Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion Into Ryotwari) Act, 1948, Section 15(1), Section 11(a), Section 13(B)(III) - Determination of lands in which the la

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High Courts17 Jul 2017Dismissed

Ummaboina Suvernamma Vs The State of Andhra Pradesh Represented by the Public Prosecutor Hyderabad, & Ors.

Andhra Pradesh High Court · (2017) 07 AP CK 0039

Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 302, Section 147,

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High Courts17 Jul 2017

M.V.Subbaiah Vs The Depot Manager, APSRTC

Andhra Pradesh High Court · (2017) 07 AP CK 0038

Industrial Disputes Act, 1947, Section 11-A

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High Courts14 Jul 2017

Marishetty Pedda Gangaram Vs Chukka Hanumandlu & another

Andhra Pradesh High Court · (2017) 07 AP CK 0037

Code of Civil Procedure, 1908, Section 10, Section 151, Order 13Rule 9 - Stay of suit - Saving of Inherent powers of Court

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High Courts14 Jul 2017

J. Sarada Govardhini Vs The Special Officer and Competent Authority, Hyderabad

Andhra Pradesh High Court · (2017) 07 AP CK 0036

Urban Land (Ceiling and Regulation) Act, 1976, Section 10, Section 8(4) - Acquisition of vacant land in excess of ceiling limit - Preparation of draft statement as regards vacant land held in exc

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High Courts14 Jul 2017

Gampa Srinivas and another Vs The State of Telangana, Energy Department

Andhra Pradesh High Court · (2017) 07 AP CK 0035

Constitution of India, Article 14, Article 21 -Electricity Act,2003, Section 24, Section 50

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High Courts14 Jul 2017

The New India Assurance Company Limited Vs Datla Varma and others

Andhra Pradesh High Court · (2017) 07 AP CK 0034

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High Courts14 Jul 2017

M/s. Ashapura Minechem Limited Vs M/s. Oldendorff Carriers GMBH & Co. and another

Andhra Pradesh High Court · (2017) 07 AP CK 0033

Arbitration and Conciliation Act, 1996, Section 48(1)(e) - Condition for enforcement of foreign awards

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High Courts13 Jul 2017Dismissed

The Principal Commissioner of Income-tax-I, Visakhapatnam Vs Smt. Baisetty Revathi

Andhra Pradesh High Court · (2017) 07 AP CK 0032

Income Tax Act, 1961, Section 143(3), Section 143(3), Section 143(3), Section 143(3), Section 68, Section 68

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High Courts13 Jul 2017

Tekula Samhitha Reddy Vs Iragavarapu Sai Reethika

Andhra Pradesh High Court · (2017) 07 AP CK 0031

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High Courts12 Jul 2017Dismissed

M.Bhaskar Reddy Vs The Director of Settlements, A.P., Hyderabad,and others

Andhra Pradesh High Court · (2017) 07 AP CK 0030

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High Courts12 Jul 2017Allowed

M/s.Super Gold Constructions Pvt Ltd. Vs Sub-Registrar, S.R.Nagar, Hyderabad, Andhra Pradesh

Andhra Pradesh High Court · (2017) 07 AP CK 0029

Stamp Act, 1899, Section 27, Section 47A(6) - Facts affecting duty to be set forth in instrument

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High Courts12 Jul 2017

Moghal Sardar Hussain Baig Vs Syed Farveej Begum Respondent

Andhra Pradesh High Court · (2017) 07 AP CK 0028

Registration Act, 1908, Section 17(1), Section 49 - Documents of which registration is compulsory - ct of non-registration of documents required to be registered

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High Courts12 Jul 2017Dismissed