Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 1(1), 10(1), 10(3), 10(6), 2Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 5

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High Courts18 Aug 1995

Ganji Krishna Rao Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1996) 136 CTR 98 : (1996) 220 ITR 654

Income Tax Act, 1961 — Section 2(45), 28, 5, 64, 64(1)

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High Courts17 Aug 1995Dismissed

M.S. Shyam Vs The A.P. State Financial Corporation and Others

Andhra Pradesh High Court · (1995) 3 ALT 55 : (1995) 2 APLJ 421

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High Courts17 Aug 1995Dismissed

M. Rama Krishna Reddy (died) and Others Vs Nammasivayya Prabhakar Reddy

Andhra Pradesh High Court · (1996) 2 ALT 975

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts17 Aug 1995

Silar Bee Vs Maize Beedar Agriculture Research Station, Amberpet and Another

Andhra Pradesh High Court · (1995) 3 ALD 269 : (1995) 3 ALT 96

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High Courts17 Aug 1995Dismissed

Bodanapu Khasim Vs Bodanapu Khaderaiah and Others

Andhra Pradesh High Court · (1996) 1 ALT 736

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts17 Aug 1995

B. Premanand Vs Union of India and Others

Andhra Pradesh High Court · (1995) 3 ALD 316 : (1995) 2 ALT(Cri) 542 : (1996) CriLJ 466

Constitution of India, 1950 — Article 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 190, 197, 438

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High Courts17 Aug 1995

State of Andhra Pradesh Vs Bharat Dynamics Limited.

Andhra Pradesh High Court · (1997) 106 STC 158

Central Sales Tax Act, 1956 — Section 3

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High Courts17 Aug 1995Allowed

United Commercial Bank Vs Karumanchi Aruna Kumari and Others

Andhra Pradesh High Court · (1995) 3 ALT 411 : (1995) 2 APLJ 385

Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 34, 96

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High Courts16 Aug 1995Dismissed

Govinda Reddy Vs Varalakshmamma and Another

Andhra Pradesh High Court · (1996) 1 ALT(Cri) 80 : (1997) 1 DMC 79

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 399, 401, 401(1)

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High Courts16 Aug 1995

Nunna Venkateswarlu alias Venkateswara Rao Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1995) 3 ALD 381 : (1995) 2 ALT(Cri) 573 : (1995) 2 APLJ 449 : (1996) CriLJ 108

Penal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts16 Aug 1995

Thulasi alias Thulja Bai Vs Laxman Rao and Others

Andhra Pradesh High Court · (1995) 2 ALT(Cri) 708 : (1996) 1 APLJ 70 : (1996) CriLJ 1160 : (1996) 2 RCR(Criminal) 379

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2)

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High Courts16 Aug 1995

N. Ramu and Others Vs Transport Commissioner, Government of A.P. and Others

Andhra Pradesh High Court · (1995) 3 ALD 88 : (1995) 2 ALT 860 : (1995) 2 APLJ 425

Motor Vehicles Act, 1988 — Section 192A, 192A(1), 200(1), 200(2), 66(1)

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