COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 47 of 62

High Courts22 Mar 2012Dismissed

A.P. Housing Board Vs B. Venkat Rao and 91 others

Andhra Pradesh High Court · (2012) 4 ALT 89

Andhra Pradesh Housing Board Act, 1956 — Section 13A, 3(1)Industrial Disputes Act, 1947 — Section 2(oo), 25F, 25F(b), 25F(c)

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High Courts22 Mar 2012Allowed

Shaik Akbar Ali Baig Vs State of A.P. and another

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 151

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482

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High Courts22 Mar 2012Dismissed

Eluguri Savithramma and Another Vs Land Acquisition Officer and Revenue Divisional Officer

Andhra Pradesh High Court · (2013) 2 ALT 264

Land Acquisition Act, 1894 — Section 11, 12, 18, 18, 19

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High Courts21 Mar 2012Allowed

Mrs. Ayesha Asma and Mr. Syed Masood Ahmed Vs Mrs. Abida Begum

Andhra Pradesh High Court · (2012) 4 ALD 138 : (2012) 4 ALT 107

Evidence Act, 1872 — Section 85

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High Courts21 Mar 2012Allowed

M. Yerrappa (died) by L.Rs. and M. Satyanarayanappa and others Vs The Authorised Officer, Land Reforms Appellate Tribunal, Anantapur, Anantapur District

Andhra Pradesh High Court · (2012) 4 ALD 124 : (2012) 4 ALT 132

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High Courts21 Mar 2012Dismissed

Icomm tele Ltd. Vs Southern Power Distribution Company of A.P. Ltd., Tirupati, Chittoor District and others

Andhra Pradesh High Court · (2013) 3 ALD 667 : (2012) 4 ALT 220

Constitution of India, 1950 — Article 14, 226

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High Courts21 Mar 2012Allowed

M/s. Durga Matha House Building Constructions Co. Op. Housing Society Limited and Dream View Welfare Association Vs Sada Yellaiah and Others

Andhra Pradesh High Court · (2012) 3 ALD 633

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts21 Mar 2012

Smt. Tatineni Mayuri Vs Shri. Edara Baldev

Andhra Pradesh High Court · (2012) 3 ALD 739 : (2012) 4 ALT 412

Guardians and Wards Act, 1890 — Section 17(3)

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High Courts21 Mar 2012Allowed

K. Ramana Narayana Vs K. Thirumala Reddy and The New India Assurance Company Limited, Anantapur

Andhra Pradesh High Court · (2013) ACJ 1633 : (2012) 5 ALT 341

Criminal Procedure Code, 1973 (CrPC) — Section 162Motor Vehicles Act, 1988 — Section 166

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High Courts21 Mar 2012Dismissed

K. Brahmachary Vs Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2013) 4 ALT 262

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High Courts20 Mar 2012Dismissed

Mohd. Aftab Ali Khan Vs Mohd. Ahmad and Dilwar Firdous

Andhra Pradesh High Court · (2012) 3 ALD 652 : (2012) 4 ALT 376

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High Courts20 Mar 2012Allowed

The Land Acquisition Officer, Yeleru Reservoir Project, Peddapuram Vs Ramavarapu Bhoolokam (Died) and Others

Andhra Pradesh High Court · (2012) 3 ALD 649 : (2012) 4 ALT 367

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 18, 4(1)

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High Courts20 Mar 2012

B. Nagabhushanam and others Vs The Govt. of A.P. and others

Andhra Pradesh High Court · (2012) 4 ALD 432

Andhra Pradesh Co-operative Societies Act, 1964 — Section 50, 51, 52

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High Courts20 Mar 2012Allowed

Rayalaseema Concrete Sleepers (F) Limited Vs Commercial Tax Officer, Maharajgunj Circle, Hyderabad and Another

Andhra Pradesh High Court · (2012) 50 VST 127

Central Sales Tax Act, 1956 — Section 9(a)

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High Courts20 Mar 2012Dismissed

K. Mohanlal Vs Rukmini Bai Alias Laxmi Bai and Others

Andhra Pradesh High Court · (2012) 4 ALD 587 : (2012) 4 ALT 539

Civil Procedure Code, 1908 (CPC) — Section 100, 114

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High Courts20 Mar 2012Dismissed

M/s Sri Gajanan Stores Vs Smt. Shailaja Khadilkar, Smt. Kusum Phadke @ Sarojini and M/s Visalandhra Vignana Samithi, Vijayawada

Andhra Pradesh High Court · (2012) 5 ALT 43

Civil Procedure Code, 1908 (CPC) — Section 10Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 213, 213(2), 264, 264(2), 276

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High Courts20 Mar 2012Dismissed

Gurram Bhaskar Vs State of AP. and Gangala Sridhar

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 29 : (2012) 3 ALT(Cri) 56

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 169, 319, 319(1)Penal Code, 1860 (IPC) — Section 324, 34

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High Courts20 Mar 2012

Ashok Gupta Vs M/s. Lanco Hills Technology Park Private Limited

Andhra Pradesh High Court · (2013) 3 ALD 653 : (2012) 3 ALT 582 : (2012) 110 CLA 49 : (2012) 172 CompCas 12

Companies (Court) Rules, 1959 — Rule 100, 24, 95, 99Companies Act, 1956 — Section 433, 434, 434(1), 439, 439(1)

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High Courts20 Mar 2012

Mohammad Rafi Vs Mandal Revenue Officer, Kodimyala Mandal Karimnagar District and another

Andhra Pradesh High Court · (2012) 4 ALD 109 : (2012) 3 ALT 232

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 5

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High Courts20 Mar 2012Dismissed

K.R. Srinivas Vs Dharmavaram Sridevi

Andhra Pradesh High Court · AIR 2012 AP 131 : (2012) 3 ALD 759 : (2012) 4 ALT 491

Hindu Marriage Act, 1955 — Section 13(1)

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