COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,211 of 1,755

High Courts18 Sept 1997

Gurram Venkatanarayana and Others Vs State of A.P.

Andhra Pradesh High Court · (1998) 1 ALD 584 : (1998) 1 ALD(Cri) 50 : (1997) 5 ALT 744

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 148, 302, 304, 34

High Courts18 Sept 1997Dismissed

Srungavarapu Venkateshwara Rao Vs Kolla Ramaiah

Andhra Pradesh High Court · (1997) 6 ALT 265 : (1998) 1 APLJ 119 : (1998) 2 CivCC 675

Limitation Act, 1963 — Article 134, 180, 15(4)

High Courts18 Sept 1997

Commissioner of Income Tax Vs Coromandel Agro Products Oil Ltd.

Andhra Pradesh High Court · (1998) 146 CTR 520 : (1998) 230 ITR 335

Income Tax Act, 1961 — Section 263, 28, 35B, 35B(1), 37

High Courts18 Sept 1997

Dasari Durgamma and Another Vs Dasari Gangisetti and Others

Andhra Pradesh High Court · (1998) 2 ALD 492 : (1998) 2 ALT 298 : (1998) 1 APLJ 335

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 152, 153

High Courts18 Sept 1997Allowed

Devarapu Narasimharao Vs Yerrabothula Peda Venkaiah and Others

Andhra Pradesh High Court · (1998) 2 ALT 513 : (1999) 1 CivCC 542

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 23 Rule 1(4), Order 41 Rule 27, Order 9 Rule 9, 11Evidence Act, 1872 — Section 17

High Courts17 Sept 1997Dismissed

Govt. of India, Ministry of Home Affairs Vs Indian Church of Christ Evangelistic Assn., by its Chief Functionary and Another

Andhra Pradesh High Court · (1997) 5 ALT 820

Foreign Contribution (Regulation) Act, 1976 — Section 10, 4, 5, 6

High Courts17 Sept 1997

State of Andhra Pradesh, Ministry of Minor Irrigation and others Vs M. Sankara Reddy

Andhra Pradesh High Court · (1999) 2 ALD 160 : (1997) 6 ALT 207

Arbitration Act, 1940 — Section 20, 8(1)Civil Procedure Code, 1908 (CPC) — Section 9

High Courts17 Sept 1997

Anapu Gandhi and Another Vs Land Acquisition Officer-cum-Revenue Divisional Officer, Rajahmundry

Andhra Pradesh High Court · (1998) 1 ALD 409

Land Acquisition (Amendment) Act, 1964 — Section 4(1), 6Land Acquisition Act, 1894 — Section 10, 17(4), 17(5), 5A, 6

High Courts17 Sept 1997Allowed

Voona Surya Rao Vs Salina Sarathi and Others

Andhra Pradesh High Court · (1997) 5 ALT 690 : (1998) 1 CivCC 435

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 41

High Courts17 Sept 1997

State of Andhra Pradesh and Others Vs M. Sankara Reddy

Andhra Pradesh High Court · (1999) 2 ALD 160 : (1997) 6 ALT 207

Arbitration Act, 1940 — Section 20, 8(1)

High Courts17 Sept 1997Allowed

Commissioner, Rajamundry Municipality Vs P. Venkata Rao and Another

Andhra Pradesh High Court · (1997) 6 ALD 572 : (1997) 6 ALT 644 : (1998) 1 APLJ 71

High Courts17 Sept 1997

Madhavan Nayar Vs Bathina Hanumantha Rao

Andhra Pradesh High Court · (1999) 5 ALD 133(1) : (1999) 5 ALD 133 : (1999) 4 ALT 60

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 20Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 50, 51Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115, 14(3), 21(2)

High Courts16 Sept 1997Dismissed

K. Rama Brahmam Vs Central Board of Film Certification and Others

Andhra Pradesh High Court · (1997) 5 ALT 401

Constitution of India, 1950 — Article 21, 226

High Courts16 Sept 1997Dismissed

Siddireddy Satyanarayana and Others Vs Kadim Papa Rao

Andhra Pradesh High Court · (1997) 6 ALT 283

Transfer of Property Act, 1882 — Section 54

High Courts16 Sept 1997Allowed

Dr. M.V. Ramana Reddy Vs Election Commission of India and Others

Andhra Pradesh High Court · (1998) 1 ALT 95

Representation of the People Act, 1951 — Section 8(3)

High Courts16 Sept 1997

Sunkara Laxmaiah and Others Vs Vadlapudi Venkateswara Rao (died) and Others

Andhra Pradesh High Court · (1998) 2 ALD 249 : (1998) 1 ALT 807

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts16 Sept 1997

APSRTC, Hyd., and Another Vs Challa Venkatesh Rao and Another

Andhra Pradesh High Court · (1998) 2 ALD 87 : (1998) 2 ALT 324

Constitution of India, 1950 — Article 14, 16

High Courts16 Sept 1997Dismissed

Rashtriya Ispat Nigam Limited, Visakhapatnam Steel Plant Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 6 ALT 118

Andhra Pradesh Gram Panchayats Act, 1964 — Section 70Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 27Constitution of India, 1950 — Article 285(1)

High Courts16 Sept 1997Dismissed

Hasmath Bee alias Mehrum Bee and Another Vs Mrs. Khatija and Others

Andhra Pradesh High Court · (1997) 6 ALT 809 : (1997) 3 APLJ 382

Transfer of Property Act, 1882 — Section 2, 39

High Courts16 Sept 1997

Challa Rama Murthy Vs Srirangam Lalitha and Others

Andhra Pradesh High Court · (1998) 4 ALD 388 : (1997) 6 ALT 203 : (1998) 1 APLJ 117

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17