High Courts23 Dec 2005Dismissed
Chundi Bapamma (died) by LR. Vs Boggavarapu Peda Punnaiah
Andhra Pradesh High Court · (2006) 2 ALD 260
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2005
1,099 judgments · page 2 of 55
High Courts23 Dec 2005Allowed
Tanala Satyanarayana Vs Tanali Ramarao and Others
Andhra Pradesh High Court · (2006) 2 ALD 542 : (2006) 1 ALT 718 : (2006) 3 CivCC 279 : (2006) 4 RCR(Civil) 565
Evidence Act, 1872 — Section 137, 138, 154
High Courts23 Dec 2005Allowed
Depot Manager, APSRTC Vs Mirza Basheer Baig and Another
Andhra Pradesh High Court · (2006) 1 ALD 685
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(C), 33(C)(2)Limitation Act, 1963 — Article 137, 182
High Courts22 Dec 2005Dismissed
K. Venkat Reddy (Died) by LRs. Vs Kunuthuru Akkamma and Another
Andhra Pradesh High Court · (2006) 2 ALD 398 : (2006) 1 APLJ 222
Evidence Act, 1872 — Section 114, 17, 18(2), 21, 32(2)Specific Relief Act, 1963 — Section 31
High Courts22 Dec 2005
D. Talupulu (died) per L.R. Vs M. Venkata Raju and Another
Andhra Pradesh High Court · (2006) 2 ALD 470 : (2006) 1 ALT 684
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1), 10(2), 10(3), 22, 8Transfer of Property Act, 1882 — Section 108
High Courts22 Dec 2005Allowed
Mr. X, Indian Inhabitant Vs Chairman, State Level Police Recruitment Board and OthersCase
Andhra Pradesh High Court · (2006) 2 ALD 513 : (2006) 2 ALT 82
Andhra Pradesh Police (Stipendiary Cadet Trainee) Rules — Rule 13, 14, 15Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 12Constitution of India, 1950 — Article 14, 16, 16(1), 19(1), 21
High Courts22 Dec 2005Allowed
D. Sankar Naidu Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 1 ALD 587 : (2006) 1 APLJ 318
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 131, 131(1), 131(2)Motor Vehicles Act, 1988 — Section 68, 68(1), 68(2), 68(3)
High Courts22 Dec 2005Allowed
Gorrepati Indira Vs M. Marri and Others
Andhra Pradesh High Court · (2006) 4 ALD 105 : (2006) 1 ALT 745
High Courts21 Dec 2005
Taufeeq Hassan and Another Vs Dr. Khurshid Ara Begum and Others
Andhra Pradesh High Court · (2006) 3 ALD 494 : (2006) 4 ALT 49 : (2006) 1 APLJ 142
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Succession Act, 1925 — Section 372
High Courts21 Dec 2005Dismissed
Taufiq Hassan Vs Dr. Khurshid Ara Begum and Another
Andhra Pradesh High Court · (2006) 4 ALD 486 : (2006) 1 APLJ 68
High Courts20 Dec 2005Allowed
Sabbu Yella Anjaneyulu Vs Uppari Lakshmanna
Andhra Pradesh High Court · (2006) 3 ALD 91 : (2006) 4 ALT 219
High Courts20 Dec 2005Allowed
L.K. Kousalyadevi and Another Vs Commissioner, Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · (2007) ACJ 301 : (2006) 1 ALD 597 : (2006) 1 ALT 281
Motor Vehicles Act, 1988 — Section 140, 158(6), 163A, 165(1), 166
High Courts20 Dec 2005Allowed
Thippiripati Ijaiah alias Ajay Vs State of A.P.
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 339 : (2006) 1 ALT(Cri) 374 : (2006) CriLJ 1117 : (2007) 5 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 235(2)Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302
High Courts20 Dec 2005Dismissed
Alapati Vivekananda and Another Vs Karur Vysya Bank Ltd.
Andhra Pradesh High Court · (2006) 4 ALD 667 : (2006) 1 ALT 858
Constitution of India, 1950 — Article 227Legal Services Authorities Act, 1987 — Section 19(5), 20
High Courts20 Dec 2005
Yada Laxmi Vs A.P. State Co-operative Bank and Another
Andhra Pradesh High Court · (2006) 1 ALD 733 : (2006) 108 FLR 1178
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts20 Dec 2005
L.K. Kousalya Devi and Another Vs Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · (2006) 3 ACC 219
Motor Vehicles Act, 1988 — Section 140, 158, 163A, 165, 166
High Courts20 Dec 2005Allowed
Hiranand and Another Vs T.N. Khambati and Others
Andhra Pradesh High Court · AIR 2006 AP 103 : (2006) 1 ALT 613 : (2006) 3 CivCC 434
Civil Procedure Code, 1908 (CPC) — Section 114, 115, 144, 151, 2(2)Constitution of India, 1950 — Article 227
High Courts20 Dec 2005Allowed
Lavuri Krishna Vs Budige Hussain and Others
Andhra Pradesh High Court · (2006) 2 ALD 192 : (2006) 1 ALT 633
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation (Amendment) Act, 1973 — Section 5Limitation Act, 1908 — Article 164
High Courts19 Dec 2005Allowed
Sri Sitharamaswamy Vari Devasthanam Vs Grandhi Sambasiva Rao and Others
Andhra Pradesh High Court · (2006) 2 ALT 4 : (2006) 1 APLJ 174
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 151, 83Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts19 Dec 2005
Mullah Taher Ali Vs Registrar, NTR University of Health Sciences
Andhra Pradesh High Court · (2006) 2 ALT 7