Andhra Pradesh Gram Panchayats (Amendment) Act, 1976 — Section 31(2)Andhra Pradesh Gram Panchayats Act, 1964 — Section 276, 35, 35(1), 45, 46Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 2, 3

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High Courts22 Apr 2008

The Management of APSRTC Vs The Workmen of the APSRTC and Another

Andhra Pradesh High Court · (2008) 4 ALD 422 : (2008) 3 ALT 774 : (2009) 1 LLJ 439 : (2009) 1 SLR 297

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 10(4), 12(3), 18(1), 18(2)Payment of Bonus Act, 1965 — Section 10, 11, 12, 2(13), 2(4)

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High Courts22 Apr 2008Dismissed

Peddamatam Siddamma and Others Vs M. Veeraiah

Andhra Pradesh High Court · (2008) 5 ALD 716

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 23, 3, 4, 5, 7

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High Courts22 Apr 2008Dismissed

Ravada Yerranna (Died) per L.Rs. Vs Ravada Thammunaidu (Died) per L.Rs. and Others

Andhra Pradesh High Court · (2008) 4 ALD 59 : (2008) 3 ALT 468

Charitable and Religious Trusts Act, 1920 — Section 5(3)Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts21 Apr 2008

Barla Rami Reddy and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 3 ALD 752 : (2008) 3 ALT 336

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 10, 12(1), 12(2), 12(3), 12(4)Land Acquisition Act, 1894 — Section 12(2), 18, 36, 4, 4(1)Maharashtra Regional and Town Planning Act, 1966 — Section 37

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High Courts21 Apr 2008Allowed

M. Ramaiah Vs The Singareni Collieries Company Ltd. and Others

Andhra Pradesh High Court · (2008) 4 ALD 696 : (2008) 5 ALT 21

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High Courts21 Apr 2008Dismissed

Dr. Sarah Hithavachani and Another Vs Tirumala Tirupati Devasthanams and Another

Andhra Pradesh High Court · (2008) 4 ALD 420 : (2008) 4 ALT 791

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High Courts21 Apr 2008

Depot Manager, APSRTC and Another Vs Vallabhaneni Ramu and Another

Andhra Pradesh High Court · (2008) 4 ALD 703 : (2008) 4 ALT 645 : (2008) 119 FLR 120

Industrial Disputes Act, 1947 — Section 11A, 2A(2)

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High Courts19 Apr 2008Dismissed

Azizunissa Begum and Another Vs Basheeruddin Babu Khan and Others

Andhra Pradesh High Court · (2008) 4 ALD 292 : (2008) 4 ALT 614

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 4, 8, 8(2), 8(6)Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14

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High Courts19 Apr 2008Dismissed

B. Ashok Kumar Vs Board of Intermediate Education and Another

Andhra Pradesh High Court · (2008) 4 ALD 521 : (2008) 4 ALT 12

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High Courts19 Apr 2008Dismissed

M. Chandraiah and Another Vs C. Narayana and Another

Andhra Pradesh High Court · (2008) 4 ALD 695 : (2008) 4 ALT 421

Evidence Act, 1872 — Section 74, 76, 77

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High Courts18 Apr 2008Allowed

K. Ashok Kumar Reddy Vs State of A.P.

Andhra Pradesh High Court · (2008) 1 ALD(Cri) 995 : (2008) 2 ALT(Cri) 202 : (2008) CriLJ 2783

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 306, 415, 417, 420

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High Courts18 Apr 2008Allowed

G. Ganesh Vs Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2009) 1 ALD 32 : (2008) 3 ALT 152

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High Courts16 Apr 2008Allowed

Dr. R. Narayana Vs Government of A.P. and Others

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 105 : (2008) 3 ALT 450 : (2008) 2 ALT(Cri) 365

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190Penal Code, 1860 (IPC) — Section 168

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High Courts15 Apr 2008Allowed

Madireddy Seetha Ramayya and Others Vs R. Narayana and Another

Andhra Pradesh High Court · (2008) 4 ALD 584

Penal Code, 1860 (IPC) — Section 279, 304A, 337

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High Courts15 Apr 2008Dismissed

P. Mohan Ram Reddy Vs Prohibition and Excise Superintendent

Andhra Pradesh High Court · (2008) 4 ALD 416

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 30, 31, 31(4)Andhra Pradesh Excise Act, 1968 — Section 72(1)Constitution of India, 1950 — Article 14

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