High Courts03 Apr 2012Dismissed
D. Sambasiva Rao Vs Manyam Veera Venkata Satyanarayana
Andhra Pradesh High Court · (2012) 4 ALT 393
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 2, Order 8 Rule 9
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 44 of 62
High Courts03 Apr 2012
D.Venkata Krishna Rao and Others Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2012) 4 ALD 144 : (2012) 6 ALT 379
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 13, 14, 19(1), 226, 227Waqf Act, 1995 — Section 16, 24, 27, 3(1), 3(r)
High Courts03 Apr 2012
Dr. M. Sarveshwar Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 3 ALD 632
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 466Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts03 Apr 2012
M/s. Lanco Hills Technology Park Pvt. Ltd. Vs Mahaboob Alam Khan and Others
Andhra Pradesh High Court · (2012) 4 ALD 385 : (2012) 4 ALT 136
Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952 — Section 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 75, 76Constitution of India, 1950 — Article 227
High Courts03 Apr 2012Allowed
Fairmacs Trading Co. Pvt. Ltd. Vs IMI Glory Limited
Andhra Pradesh High Court · (2012) 04 AP CK 0038
Admiralty Courts Act, 1861 — Section 6Merchant Shipping Act, 1958 — Section 3(15)
High Courts03 Apr 2012Allowed
N. Radhamma and Others Vs Secretary to Govt., Revenue Department A.P., Hyderabad and Others
Andhra Pradesh High Court · (2012) 5 ALD 300
High Courts03 Apr 2012
V. Buchi Rajam and others Vs The State of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 4 ALD 442 : (2012) 5 ALT 114
Land Acquisition Act, 1894 — Section 17(4), 4(1), 5A, 6
High Courts02 Apr 2012Allowed
Peddapally Srinivas and Others Vs The General Manager, South Central Railways, Secunderabad and The Chief Secretary Govt. of India, At New Delhi
Andhra Pradesh High Court · (2013) ACJ 1631 : AIR 2012 AP 187 : (2012) 4 ALD 57 : (2012) 4 ALT 165
Railways Act, 1989 — Section 124, 124A
High Courts02 Apr 2012Allowed
Smt Chama Radamma Reddy, Sri Chama Chandra Sekhar Reddy and Sri Chama Indrasena Reddy Vs Sri Chama Venu Gopal Reddy, (Died per L.Rs., Respondents Nos. 2 to 5) and Others
Andhra Pradesh High Court · AIR 2012 AP 169 : (2012) 3 ALD 690 : (2012) 4 ALT 384
Specific Relief Act, 1963 — Section 16
High Courts02 Apr 2012Allowed
Chennuru Ramakrishna Reddy and Others Vs Thotakura Chinna Veeramma and Others
Andhra Pradesh High Court · (2012) 3 ALD 640 : (2012) 4 ALT 407
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 17, Order 6 Rule 17, Order 6 Rule 5, Order 8 Rule 9
High Courts02 Apr 2012Dismissed
R. Yadaiah Vs T. Balaiah, died per L.Rs, Putta Rukkamma, Putta Sriramulu and Putta Premraj
Andhra Pradesh High Court · (2012) 4 ALD 228 : (2012) 4 ALT 810
High Courts02 Apr 2012
Garagaboyina Radhakrishna and Garagaboyina Srinivasa Rao Vs The District Registrar, Visakhapatnam, The Sub Registrar, Anakapalle, Visakhapatnam District, The Commissioner, Anakapalle Municipality Ankapalle, Visakhapatnam District and Garagaboyina Murali Krishna
Andhra Pradesh High Court · AIR 2012 AP 189 : (2012) 6 ALT 49
High Courts02 Apr 2012Dismissed
M/s. United India Insurance Company Ltd, Visakhapatnam, Reg Office: United India Towers, 3-5-817 and 818, Basheer Bagh, Hyderabad Vs Smt. Dosapatni Suryavathi and Others
Andhra Pradesh High Court · (2012) 4 ALT 531
High Courts02 Apr 2012Dismissed
Smt Devi Niket Pillai Vs Niket N. Pillai Niket N. Pillai Vs Smt Devi Niket Pillai
Andhra Pradesh High Court · (2012) 4 ALD 502 : (2012) 3 ALT 772
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 498A
High Courts02 Apr 2012Dismissed
D. Rami Reddy and Others Vs The Executive Officer, Tirumala Tirupati Devasthanams and Another
Andhra Pradesh High Court · (2012) 4 ALT 16
Evidence Act, 1872 — Section 40, 41, 42, 44Land Acquisition Act, 1894 — Section 1(2), 14, 2, 3, 3(7)
High Courts02 Apr 2012
Movva Venkateswara Rao and Movva Mallikharjuna Rao Vs Vissampalli Chinaramayya (Died) Vissampalli Pitchaiah and Vissampalli Venkateswara Rao
Andhra Pradesh High Court · (2012) 4 ALD 280 : (2012) 4 ALT 784
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 14
High Courts02 Apr 2012
Duggandla Rami Reddy (died per L.Rs) and Others Vs Tirumala Tirupathi Devasthanams and The Tirupathi Municipality
Andhra Pradesh High Court · (2013) 1 ALD 521
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 1(2), 14, 2, 3, 3(7)Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Rules, 1957 — Rule 2, 3, 4, 6Evidence Act, 1872 — Section 40, 41, 42, 44
High Courts02 Apr 2012
Abdul Razak Miya (died per L.Rs.) and others Vs Abdul Gaffar and others
Andhra Pradesh High Court · (2012) 04 AP CK 0049
High Courts02 Apr 2012
G. Krishna Vs Smt. K. Amaravathi and antoher
Andhra Pradesh High Court · (2012) 4 ALD 576 : (2012) 5 ALT 81
High Courts02 Apr 2012
Smt. R. Pushpavathi and others Vs Special Deputy Collector, L.A. GHMC, Tank Bund Hyderabad. and others The Special Deputy Collector, L.A., GHMC, Tank Bund, Hyderabad Vs Smt R. Pushpavathi and others
Andhra Pradesh High Court · (2012) 4 ALD 565 : (2013) 2 ALT 285
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 10, 17, 4, 4(1), 5A