High Courts09 Apr 1998
K. Pannir Selvam Vs MMTC Limited and another
Andhra Pradesh High Court · (1999) 6 ALD 27 : (1999) 2 ALD(Cri) 764
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,182 of 1,755
High Courts09 Apr 1998
B. Ramanaiah and others Vs District Collector and Election Authority (Co-operation) Nellore, and others
Andhra Pradesh High Court · (1998) 4 ALD 41 : (1998) 4 ALT 305
High Courts09 Apr 1998
Controller of Estate Duty, A.P. Hyderabad Vs S. Vijeyendra Reddy, Hyderabad
Andhra Pradesh High Court · (1998) 3 ALD 829 : (1998) 232 ITR 432
Estate Duty Act, 1953 — Section 6Hindu Succession Act, 1956 — Section 6
High Courts09 Apr 1998
N. Yadagiri Goud Vs Deputy Director, Mines and Geology, Govt. of A.P., Warangal and Others
Andhra Pradesh High Court · (1998) 3 ALD 176 : (1998) 2 ALT 790 : (1998) 1 APLJ 414
Constitution of India, 1950 — Article 226
High Courts09 Apr 1998
Commissioner of Income Tax Vs Rassi Cement Ltd.
Andhra Pradesh High Court · (1998) 232 ITR 554
Income Tax Act, 1961 — Section 57
High Courts09 Apr 1998
Arif Abdul Ghani and Others Vs Shaik Chand and Others
Andhra Pradesh High Court · (1998) 3 ALD 469 : (1998) 3 ALT 414 : (1998) 2 APLJ 269
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Limitation Act, 1963 — Article 120, 5
High Courts07 Apr 1998
S.E. Nagesh Vs National Thermal Power Corporation Limited and Others
Andhra Pradesh High Court · (1998) 3 ALD 1 : (1998) 2 ALT 800
Constitution of India, 1950 — Article 14
High Courts07 Apr 1998
Hasan Bin Mubarak Vs Chief Judge, City Civil Court, Hyd. and Others
Andhra Pradesh High Court · AIR 1999 AP 11 : (1998) 3 ALD 355 : (1998) 3 ALT 370
Constitution of India, 1950 — Article 227, 86Trustees and Mortgagees Powers Act, 1866 — Section 43Trusts Act, 1882 — Section 34
High Courts06 Apr 1998
Union of India Vs Bolla Veerabhadram (died) and Another
Andhra Pradesh High Court · (1998) 4 ALD 4 : (1998) 3 ALT 533 : (1999) 151 CTR 472 : (1998) 233 ITR 269 : (1999) 102 TAXMAN 148
Estate Duty Act, 1953 — Section 71, 78, 79Income Tax Act, 1961 — Section 132, 132(5), 132B, 293
High Courts06 Apr 1998
G. Om Prakash Vs V.R. Karanna, Chief Personal Manager, M/s. Vazir Sultan Tobacco Co. Ltd., Azamabad, Hyd.
Andhra Pradesh High Court · (1998) 3 ALD 421 : (1998) 6 ALT 63 : (1998) 3 ALT 439 : (1998) 2 APLJ 364
Constitution of India, 1950 — Article 141Contempt of Courts Act, 1971 — Section 12(1)Industrial Disputes Act, 1947 — Section 17
High Courts06 Apr 1998
K. Satyanarayana Murthy Vs Syndicate Bank, Manipal, Karnataka State
Andhra Pradesh High Court · (1998) 3 ALD 216 : (1998) 4 ALT 634
Constitution of India, 1950 — Article 14, 16
High Courts06 Apr 1998
Nookala Gavaraiah Vs Special Category Deputy Registrar and others
Andhra Pradesh High Court · (1998) 3 ALD 2 : (1998) 2 ALT 685 : (1998) 1 APLJ 423
High Courts03 Apr 1998
N. Venkata Rao Vs District Telecom Manager, Karimnagar and others
Andhra Pradesh High Court · (1998) 4 ALD 191 : (1998) 3 ALT 799
Constitution of India, 1950 — Article 226
High Courts03 Apr 1998
Syed Rahamtullah Khadri Vs Government of A.P. and Another
Andhra Pradesh High Court · (1998) 4 ALD 514 : (1998) 4 ALT 612
Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 3Constitution of India, 1950 — Article 217(2), 233, 233(2)
High Courts03 Apr 1998
Andhra Cements Co., Ltd., Vijayawada Vs Commissioner of Income Tax, Visakhapatnam
Andhra Pradesh High Court · (1998) 3 ALD 831 : (1999) 152 CTR 270 : (1998) 232 ITR 364
High Courts03 Apr 1998
A.P. Small Scale Industries Development Corporation Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1998) 233 ITR 453
Income Tax Act, 1961 — Section 22, 32
High Courts03 Apr 1998
Mohd. Jamal and Others Vs Mohd. Sharfuddin (Died) by LRs. and Others
Andhra Pradesh High Court · (1998) 3 ALD 427 : (1998) 3 ALT 397 : (1998) 3 CivCC 17
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 2A, 11, 146, 46Transfer of Property Act, 1882 — Section 52
High Courts02 Apr 1998
Katasani Rami Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (1998) 3 ALD 488 : (1998) 3 ALT 392 : (1998) CriLJ 3897
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 302
High Courts02 Apr 1998
Depot Manager, APSRTC, Hyd. Vs Transport Commissioner, A.P., Hyd. and Others
Andhra Pradesh High Court · AIR 1999 AP 49 : (1998) 3 ALD 424 : (1998) 3 ALT 425
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 4
High Courts02 Apr 1998
Neelapala Suryanarayana and Others Vs Union Bank of India and Another
Andhra Pradesh High Court · (1998) 4 ALD 24 : (1998) 4 ALT 407
Constitution of India, 1950 — Article 14, 16, 226