High Courts30 Jul 2019Dismissed
Galla Sanyasamma And Others Vs Galla Ramu Naidu
Andhra Pradesh High Court · (2019) 07 AP CK 0001
Registration Act, 1908 — Section 17(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2019
36 judgments · page 2 of 2
High Courts24 Jul 2019Allowed
Simma Neelam And Another Vs B. Chirtrta Rao And Another
Andhra Pradesh High Court · (2019) 07 AP CK 0002
High Courts19 Jul 2019Disposed Of
National Investigation Agency, Hyderabad Vs Janipalli Srinivasa Rao
Andhra Pradesh High Court · (2019) 07 AP CK 0004
Indian Penal Code, 1860 — Section 307Suppression Of Unlawful Acts Against Safety Of Civil Aviation Act, 1982 — Section 3A(1)(a), 6ANational Investigation Agency Act, 2008 — Section 6(5), 8, 21, 21(4)
High Courts19 Jul 2019Dismissed
Meena Kumari Sahu And Others Vs Palla Bhanu Babu
Andhra Pradesh High Court · (2019) 07 AP CK 0003
Code Of Civil Procedure 1908 — Order 6 Rule 11(d), Order 7 Rule 11, Order 7 Rule 11(a)
High Courts18 Jul 2019Allowed
P. Brahma Sai And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2019) 07 AP CK 0005
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 226, 309
High Courts15 Jul 2019Disposed Of
Nagella Siva Kumar Vs G. Sowjanya
Andhra Pradesh High Court · (2019) 07 AP CK 0007
Code Of Civil Procedure 1908 — Section 151, Order 8 Rule 3Indian Registration Act, 1908 — Section 17Constitution Of India, 1950 — Article 227
High Courts15 Jul 2019Allowed
Bhoomireddy Ramgopala Reddy Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2019) 07 AP CK 0006
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 188, 307, 332, 353Prevention Of Damage To Public Property Act, 1984 — Section 3Evidence Act, 1872 — Section 125
High Courts12 Jul 2019Allowed
Peddi Ranga Rao And Others Vs Muthavarapu Singaiah And Others
Andhra Pradesh High Court · (2019) 07 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 115
High Courts12 Jul 2019Dismissed
M.S. Gnanambika Vs V. Subramanyam
Andhra Pradesh High Court · (2019) 07 AP CK 0008
Code Of Civil Procedure 1908 — Order 6 Rule 17, Order 7 Rule 14(1), Order 7 Rule 14(2), Order 8 Rule 1(a)(1), Order 8 Rule 1(a)(2), Order 8 Rule 9Constitution Of India, 1950 — Article 227
High Courts08 Jul 2019Dismissed
Pabbiti Vijaya Vs Bale Mangamma And Others
Andhra Pradesh High Court · (2019) 07 AP CK 0011
Code Of Civil Procedure 1908 — Order 26 Rule 9
High Courts08 Jul 2019Dismissed
N. Sridhar Reddy And Another Vs State Of Andhra Pradesh And Another
Andhra Pradesh High Court · (2019) 07 AP CK 0010
Code Of Criminal Procedure, 1973 — Section 188, 482Indian Penal Code, 1860 — Section 34, 120B, 494Code Of Civil Procedure 1908 — Section 13, 13(c), 188
High Courts05 Jul 2019Allowed
Beeram Guru Prasad Vs Margadrasi Chit Fund Pvt. Ltd. And Ors
Andhra Pradesh High Court · (2019) 07 AP CK 0012
Provincial Insolvency Act, 1920 — Section 8Constitution Of India, 1950 — Article 227
High Courts03 Jul 2019Allowed
Grandham Sridhar Vs Grandham Jaya Vani
Andhra Pradesh High Court · (2019) 07 AP CK 0014
Hindu Marriage Act 1955 — Section 9, 13(1)(ia)Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts03 Jul 2019Dismissed
Chimmiri Anusha Vs Registrar Vigilance, High Court Of Andhra Pradesh And Another
Andhra Pradesh High Court · (2019) 07 AP CK 0013
Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 14
High Courts02 Jul 2019Dismissed
Savanam Polamma And Another Vs Sattupalli Purnachandra Rao And Others
Andhra Pradesh High Court · (2019) 07 AP CK 0015
High Courts01 Jul 2019Dismissed
Manga Venkata Lakshmi Vs Gudivada Sarojini Devi And Others
Andhra Pradesh High Court · (2019) 07 AP CK 0016
Code Of Civil Procedure 1908 — Section 151, Order 18 Rule 3AEvidence Act, 1872 — Section 120Constitution Of India, 1950 — Article 227