High Courts06 Apr 2017
M/s. Tirupati Fuels Private Limited Vs The Commercial Tax Officer & Anr.
Andhra Pradesh High Court · (2017) 04 AP CK 0008
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2017
590 judgments · page 20 of 30
High Courts06 Apr 2017
Smt. Uppada Sarvani Vs Income Tax Officer
Andhra Pradesh High Court · (2017) 04 AP CK 0007
Income Tax Act, 1961, Section 147, Section 147, Section 147, Section 147, Section 143(3), Section 143(3)
High Courts06 Apr 2017
M/s. Sree Bhavani Traders Vs The Commercial Tax Officer & Anr.
Andhra Pradesh High Court · (2017) 04 AP CK 0006
High Courts06 Apr 2017Dismissed
D. Jahed Basha Hyderabad and 20 others Vs VC and MD, Telangana State Road Transport Corporation
Andhra Pradesh High Court · (2017) 04 AP CK 0005
Constitution of India, Article 14, Article 21 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Amendment of the Sched
High Courts06 Apr 2017
M/s. Srinidhi Oil Products Vs The Additional Commissioner (CT) Legal
Andhra Pradesh High Court · (2017) 04 AP CK 0004
High Courts03 Apr 2017Dismissed
Dr. P. Madan Mohan Rao Vs Sri P. Surendranatha Rao
Andhra Pradesh High Court · (2017) 3 ALT 543 : (2017) 3 AndhLD 563
High Courts03 Apr 2017
Pamidi Naga Raju Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 04 AP CK 0003
Constitution of India, Article 300-A -Land Acquisition Act, 1894, Section 5A, Section 4(1) - Hearing of objections - Publication of preliminary n
High Courts03 Apr 2017
Operation Mobilization India, rep. by Dr. Joseph DSouza and others Vs The State of Telangana
Andhra Pradesh High Court · (2017) 04 AP CK 0002
Foreign Contribution (Regulation) Act, 1976, Section 37
High Courts03 Apr 2017
Y. Yadaiah Vs APSRTC and another
Andhra Pradesh High Court · (2017) 04 AP CK 0001
Consitution of India, Article 226
High Courts31 Mar 2017Allowed
Pidathala Satyam Babu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 2 ALTCrl 35
Criminal Procedure Code, 1973 (CrPC) - Section 174Evidence Act, 1872 - Section 45Penal Code, 1860 (IPC) - Section 302, Section 376
High Courts31 Mar 2017Disposed Off
Sarma Sports Vs Govindaraju Jayanth
Andhra Pradesh High Court · (2017) 3 ALT 431 : (2017) 3 AndhLD 441
High Courts31 Mar 2017Disposed Off
Meka Krishnanveni Vs Geddam Kanaka Durga Devi
Andhra Pradesh High Court · (2017) 3 ALT 488 : (2017) 3 AndhLD 499
High Courts30 Mar 2017Dismissed
Joint Director Vs Tech Mahindra Limited
Andhra Pradesh High Court · (2017) 3 ALT 415
Letters Patent, 1895 - Clause 15
High Courts30 Mar 2017Disposed Off
G. Sudersan Vs Deputy Commissioner of Labour
Andhra Pradesh High Court · (2017) 3 ALT 333
Industrial Disputes Act, 1947 - Section 12, Section 2(1)
High Courts30 Mar 2017Disposed Off
S.S. Constructions Vs State of A.P.
Andhra Pradesh High Court · (2017) 3 AndhLD 623
High Courts30 Mar 2017
Mohammed Ibrahim Abrar Vs Secunderabad Cantonment Board
Andhra Pradesh High Court · (2017) 03 AP CK 0029
High Courts30 Mar 2017
RAPOLU BHAVANA RISHI Vs STATE OF TELANGANA & OTHERS.
Andhra Pradesh High Court · (2017) 03 AP CK 0028
High Courts28 Mar 2017
Jagdamba Phosphate Vs Coromandel International Ltd., Secunderabad
Andhra Pradesh High Court · (2017) 03 AP CK 0027
High Courts28 Mar 2017Dismissed
Vijay Kumar Arya Vs Conservator of Forest, Betul and others
Andhra Pradesh High Court · (2017) 03 AP CK 0026
Constitution of India, Article 21, Article 226, Article 19(1)(g), Article 227 - Amendment of the Schedule - Power of High Courts to Issue certain writs
High Courts27 Mar 2017Dismissed
P.V. Siva Prasad Vs Asset Reconstruction Co. Ltd.
Andhra Pradesh High Court · (2017) 3 ALT 484 : (2017) 3 AndhLD 523