COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 52 of 62

High Courts28 Feb 2012Dismissed

Sri Kali Brasad Babu Rice Traders and Others Vs The Union of India and Others

Andhra Pradesh High Court · (2012) 5 ALT 62 : (2012) 53 VST 389

Andhra Pradesh Value Added Tax Act, 2005 — Section 78Andhra Pradesh Value Added Tax Rules, 2005 — Rule 16, 16(2)Constitution of India, 1950 — Article 226

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High Courts28 Feb 2012

Mandapalli Nirmalatha Vs State of A.P. and another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 40 : (2012) 3 ALT(Cri) 141 : (2013) 1 Crimes 325

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts28 Feb 2012

Gaddam Varalaxmi Vs Smt. Surakanti Gupta and Smt. Surakanti Gupta

Andhra Pradesh High Court · (2012) 5 ALD 241 : (2012) 5 ALT 628 : (2013) 1 BC 65

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 18 Rule 4(1)

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High Courts27 Feb 2012Allowed

Boya Ayyanna Vs The District Collector, Civil Supplies, Kurnool and Others

Andhra Pradesh High Court · (2012) 4 ALD 262 : (2012) 4 ALT 670

Essential Commodities Act, 1955 — Section 3Penal Code, 1860 (IPC) — Section 143, 148, 307, 324, 34

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High Courts24 Feb 2012

P.L.R. Projects Pvt. Ltd. Inwinex Towers Vs The Government of Andhra Pradesh and Others M/s. BVSR Constructions Pvt. Ltd. Vs M/s. P.L.R. Projects Pvt. Ltd. and Others

Andhra Pradesh High Court · (2012) 4 ALD 474 : (2012) 5 ALT 71 : (2013) 2 BC 69

Constitution of India, 1950 — Article 226

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High Courts24 Feb 2012

Jinka Chinna Tirupelaiah Vs The Government of Andhra Pradesh and Others Jyothi Manila Podupu Group Vs The Government of Andhra Pradesh and The Tahsildar, Machavaram Mandal, Machavaram, Guntur District

Andhra Pradesh High Court · (2012) 4 ALT 189

Constitution of India, 1950 — Article 14, 16

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High Courts24 Feb 2012

N. Sudesh Kumar and Others Vs The District Registrar-South, Office of Registrar and Stamps, Erragadda, Hyderabad and The Registrar of Hyderabad Office of Registrar and Stamps

Andhra Pradesh High Court · (2012) 3 ALD 599 : (2012) 5 ALT 615

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High Courts24 Feb 2012Allowed

Ferro Alloys Corporation Limited Vs Jana Suri Apparao and six others

Andhra Pradesh High Court · (2012) 5 ALT 398

Civil Procedure Code, 1908 (CPC) — Section 100, 16, 16(d), 20, 80Constitution of India, 1950 — Article 226

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High Courts24 Feb 2012Dismissed

S.K. Sardar Vs APSRTC, Musheerabad, Hyderabad and another

Andhra Pradesh High Court · (2012) 2 ALD 711 : (2012) 134 FLR 351

Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 6A(4)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(2)

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High Courts24 Feb 2012