Andhra Pradesh Municipalities Act, 1965 — Section 147, 148, 149, 150Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 14, 15Constitution of India, 1950 — Article 19, 21, 32, 38

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High Courts22 Apr 1991

Sanjaya Sales Corporation Vs Dy. CCI and E

Andhra Pradesh High Court · (1991) 2 ALT 255 : (1994) 48 ECC 130 : (1994) ECR 302 : (1992) 57 ELT 579

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High Courts18 Apr 1991

Rekulampati Mohan Reddy Vs Gangavaram Thirupathi Reddy and Others

Andhra Pradesh High Court · (1991) 2 ALT 275 : (1991) 2 APLJ 280

Criminal Procedure Code, 1973 (CrPC) — Section 301, 439(2)

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High Courts16 Apr 1991Allowed

N.S.R. Krishna Prasad Vs Collector of Customs

Andhra Pradesh High Court · (1994) 51 ECR 170

Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 20, 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 167, 281, 4

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High Courts16 Apr 1991Allowed

T. Ali Akbar Vs The Labour Court and Another

Andhra Pradesh High Court · (1991) 3 ALT 418

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A

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High Courts16 Apr 1991Allowed

N.S.R. Krishna Prasad and Vs Directorate of Enforcement Loknayak Bhawan Khan Market, New Delhi and Others

Andhra Pradesh High Court · (1992) CriLJ 1888 : (1992) 57 ELT 568

Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 20, 21, 22, 32, 226Criminal Procedure Code, 1973 (CrPC) — Section 4(1), 162, 164, 164(2), 167, 281, 463

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High Courts16 Apr 1991

G. Krishnam Raju Vs K.A. Parvathi and Another

Andhra Pradesh High Court · (1991) 2 ALT 127 : (1991) 2 APLJ 243 : (1991) CriLJ 2601

Constitution of India, 1950 — Article 12, 14, 16Contempt of Courts Act, 1971 — Section 12, 12(4), 20General and Subordinate Service Rules — Rule 2

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High Courts15 Apr 1991

Commissioner of Income Tax Vs Brindavan Hotel

Andhra Pradesh High Court · (1991) 94 CTR 249 : (1991) 192 ITR 12

Income Tax Act, 1961 — Section 143, 143(2), 144, 147, 271(1)

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High Courts12 Apr 1991

Garapati Prasada Rao Vs Parnandi Saroja and others

Andhra Pradesh High Court · AIR 1992 AP 230 : (1991) 2 ALT 328 : (1992) CriLJ 2561

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High Courts11 Apr 1991

Jalla Seshaiah and others Vs Moka Venkateswarlu and others

Andhra Pradesh High Court · AIR 1991 AP 343 : (1991) 2 ALT 547 : (1991) 2 APLJ 78

Andhra Pradesh Gram Panchayats (Amendment) Act, 1976 — Section 31Andhra Pradesh Gram Panchayats Act, 1964 — Section 2(32), 85, 85(1), 85(2), 85BConstitution of India, 1950 — Article 372

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High Courts11 Apr 1991

Golden Video Parlour Vs Secretary, Revenue Department and Another

Andhra Pradesh High Court · (1992) 86 STC 67

Andhra Pradesh Entertainment Tax Act, 1939 — Section 4Constitution of India, 1950 — Article 14, 19(1), 304

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High Courts11 Apr 1991

K. Rajender Vs The Superintendent of Excise, Khammam and another

Andhra Pradesh High Court · AIR 1991 AP 263 : (1991) 2 ALT 146 : (1991) 2 APLJ 44

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 153, 29(1)Constitution of India, 1950 — Article 14, 19(1)Motor Vehicles Act, 1939 — Section 47, 57

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High Courts10 Apr 1991