High Courts11 Mar 2002
Ganga M. Vs Zonal Manager, Indian Bank and Others
Andhra Pradesh High Court · (2002) 3 ALT 383 : (2002) 94 FLR 460 : (2002) 4 LLJ 33(2)
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25H
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 51 of 69
High Courts11 Mar 2002Dismissed
Nagasuri Pullaiah Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 633 : (2002) 2 ALT(Cri) 105 : (2002) 1 APLJ 445 : (2003) CriLJ 773
Prevention of Food Adulteration Act, 1954 — Section 11(3), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 17
High Courts11 Mar 2002Dismissed
B.R. Naresh Kumar and Vs The Regional Passport Office
Andhra Pradesh High Court · AIR 2003 AP 211 : (2003) 2 ALT 741
Passports Act, 1967 — Section 5
High Courts11 Mar 2002Allowed
Potluri Saraswathi Vs Vallabhaneni Veerabhadra Rao
Andhra Pradesh High Court · (2002) 3 ALD 690
Evidence Act, 1872 — Section 91, 92
High Courts08 Mar 2002Dismissed
K. Balanagi Reddy Vs APSRTC and Others
Andhra Pradesh High Court · (2002) 3 ALT 422
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28, 4
High Courts08 Mar 2002Allowed
Kalidindi Ramaraju Vs State of A.P.
Andhra Pradesh High Court · (2002) 2 ALT(Cri) 114
Andhra Pradesh Excise Act, 1968 — Section 34Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 66, 66(1)
High Courts08 Mar 2002Dismissed
Vivekananda Public School, Medak Vs P. Hymavathi
Andhra Pradesh High Court · (2002) 2 AnWR 623
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 115, 151
High Courts08 Mar 2002Dismissed
K. Bhoopal Vs State of A.P.
Andhra Pradesh High Court · (2003) 113 CompCas 363
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141
High Courts08 Mar 2002Allowed
Sri Visakha Grameena Bank, Srikakulam Vs D. Joga Rao
Andhra Pradesh High Court · (2002) 03 AP CK 0079
High Courts08 Mar 2002Dismissed
P. Kumar Vs The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 661 : (2002) 2 ALT(Cri) 193
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1), 200, 201Penal Code, 1860 (IPC) — Section 354, 448, 506Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 26, 43, 44
High Courts08 Mar 2002Dismissed
B. Muniratnam Vs Registrar (General) High Court of A.P., Hyderabad and Another
Andhra Pradesh High Court · (2002) 2 ALD 750 : (2002) 2 ALT 459
Andhra Pradesh Judicial Ministerial Service Rules, 1964 — Rule 12
High Courts08 Mar 2002Dismissed
K. Rajeshwar Reddy and Others Vs N. Laxmikantam and Others
Andhra Pradesh High Court · (2002) 3 ALD 731 : (2002) 4 ALT 632
High Courts08 Mar 2002Allowed
Durga Emporium, Vijayawada and Others Vs Munaga Brothers, Cloth Merchant, Cuddapah and Another
Andhra Pradesh High Court · (2002) 5 ALD 135 : (2002) 5 ALT 650
Registration Act, 1908 — Section 17
High Courts08 Mar 2002Dismissed
Krishna Bhoopal Vs Sanam Jhansi Devi
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 817 : (2002) 2 ALT(Cri) 33 : (2002) 1 APLJ 483 : (2003) 43 SCL 610
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141
High Courts08 Mar 2002Dismissed
Karur Vysya Bank Vs Royal World Exims and Agencies and Others
Andhra Pradesh High Court · (2004) 119 CompCas 632
Constitution of India, 1950 — Article 226
High Courts08 Mar 2002
Goka Bujjamma Vs Prohibition and Excise Superintendent and Others
Andhra Pradesh High Court · (2003) 2 ALT 549
Andhra Pradesh Excise Act, 1968 — Section 31(1)
High Courts07 Mar 2002Dismissed
Kuchi Charumathi Devi Vs Gampa Chenchu Ratnamma and Another
Andhra Pradesh High Court · (2002) 6 ALT 548 : (2003) 1 CivCC 353 : (2003) 3 RCR(Civil) 5
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 10, 16, 17
High Courts07 Mar 2002Allowed
St. Mary''s Educational Society and Others Vs Dr. Qutubuddin Ahmed and Others
Andhra Pradesh High Court · (2002) 3 ALD 363 : (2002) 4 ALT 221 : (2002) 2 APLJ 80
Registration Act, 1908 — Section 17, 17(1), 49Transfer of Property (Amendment) Supplementary Act, 1929 — Section 10Transfer of Property Act, 1882 — Section 106, 107, 111, 53A
High Courts07 Mar 2002Allowed
The Agricultural Market Committee Vs K.S.R. Ramachandra Rao
Andhra Pradesh High Court · (2002) 3 ALD 759 : (2002) 4 ALT 210 : (2002) 1 APLJ 404
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(1)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 74, 74(1)
High Courts07 Mar 2002Dismissed
Institute of Chartered Financial Analysts of India Vs Assistant Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2002) 178 CTR 238 : (2002) 256 ITR 115
Constitution of India, 1950 — Article 226, 32Income Tax Act, 1961 — Section 119, 194C, 194I, 246(1)