COURT ARCHIVE

Andhra Pradesh High Court judgments, 2017

590 judgments · page 8 of 30

High Courts30 Aug 2017Dismissed

A.Vimala Devi Vs The Registrar (Administration) High Court of A.P., Hyderabad and another

Andhra Pradesh High Court · (2017) 08 AP CK 0041

Andhra Pradesh Revised Pension Rules, 1980, Rule 50(7)(i), Rule 50(5)(iii), Rule 50(6)(a)

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High Courts28 Aug 2017

B.Rami Naidu Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 08 AP CK 0040

Code of Criminal Procedure, 1973, Section 346, Section 345 - Procedure where Court considers that case should not be dealt with under Section 345 - Procedure in certain cases of contempt(B

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High Courts24 Aug 2017

M/s. Aveco Technologies Pvt. Ltd.Secunderab Vs Union of India, rep. by its Secretary

Andhra Pradesh High Court · (2017) 08 AP CK 0039

Constitution of India, Article 226 - Power of High Courts to Issue certain writsCustoms Act, 1962, Section 129A (1) - Appeals to the Appellate Tribunal

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High Courts24 Aug 2017

B. Satish Kumar, & Ors., Vs The Union of India, & Ors.,

Andhra Pradesh High Court · (2017) 08 AP CK 0038

Constitution of India, Article 19(1)(g), Article 25, Article 30, Article 29(1), Article 371-D - Protection of certain rights regard

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High Courts23 Aug 2017Dismissed

Pakkala Suribabu, S/o Sureswara Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 08 AP CK 0037

Andhra Pradesh Reorganisation Act, 2014, Section 19(1), Section 21(1), Article 356, Section 2(a), Article 164(1)

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High Courts23 Aug 2017

Pakkala Suribabu Vs State of Andhra Pradesh, & oRS.,

Andhra Pradesh High Court · (2017) 08 AP CK 0036

Constitution of India, Article 356(1), Article 164 (1) -Andhra Pradesh Reorganisation Act, 2014,, Section 17, Section 2 (a), Section 19 (1)

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High Courts22 Aug 2017

Mohd. Yousuf Sharif Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 08 AP CK 0035

Code of Criminal Procedure, 1973, Section 174, Section 235(2), Section 374(2) - Police to enquire and report on suicide, etc - Judgment of acquittal or conviction - Appeal

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High Courts22 Aug 2017

Mohd. Ibrahim (died) per LRs Smt. Raheemunissa Begum and another Vs Mohd. Abdul Hannan (died) per LRs Sardar Begum and others

Andhra Pradesh High Court · (2017) 08 AP CK 0034

Code of Civil Procedure, 1908, Order 41Rule 25, Order 41Rule 27, Order 41Rule 23, Order 41Rule 23A

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High Courts22 Aug 2017

M/s. Renuka Industries Vs The Commercial Tax Officer-III, Nizamabad & Anr.

Andhra Pradesh High Court · (2017) 08 AP CK 0032

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High Courts21 Aug 2017

K.Nagaraju Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 08 AP CK 0031

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High Courts18 Aug 2017

P.Nagarjuna Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 08 AP CK 0030

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High Courts18 Aug 2017

Smt.P.Veda Kumari and others. Vs The Sub-Registrar, And others

Andhra Pradesh High Court · (2017) 08 AP CK 0029

Constitution of India, Article 226 - Power of High Courts to Issue certain writsRegistration Act, 1908, Section 23, Section 22, Sect

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High Courts17 Aug 2017

M/s.SPC Lifesciences Pvt. Ltd. Vs M/s.Ameya Laboratories Ltd.

Andhra Pradesh High Court · (2017) 08 AP CK 0028

Code of Civil Procedure, 1908, Order 43, Order 8Rule 6A -Patents Act, 1970, Section 106, Section 64,

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High Courts17 Aug 2017

The Joint Director of Agriculture Medak District at Sangareddy and others Vs V. Satyanarayana Reddy

Andhra Pradesh High Court · (2017) 08 AP CK 0027

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High Courts16 Aug 2017

The Union of India Vs M.Bhaskar Chetty

Andhra Pradesh High Court · (2017) 08 AP CK 0026

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High Courts11 Aug 2017

National Insurance Co. Ltd. Vs Palaparthi Matthaiah and others

Andhra Pradesh High Court · (2017) 08 AP CK 0025

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High Courts11 Aug 2017

Gopu Srinivas Reddy @ Parandamulu Vs The State of Andhra Pradesh, Rep. by Public Prosecutor

Andhra Pradesh High Court · (2017) 08 AP CK 0024

Code of Criminal Procedure, 1973, Section 174, Section 235(2), Section 313(1)(b), Section 374(2) - Police to enquire and report on suicide, etc - Judg

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High Courts11 Aug 2017Disposed Off

Lagadapati Kotaiah Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 08 AP CK 0023

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High Courts10 Aug 2017

The Government of Andhra Pradesh, and another Vs Smt.M.Veeramma

Andhra Pradesh High Court · (2017) 08 AP CK 0022

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High Courts10 Aug 2017Allowed

Sri Kalla Jagadeesh Babu, S/o. Kolla Apparao Vs M/s. Shriram Investments Ltd., & Anr.

Andhra Pradesh High Court · (2017) 08 AP CK 0021

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