High Courts25 Feb 2008Dismissed
Pothepalli Nagabhushanam Vs Ravipati Subba Rao and Others
Andhra Pradesh High Court · (2008) 3 ALD 599 : (2008) 6 ALT 711
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 40 of 46
High Courts22 Feb 2008Dismissed
Bikku Bhukya Vs Kakatiya University and Another
Andhra Pradesh High Court · (2009) 2 ALT 617
Andhra Pradesh University Act, 1991 — Section 43
High Courts22 Feb 2008
G. Venkata Reddy and Co. Engineers and Contractors Vs The Vice-Chairman and Managing Director, A.P. Mineral Development Corporation Limited (APMDC Limited)
Andhra Pradesh High Court · (2008) 2 ALT 720 : (2008) 2 ARBLR 301
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(4), 11(5), 11(6)Sales of Goods Act, 1930 — Section 64A
High Courts22 Feb 2008Allowed
Government of Andhra Pradesh and Others Vs N. Prabhudas
Andhra Pradesh High Court · (2008) 4 ALD 88 : (2008) 3 ALT 414
Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 48
High Courts22 Feb 2008Allowed
Bitla Gangaram Vs The State of A.P.
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 782 : (2008) 2 ALT(Cri) 1
Penal Code, 1860 (IPC) — Section 302, 304A, 498A
High Courts22 Feb 2008Allowed
K. Susheela Vs Ministry of Communications, Department of Posts and Others
Andhra Pradesh High Court · AIR 2008 AP 179 : (2008) 6 ALD 43 : (2008) 3 ALT 258
Income Tax Act, 1961 — Section 80Post Office (Monthly Income Account) Rules, 1987 — Rule 12, 4Post Office Savings Account Rules, 1981 — Rule 16, 17, 18, 4, 6(5)
High Courts22 Feb 2008Dismissed
Dilshad Hussain and Others Vs Alloju Mallikarjun Rao
Andhra Pradesh High Court · (2008) 3 ALD 515 : (2008) 3 ALT 739
High Courts22 Feb 2008
G. Venkat Reddy and Co., Engineers and Contractors Vs Vice-Chairman and Managing Director, A.P. Mineral Development Corporation Ltd. (APMDC Ltd.)
Andhra Pradesh High Court · (2008) 4 ALD 130
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(4), 11(5), 11(6)Sales of Goods Act, 1930 — Section 64(A)
High Courts21 Feb 2008Allowed
Ashwin Agro Tech Pvt. Ltd. Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 3 ALD 665
Electricity (Supply) Act, 1948 — Section 78AState Financial Corporations Act, 1951 — Section 29
High Courts21 Feb 2008Allowed
Golla Sankaraiah and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 830 : (2008) 2 ALT(Cri) 39
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
High Courts20 Feb 2008
The Continental Construction Company Vs The Board of Trustees, Visakhapatnam Port Trust
Andhra Pradesh High Court · (2008) 4 ALD 95 : (2008) 4 ALT 209
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 5(1)Arbitration Act, 1940 — Section 16, 30, 39Contract Act, 1872 — Section 70
High Courts20 Feb 2008Dismissed
Varalaxmi Charka alias Renuka Vs Satyanarayana Charka
Andhra Pradesh High Court · AIR 2008 AP 134 : (2008) 2 ALD 785 : (2008) 2 ALT 474 : (2008) 2 DMC 43
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts20 Feb 2008Dismissed
Chavva Sreenivasulu Reddy and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 3 ALD 496 : (2008) 6 ALT 183
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35, 35A, 9(B)(6)Andhra Pradesh Water Land and Trees Act, 2002 — Section 11(1), 27Andhra Pradesh Water Land and Trees Rules, 2004 — Rule 23, 23(4)
High Courts19 Feb 2008Dismissed
Datharu Pochaiah and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 2 ALT 396
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 12(2), 30, 4, 4(1)Shri Acharya Vinoba Bhave Savodaya Bhoo Yagna Hyderabad Land Revenue Special Rules, 1951 — Rule 8
High Courts19 Feb 2008Dismissed
Madhyahannapu Narasimha Rao Vs Sunkara Shirama Hanumantha Rao (Died) and Others
Andhra Pradesh High Court · (2008) 3 ALD 340 : (2008) 4 ALT 38
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 13(1), 22
High Courts19 Feb 2008Dismissed
Smt. G. Kadambari Vs District Registrar of Assurances, The Sub Registrar, Registration and Stamps Department and The Sub Registrar, Registration and Stamps Department
Andhra Pradesh High Court · (2008) 2 ALD 662 : (2009) 106 RD 248
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 23, 24, 25, 26, 34Stamp Act, 1899 — Section 42(1)
High Courts19 Feb 2008Allowed
Lion Dates Pvt. Ltd. Vs Controller, Legal Metrology (Weights and Measures) Department and Another
Andhra Pradesh High Court · AIR 2008 AP 188 : (2008) 6 ALD 30 : (2008) 3 ALT 265 : (2009) 234 ELT 434
Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 11, 12(2), 23, 23(1), 4Standards of Weights and Measures Act, 1976 — Section 1, 1(3), 2, 20, 3
High Courts19 Feb 2008Allowed
Municipal Commissioner, Tirupati Municipal Corporation Vs Kum. A. Sumalini and Others
Andhra Pradesh High Court · (2008) 6 ALD 393 : (2008) 5 ALT 548
Constitution of India, 1950 — Article 226
High Courts19 Feb 2008Dismissed
Hyder Ali Vs State
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 685 : (2008) 2 ALT(Cri) 78 : (2008) CriLJ 3369
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 103, 138Penal Code, 1860 (IPC) — Section 302, 498A
High Courts18 Feb 2008
Chimta Venkateswaramma Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 750 : (2008) 2 ALT(Cri) 97
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 326