High Courts06 Aug 2026Dismissed
Dr. G.V. Ramana Murthy Vs The Commissioner For Collegiate Education & Ors.
Andhra Pradesh High Court · (2026) 08 AP CK 2048
Letters Patent-Clause 15Code of Civil Procedure-Section 151Constitution of India-Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2026
544 judgments · page 21 of 28
High Courts06 Aug 2026
The AP State Road Transport Corporation Vs Kuruva Subba Arayudu & Ors.
Andhra Pradesh High Court · (2026) 08 AP CK 2056
CPC-Order 41, Section 151Motor Vehicles Act, 1988-Section 166, 176, 168Workmen‟s Compensation Act
High Courts06 Aug 2026
Munduru Kotaiah & Ors. Vs P Janaki Rami Reddy & Anr.
Andhra Pradesh High Court · (2026) 08 AP CK 2047
Code of Civil Procedure, 1908-Order 41, Section 151Indian Penal Code-Section 304-AMotor Vehicles Act, 1988-Section 166, 168
High Courts06 Aug 2026Allowed
Komara Yella Rao Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 08 AP CK 2016
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Negotiable Instruments Act, 1881-Section 138
High Courts06 Aug 2026
K Dinesh Kumar Reddy alias K Dinesh Reddy & Anr. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 08 AP CK 2030
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 34, 324 and 307
High Courts06 Aug 2026Dismissed
Boyina Mohan Krishna Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 08 AP CK 2029
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 333, 118(1) read with 3(5)
High Courts06 Aug 2026Disposed Of
Arava Bhanubee Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 08 AP CK 2028
Code of Criminal Procedure, 1973-Section 437, 438, 439, 482, 41ABharatiya Nagarik Suraksha Sanhitha, 2023-Section 528, 35(3)Bharatiya Nyaya Sanhitha, 2023-Section 196(1), 336(1), 352, 353(2), 356(2)
High Courts06 Aug 2026Dismissed
Chinnam Venkata Rama Reddy & Ors. Vs Nallamilli Satyanarayana Reddy
Andhra Pradesh High Court · (2026) 08 AP CK 2027
Code of Civil Procedure-Section 96Act No.4 of 1938Act No.7 of 1977
High Courts04 Aug 2026
Al Tousiff Minerals & Anr. Vs Shiva Granites
Andhra Pradesh High Court · (2026) 08 AP CK 2046
High Courts29 Jun 2026Disposed Of
P. Subrahmanyam & Ors. Vs The Andhra Pradesh Power Generation Corporation & Anr.
Andhra Pradesh High Court · (2026) 06 AP CK 1477
Constitution of India-Article 226CPC-Section 151
High Courts15 Jun 2026Dismissed
Mude Gopal Dinesh Naik And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2026) 06 AP CK 0686
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 447Indian Penal Code, 1860 - Section 34, 323, 498A, 508
High Courts15 Jun 2026Dismissed
Mude Gopal Dinesh Naik Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2026) 06 AP CK 0685
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 447Indian Penal Code, 1860 - Section 34, 323, 498A, 508
High Courts15 Jun 2026Dismissed
Varun Jeeri Vs Siddavatam Pujitha Alias Pujitha Jeeri
Andhra Pradesh High Court · (2026) 06 AP CK 0684
Code Of Civil Procedure, 1908 - Section 24Hindu Marriage Act, 1955 - Section 9
High Courts15 Jun 2026
Andhavaram Venkata Satyanarayana Murthy Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0683
Code Of Criminal Procedure, 1973 - Section 372, 378(4)Negotiable Instruments Act, 1881 - Section 138Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 413
High Courts12 Jun 2026Allowed
S Thashan Alias S Thasaar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0600
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 308(5)
High Courts05 Jun 2026Disposed Of
Somayyagari Nageswara Rao, S/O Seshaiah Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0333
Constitution Of India, 1950 - Article 226
High Courts05 Jun 2026Allowed
Gadi Saya Sdrya Chalapathi Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0332
Indian Penal Code, 1860 - Section 419, 420, 468, 471
High Courts05 Jun 2026Disposed Of
Javvaji Praveen, S/O. Javvaji Srirama Murthy Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0331
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 179
High Courts05 Jun 2026Allowed
Polavarapu Durga, W/O Nookaraju Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0330
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 108
High Courts05 Jun 2026Dismissed
Patnala Naresh Kumar & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0329
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 318(4)Banning Of Unregulated Deposit Schemes Act, 2019 - Section 21(1), 21(2), 21(3)