 1961-Section 12(a)(b), 11, 10(23C), 288, 119(2)(b)Finance Act, 2022
High Courts28 Oct 2026Allowed
Kommireddi Ramachandra Rao Vs The State Of A P
Andhra Pradesh High Court · (2026) 10 AP CK 4483
Indian Penal Code-Section 324, 326
High Courts28 Oct 2026
Dasari Rajesh Kumar & Anr. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4481
Constitution of India-Article 226, 19(i)(g) and 300-ACPC-Section 151
High Courts28 Oct 2026
S Hari Kumar & Ors. Vs G Swetha & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4480
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 115(2), 85 read with 3(5)Dowry Prohibition Act, 1961-Sections 3, 4
High Courts28 Oct 2026
Bobbili Dinesh Kumar Alias Dinesh & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 4525
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B) and 8(c)Bharatiya Nyaya Sanhita, 2023
High Courts28 Oct 2026
Abdhul Irfan & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 4522
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B), 8(c)
High Courts28 Oct 2026
P Suresh Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 4521
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Sections 120-B, 420, 466, 467 read with 34
High Courts28 Oct 2026
S Hari Kumar & Ors. Vs G Swetha & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4520
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 115(2), 85 read with 3(5)Dowry Prohibition Act, 1961-Sections 3, 4
High Courts28 Oct 2026
Adusumilli Venkata Siva Ranga Rao Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4518
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14A, 15A(3) and (5), 3(2)(va), 8(c), 15-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts28 Oct 2026
Alugu Sangaiya Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 4515
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C)
High Courts28 Oct 2026Dismissed
Parimi Sobharani Vs K. Murali Krishna & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 4514
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 447, 228Negotiable Instruments Act, 1881-Section 138, 142Code of Criminal Procedure, 1973-Section 202, 205, 313, 322, 406
High Courts28 Oct 2026
Pandillapalli Siva Kumar Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 4513
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C)
High Courts28 Oct 2026
K. Nagarjuna Vs Sri Mohit Sonakiya
Andhra Pradesh High Court · (2026) 10 AP CK 4511
Contempt of Courts Act, 1971-Sections 10 to 12
High Courts28 Oct 2026Allowed
Guggilla @ Gummadilli Lakshmi Prameela Vs Guggilla Venkata Ramanjaneyulu
Andhra Pradesh High Court · (2026) 10 AP CK 4506
Code of Civil Procedure, 1908-Section 24, 151Family Courts Act
High Courts28 Oct 2026
Thirukkala Gangaram Vs C M Gopal
Andhra Pradesh High Court · (2026) 10 AP CK 4505
Constitution of India-Article 227C.P.C.-Order XVI Rule 1, Section 151General Clauses Act, 1897-Section 6
High Courts28 Oct 2026Disposed Of
A. Dasaradiah Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 4546
Constitution of India-Article 226, 14, 19(1)(g)