High Courts04 Feb 2012Dismissed
Abdul Razak Miya (died) per L.Rs. and another Vs Abdul Gaffar and others
Andhra Pradesh High Court · (2012) 5 ALT 678
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 56 of 62
High Courts03 Feb 2012Dismissed
M. Pentaiah Vs B. Parameshwar
Andhra Pradesh High Court · (2012) 6 ALT 650
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Evidence Act, 1872 — Section 45, 73
High Courts03 Feb 2012Dismissed
Ramky Enviro Engineers Limited, Raj Bhavan Road, Hyderabad Vs Hyderabad Metropolitan Development Authority, Tank Bund, Hyderabad
Andhra Pradesh High Court · (2012) 3 ALD 623 : (2012) 3 ALT 296 : (2012) 4 BC 260
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts03 Feb 2012
Andhra Pradesh Kayastha Sabha Vs Ashok Kumar Srivastav and Others
Andhra Pradesh High Court · AIR 2012 AP 124 : (2012) 3 ALT 249
High Courts03 Feb 2012Dismissed
Mangilipalli Parvathamma Vs Anjamma and Others
Andhra Pradesh High Court · (2012) 4 ALD 85 : (2012) 6 ALT 647
Succession Act, 1925 — Section 372
High Courts03 Feb 2012Allowed
E.S. Sulochana Vs P. Yogamba Lakshmi and Others
Andhra Pradesh High Court · (2012) 3 ALT 224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104
High Courts03 Feb 2012Dismissed
Moru China Subbaraju (A1) and Others Vs State of A.P.
Andhra Pradesh High Court · (2012) 02 AP CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 482
High Courts02 Feb 2012Allowed
Akkenapalli Sumander Reddy and Others Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2012) 3 ALT 799
High Courts02 Feb 2012Dismissed
Syed Shah Ahmed Moinuddin @ Hyder Pasha, Hyd Vs Chairman, A.P. State Wakf Board, Hyd and Another
Andhra Pradesh High Court · (2012) 02 AP CK 0053
Waqf Act, 1995 — Section 66
High Courts02 Feb 2012Dismissed
The Chief Engineer, APGENCO, KTPS, Paloncha, Khammam District and two others Vs Sri S.K. Nazar
Andhra Pradesh High Court · (2012) 3 ALT 338
High Courts02 Feb 2012Allowed
H. A. Md. Aleemuddin Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 4 ALT 743
Registration Act, 1908 — Section 22A, 22A(1)
High Courts02 Feb 2012Allowed
K. Ramatulasi Rao Vs State of Andhra Pradesh and The Tahsildar Visakhapatnam (Rural) Visakhapatnam
Andhra Pradesh High Court · AIR 2012 AP 98 : (2012) 3 ALD 8 : (2012) 3 ALT 292
Registration Act, 1908 — Section 22(1)(A), 22(A)
High Courts02 Feb 2012Dismissed
Malireddy Krishna Mohan Vs Mavuri Bala Bhanu Murthy and Another
Andhra Pradesh High Court · (2012) 02 AP CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts01 Feb 2012Dismissed
V. Lakshminarayana Varma Vs Nallam Venkata Lakshmi and Others
Andhra Pradesh High Court · (2012) 3 ALD 735
High Courts01 Feb 2012Dismissed
Bodepudi Bala Sekhar Vs A.S. Gill and The State of A.P.
Andhra Pradesh High Court · (2012) 02 AP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2012
Banothi Buri Bai Vs Secretary, A.P. Residential Educational Institutional Society and 2 Others
Andhra Pradesh High Court · AIR 2012 AP 99 : (2012) 3 ALD 728
Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 2012
Smt. Amarthalur Yesu Mariamma Rao Vs The Govt. of AP. and The Tahsildar, Bhattiprolu Mandal, Guntur District
Andhra Pradesh High Court · (2012) 3 ALD 129 : (2012) 3 ALT 289
High Courts31 Jan 2012Dismissed
D. Prakasam and Two Others Vs The Chief Manager and Authorised Officer, Allahabad Bank, Zonal Office : 3-6-435, Ist and II Floor, Main Road, Himayath Nagar, Hyderabad - 500029
Andhra Pradesh High Court · (2012) 3 ALD 205 : (2012) 3 ALT 462
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3), 13(3)A, 13(4), 17Transfer of Property Act, 1882 — Section 69, 69A
High Courts31 Jan 2012Dismissed
Malika Begum and Others Vs The State of A.P. and Another
Andhra Pradesh High Court · (2012) 01 AP CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts31 Jan 2012
M/s Sangameshwara Binny Modern Rice Mill Vs The District Supply Officer, Sangareddy Division, Medak District, The Assistant Civil Supply Officer, Sangareddy Division, Medak District and The Deputy Tahsildar, Tahsildar Office Zaheerabad, medak District
Andhra Pradesh High Court · (2012) 3 ALT 284
Essential Commodities Act, 1955 — Section 3, 5